High Courts12 Jan 2010Allowed
Govt. of NCT of Delhi and Others Vs S.I. Om Singh
Delhi High Court · (2010) 3 ILR Delhi 48
COURT ARCHIVE
Delhi High Court judgments, 2010
4,277 judgments · page 211 of 214
High Courts12 Jan 2010Allowed
Dr. Nathu Lal Vaishi and Another Vs G.S. Kamal Advocate and Another
Delhi High Court · (2010) 166 DLT 751
High Courts11 Jan 2010
National Insurance Co. Ltd. Vs Shakuntala and Others
Delhi High Court · (2010) 01 DEL CK 0366
Motor Vehicles Act, 1988 — Section 168, 169
High Courts11 Jan 2010Dismissed
National Insurance Co. Ltd. Vs Gurudev
Delhi High Court · (2010) ACJ 1163 : (2010) 2 ILR Delhi 501
High Courts11 Jan 2010Dismissed
Prabhu Dayal Vs C.P.W.D. and Others
Delhi High Court · (2010) 01 DEL CK 0333
High Courts11 Jan 2010Allowed
Pankaj Jain Vs Lal Bir and Others
Delhi High Court · (2010) 6 ILR Delhi 1
Evidence Act, 1872 — Section 114
High Courts11 Jan 2010
Ms. Sadhna Payal and Others Vs Director of Education and Another
Delhi High Court · (2010) 167 DLT 111 : (2010) 3 ILR Delhi 22
High Courts11 Jan 2010Dismissed
Century 21 Real Estate L.L.C. Vs Century 21 Main Realty Pvt. Ltd. and Others
Delhi High Court · (2010) 01 DEL CK 0205
High Courts11 Jan 2010Dismissed
Commissioner of Income Tax Vs Dharam Shila Cancer Research Foundation
Delhi High Court · (2010) 01 DEL CK 0204
High Courts11 Jan 2010
Somesh Gupta Vs State of the NCT of Delhi
Delhi High Court · (2010) 1 Crimes 864
High Courts11 Jan 2010
Ms. Kanchana Narasimhan Vs University of Delhi and Others
Delhi High Court · (2010) 01 DEL CK 0197
High Courts11 Jan 2010Dismissed
Surinder Kumar Sand Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0191
High Courts11 Jan 2010Dismissed
Cement Corporation of India Ltd. Vs Vaswani Industries Ltd. and Another
Delhi High Court · (2010) 01 DEL CK 0165
High Courts11 Jan 2010
Parivar Seva Sanstha Vs Union of India (UOI) and Others
Delhi High Court · (2010) 166 DLT 457 : (2010) 6 RCR(Criminal) 914
High Courts11 Jan 2010Dismissed
Shri Subhash Seth, Shri Chand Grover and Smt. Sangeeta Malik, All through their General Attorney Shri Ashok Goel Vs New Delhi Hotels Limited, Hotel Ambassador
Delhi High Court · (2010) 166 DLT 624
High Courts11 Jan 2010Allowed
Alberto Co. Vs R.K. Vijay and Others
Delhi High Court · (2010) 166 DLT 391 : (2010) 42 PTC 300
High Courts11 Jan 2010Dismissed
Chander Bhan Vs Union of India (UOI)
Delhi High Court · (2010) 166 DLT 649 : (2010) 3 ILR Delhi 28
High Courts10 Jan 2010Dismissed
Radha Krishna Nair Vs State
Delhi High Court · (2010) CriLJ 2117
Penal Code, 1860 (IPC) — Section 300, 302, 303, 304