High Courts13 Jan 2010Dismissed

Prem Raj Vs State of Delhi

Delhi High Court · (2010) 01 DEL CK 0335

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 323