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Delhi High Court judgments, 2010

3,927 judgments · page 61 of 197

High Courts16 Sept 2010Dismissed

Lakhminder Singh Brar Vs Union of India (UOI) and Others

Delhi High Court · (2010) 173 DLT 421 : (2010) 127 FLR 1077

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 16Central Civil Services (Pension) Rules, 1972 — Rule 69, 69(1), 69(2), 9, 9(1)Constitution of India, 1950 — Article 226
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High Courts15 Sept 2010

Radhey Shyam Vs State thru CBI

Delhi High Court · (2010) 173 DLT 122

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 142, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 482
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High Courts15 Sept 2010

Sudhir Mehta and Others Vs CBI

Delhi High Court · (2010) 09 DEL CK 0428

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 142, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 482
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