High Courts13 Jan 2010Dismissed
Brij Mohan Vs Sunita
Delhi High Court · (2010) 01 DEL CK 0272
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3, Order 41 Rule 3(1), Order 41 Rule 3(3), Order 41 Rule 3ALimitation Act, 1963 — Section 5
COURT ARCHIVE
Delhi High Court judgments, 2010
4,277 judgments · page 209 of 214
High Courts13 Jan 2010Allowed
Partap Singh and Others Vs Banwari Lal and Others
Delhi High Court · (2010) ACJ 1498
High Courts13 Jan 2010Dismissed
SI Sobhan Baraik Vs Government of NCT of Delhi and Others
Delhi High Court · (2010) 01 DEL CK 0225
High Courts13 Jan 2010Dismissed
Commissionr of Police Vs Devender Kumar
Delhi High Court · (2010) 01 DEL CK 0224
High Courts13 Jan 2010
Dr. Tanmay Srivastava and Others Vs Dental Council of India and Another
Delhi High Court · (2010) 01 DEL CK 0200
Dentists Act, 1948 — Section 20(2), 31
High Courts13 Jan 2010
Dr. Vineet Relhan Vs Union Public Service Commission and Union of India (UOI) Ministry of Health and Family Welfare
Delhi High Court · (2010) 1 SLR 636
High Courts13 Jan 2010
Wind Power Ltd. Vs Goyal M.G. Gases Limited
Delhi High Court · (2010) 01 DEL CK 0177
High Courts13 Jan 2010Dismissed
Jitendra Pal Singh Vs Lt. Governor NCT of Delhi and Others
Delhi High Court · (2010) 166 DLT 591 : (2010) 3 ILR Delhi 290 : (2010) 3 SLR 641
High Courts13 Jan 2010
Harvir Singh Vs Union of India (UOI) and The Deputy Commissioner of Police Union of India (UOI) Vs Central Administrative Tribunal and Ex. Constable Harvir Singh
Delhi High Court · (2010) 166 DLT 474 : (2010) 3 ILR Delhi 140 : (2010) 1 SLR 750
High Courts13 Jan 2010Allowed
Ajay Kumar Sharma and Another Vs Gurbux Singh and Others
Delhi High Court · (2010) ACJ 1479
High Courts13 Jan 2010Dismissed
Tripti Vs India Trade Promotion Organization (ITPO)
Delhi High Court · (2010) 01 DEL CK 0101
High Courts13 Jan 2010
Ms. J.K. Rowling and Others Vs City Publication and Another
Delhi High Court · (2010) 171 DLT 791
High Courts13 Jan 2010Allowed
Indira Gandhi National Open University Vs Aptech Ltd.
Delhi High Court · (2010) 01 DEL CK 0071
High Courts13 Jan 2010
CMC Ltd. Vs Balwant Singh Dharmarait and Others
Delhi High Court · (2010) 01 DEL CK 0054
High Courts13 Jan 2010Dismissed
Jai Karan Singh and Others Vs Delhi and District Cricket Association
Delhi High Court · (2010) 166 DLT 743
High Courts12 Jan 2010
Commissioner of Income Tax Vs INFO Vergix Technologies Limited
Delhi High Court · (2010) 323 ITR 52
High Courts12 Jan 2010
Meera and Another Vs Sarabjeet Singh and Another
Delhi High Court · (2010) ACJ 1489
High Courts12 Jan 2010Dismissed
Union of India Vs Shekhar Sumar
Delhi High Court · (2010) 01 DEL CK 0334
Constitution of India, 1950 — Article 226
High Courts12 Jan 2010Dismissed
Noor Jahan Vs State of Nct of Delhi
Delhi High Court · (2010) 2 ILR Delhi 507
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482