High Courts09 Sept 2010Dismissed
Commissioner of Income Tax Vs Julania Finance Pvt. Ltd.
Delhi High Court · (2010) 09 DEL CK 0397
Income Tax Act, 1961 — Section 260A, 68
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 67 of 197
High Courts09 Sept 2010
Nitin Saxena Vs State and Another
Delhi High Court · (2010) 09 DEL CK 0392
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 354
High Courts09 Sept 2010Dismissed
National Insurance Co. Ltd. Vs Sh. Rajesh Jha and Sh. Vijay Kumar Vinayak
Delhi High Court · (2010) 09 DEL CK 0380
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 227
High Courts09 Sept 2010Dismissed
Biju Varghese Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 09 DEL CK 0343
Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 15, 15(2), 16, 16(4)
High Courts09 Sept 2010Dismissed
Radhey Shyam Vs State
Delhi High Court · (2011) CriLJ 250
Arms Act, 1959 — Section 25Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 64, 7Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 19
High Courts09 Sept 2010Dismissed
State (NCT of Delhi) Vs Sher Khan and Another
Delhi High Court · (2010) 09 DEL CK 0274
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 392, 397
High Courts09 Sept 2010Dismissed
Ram Dass Chela of Late Mahant Net Ram Vs The Thakurdwara Radha Krishan (Regd. Soc.)
Delhi High Court · (2010) 173 DLT 549 : (2010) 7 RCR(Criminal) 1473
Criminal Procedure Code, 1973 (CrPC) — Section 100, 145, 299Evidence Act, 1872 — Section 145, 33, 35, 36, 37Police Act, 1861 — Section 25
High Courts09 Sept 2010Dismissed
Ramesh Kumar @ Sonu Vs State (NCT of Delhi)
Delhi High Court · (2010) 09 DEL CK 0264
Criminal Procedure Code, 1973 (CrPC) — Section 374(2), 428Penal Code, 1860 (IPC) — Section 392, 394, 397
High Courts09 Sept 2010Allowed
The Bank of Nova Scotia Vs Union of India (UOI) and Another
Delhi High Court · (2011) 1 AD 103
Adjudication Proceedings and Appeal Rules, 1974 — Rule 10, 3, 3(3)Foreign Exchange Management Act, 1999 — Section 49(3), 49(4)Foreign Exchange Regulation Act, 1973 — Section 50, 51, 8(1), 9(1)(C)
High Courts09 Sept 2010Allowed
Vinod Kumar Aneja (since deceased) through his Legal heirs Ms. Veena Aneja and Others Vs New India Assurance Company Ltd. and Others
Delhi High Court · (2010) 09 DEL CK 0220
Insurance Act, 1938 — Section 64Redressal of Public Grievances Rules, 1998 — Rule 12(3)
High Courts09 Sept 2010Dismissed
Commissioner of Income Tax Vs Fracht Forwarding and Travel (P) Ltd.
Delhi High Court · (2010) 09 DEL CK 0167
Income Tax Act, 1961 — Section 260A, 271, 271(1)
High Courts09 Sept 2010Dismissed
State Vs Tanvir
Delhi High Court · (2010) 09 DEL CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 328, 343, 365, 366, 376
High Courts09 Sept 2010Dismissed
State of NCT of Delhi Vs Javed @ Sonu and Another
Delhi High Court · (2010) 09 DEL CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts09 Sept 2010Dismissed
Commissioner of Income Tax Vs Jaipur Golden Transport Co. (Regd.)
Delhi High Court · (2010) 09 DEL CK 0105
Income Tax Act, 1961 — Section 147, 260A, 50
High Courts09 Sept 2010
Yashpal Raikar and Another Vs The State of Delhi
Delhi High Court · (2010) 09 DEL CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420
High Courts09 Sept 2010Dismissed
Sh. R. Vijayanandan Reddy Vs Sh. Pradeep K. Dhingra and Others
Delhi High Court · (2010) 09 DEL CK 0048
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 12 Rule 6, Order 7 Rule 11Delhi Municipal Corporation Act, 1957 — Section 126, 156Registration Act, 1908 — Section 17
High Courts09 Sept 2010Dismissed
Union of India (UOI) Vs Tariq Mohd.
Delhi High Court · (2010) 09 DEL CK 0043
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 67
High Courts09 Sept 2010Dismissed
Smt. Durga Devi Vs Smt. Lalita Rakyan, Sh. Sudhir Rakyan and Municipal Corporation of Delhi
Delhi High Court · (2010) 09 DEL CK 0041
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 1AConstitution of India, 1950 — Article 227
High Courts08 Sept 2010Dismissed
Dr. Sudeshna Bhattacharya, Manisha X-Ray and Ultrasound Clinic, Manisha Pathology Clinic, Manisha Imaging Vs Dr. Kamal K. Dutta, Tanya Diagnostic Centre Pvt. Ltd. and Sh. Mukul Chandra Dass
Delhi High Court · (2010) 09 DEL CK 0432
Constitution of India, 1950 — Article 227
High Courts08 Sept 2010Allowed
Kamal Malhotra and Others Vs Mahender Singh
Delhi High Court · (2010) 119 DLT 516
Civil Procedure Code, 1908 (CPC) — Section 9Delhi Rent Control Act, 1958 — Section 14(1), 50, 50(1)Income Tax Act, 1961 — Section 297(2)