High Courts15 Sept 2010
Kessels Engineering Works Pvt. Ltd. and Another Vs The Registrar of Companies
Delhi High Court · (2010) 09 DEL CK 0046
Companies (Court) Rules, 1959 — Rule 94Companies Act, 1956 — Section 162, 560, 560(1), 560(3), 560(5)
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 63 of 197
High Courts15 Sept 2010Dismissed
Parveen Kumar Vs Union of India (UOI) and Another
Delhi High Court · (2010) 09 DEL CK 0028
Land Acquisition Act, 1894 — Section 18, 4
High Courts14 Sept 2010Dismissed
Triton Corp. Pvt. Ltd. Vs Karnataka Bank Ltd.
Delhi High Court · (2010) 09 DEL CK 0400
Constitution of India, 1950 — Article 141Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3), 13(4), 17
High Courts14 Sept 2010Dismissed
Alpine Agencies Pvt. Ltd. Vs Commissioner of Value Added Tax and Others
Delhi High Court · (2011) 1 ILR Delhi 108 : (2010) 35 VST 121
Central Sales Tax (Registration and Turnover) Rules, 1957 — Rule 12, 12(1)Central Sales Tax Act, 1956 — Section 13, 8, 8(1), 8(4), 8(5)Delhi Sales Tax Act, 1975 — Section 4, 43(5), 43(6), 45, 5
High Courts14 Sept 2010
Commissioner of Income Tax Vs Triveni Engineering and Industries Ltd.
Delhi High Court · (2012) 250 CTR 277
Companies Act, 1956 — Section 391, 394Income Tax Act, 1961 — Section 10(2), 28, 36(2), 37(1), 55(2)
High Courts14 Sept 2010
Commissioner of Income Tax Vs Leisure Wear Exports Limited
Delhi High Court · (2012) 341 ITR 166 : (2011) 202 TAXMAN 130
Income Tax Act, 1961 — Section 143(3), 144, 25(2), 260A, 263
High Courts14 Sept 2010Dismissed
Ravinder Kumar Vs The Chairman, CBSE Shiksha Kendra and Others
Delhi High Court · (2010) 09 DEL CK 0364
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 35Limitation Act, 1963 — Article 58
High Courts14 Sept 2010Allowed
Surbhi Gupta Vs GGSIP University and Others
Delhi High Court · (2010) 09 DEL CK 0309
High Courts14 Sept 2010Dismissed
State Vs Ram Niwas and Others
Delhi High Court · (2010) 09 DEL CK 0295
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts14 Sept 2010Dismissed
Government of National Capital Territory of Delhi thorugh Principal Secretary (Finance) Vs Central Distillery and Breweries Ltd. and Another
Delhi High Court · (2010) 09 DEL CK 0256
Delhi Liquor Licence Rules, 1976 — Rule 17B, 33(17A), 33(17B)
High Courts14 Sept 2010Dismissed
Shukla Chakraborty Vs Sudeep Mitra
Delhi High Court · (2011) 161 PLR 57
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 114Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts14 Sept 2010Dismissed
Union of India (UOI) Vs D.N. Kar
Delhi High Court · (2010) 259 ELT 349
Right to Information Act, 2005 — Section 10(1), 24, 4(1), 8(1)
High Courts14 Sept 2010Dismissed
Merx Exponere Vs Subir Ranjan Chakrabaraty
Delhi High Court · (2010) 09 DEL CK 0205
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 9, Order 47 Rule 1, Order 6 Rule 17Limitation Act, 1963 — Section 5
High Courts14 Sept 2010Dismissed
Udham Singh Jain Charitable Trust and Others Vs Atma Ram Builders Pvt. Ltd.
Delhi High Court · (2010) 174 DLT 257
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1, Order 41 Rule 5, 100Companies Act, 1956 — Section 193, 194Delhi Rent Control Act, 1958 — Section 50
High Courts14 Sept 2010
Commissioner of Income Tax Vs Deepak Verma
Delhi High Court · (2010) 236 CTR 213 : (2011) 339 ITR 475 : (2010) 194 TAXMAN 265
Income Tax Act, 1961 — Section 148, 15, 15(3), 16, 17
High Courts14 Sept 2010Dismissed
Commissioner of Income Tax Vs Xerox Modicorp Limited
Delhi High Court · (2010) 6 ILR Delhi 772
Evidence Act, 1872 — Section 114Income Tax Act, 1961 — Section 143(3), 147, 148, 32A, 80I
High Courts14 Sept 2010Dismissed
Dasu @ Das Vs State of NCT of Delhi
Delhi High Court · (2010) 09 DEL CK 0169
Penal Code, 1860 (IPC) — Section 302
High Courts14 Sept 2010Dismissed
Smt. Sneh Prabha Bansal and Shri Sita Ram Bansal Vs Life Insurance Corporation of India
Delhi High Court · (2010) 09 DEL CK 0139
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7, 151, 34Constitution of India, 1950 — Article 226, 227
High Courts14 Sept 2010Dismissed
Rainbow Travels and Mr. Rajesh Thakur Proprietor Vs New High Flying Travels Pvt. Ltd.
Delhi High Court · (2010) 09 DEL CK 0138
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1(1), Order 16 Rule 1(2), Order 16 Rule 1(3), Order 16 Rule 1AConstitution of India, 1950 — Article 227
High Courts14 Sept 2010
Siddharth Tomar and Others Vs Guru Gobind Singh Indraprastha University
Delhi High Court · (2010) 172 DLT 82 : (2010) 6 SLR 372
Guru Gobind Singh Indraprastha University Act, 1998 — Section 18(1), 26(1), 26(2), 27(2), 42(1)