High Courts08 Jan 2010
Sh. Tiger Singh Vs Smt. Manjeet Kaur and Others
Delhi High Court · (2010) 01 DEL CK 0057
COURT ARCHIVE
Delhi High Court judgments, 2010
4,277 judgments · page 213 of 214
High Courts08 Jan 2010
Sholay Media and Entertainment Pvt. Ltd. and Others Vs Ajit Sippy and Others
Delhi High Court · (2010) 42 PTC 603
High Courts08 Jan 2010Dismissed
Scandia Shipbrokering and Agency Ltd. Vs MMTC Limited
Delhi High Court · (2010) 3 ILR Delhi 248
High Courts07 Jan 2010Dismissed
Sharad Singhal Vs Union of India (UOI) and Others
Delhi High Court · (2010) 01 DEL CK 0368
High Courts07 Jan 2010
Delhi Jal Board Vs Industrial Tribunal and Another
Delhi High Court · (2010) 3 LLJ 809
Industrial Disputes Act, 1947 — Section 17B
High Courts07 Jan 2010Dismissed
The Commissioner of Income Tax - III Vs SMC Credit Limited
Delhi High Court · (2010) 228 CTR 353 : (2010) 321 ITR 194
High Courts07 Jan 2010
ITC Limited Vs Philip Morris Products SA and Others
Delhi High Court · (2010) 166 DLT 177 : (2010) 2 ILR Delhi 455 : (2010) 42 PTC 572
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 1, Order 39 Rule 2, 149, 151Specific Relief Act, 1963 — Section 41Trade Marks Act, 1999 — Section 17, 2, 2(1), 20, 22
High Courts07 Jan 2010Dismissed
Mukesh Ashok Gundecha and Another Vs Govt. of NCT of Delhi
Delhi High Court · (2010) 01 DEL CK 0218
High Courts07 Jan 2010Allowed
New Delhi Municipal Council Vs Shri Dori Lal
Delhi High Court · (2010) 3 ILR Delhi 5 : (2010) LLR 303
High Courts07 Jan 2010
Simplex Concrete Piles (India) Ltd. Vs Union of India (UOI)
Delhi High Court · (2010) 01 DEL CK 0198
High Courts07 Jan 2010Dismissed
Mahanagar Telephone Nigam Limited Vs Chem-Expo (India) Ltd.
Delhi High Court · (2010) 166 DLT 440 : (2010) 3 ILR Delhi 242
Telegraph Act, 1885 — Section 7BTelegraph Rules, 1951 — Rule 443
High Courts07 Jan 2010
Continental Device India Ltd. Vs Delhi Vidyut Board and Another
Delhi High Court · (2010) 01 DEL CK 0178
High Courts07 Jan 2010Dismissed
Shri Meer Singh Vs Shri Amar Singh
Delhi High Court · (2010) 166 DLT 696 : (2010) 2 ILR Delhi 445
High Courts07 Jan 2010
Nirma Limited Vs Nimma International and Another
Delhi High Court · (2010) 42 PTC 307
High Courts07 Jan 2010
Jay Pee Hotels Ltd. Vs D.E.S.U/D.V.B.
Delhi High Court · (2010) 01 DEL CK 0151
High Courts07 Jan 2010
Rajender Singh Vs State of NCT of Delhi
Delhi High Court · (2010) 01 DEL CK 0148
High Courts07 Jan 2010Dismissed
Indian Olympic Association Vs Veeresh Malik and Others Sanskriti School Vs Central Information Commission Organising Committee Commonwealth Games 2010 Vs Union of India (UOI)
Delhi High Court · (2010) 4 ILR Delhi 1
High Courts07 Jan 2010
Jasbir Singh Sodhi Vs Union of India (UOI) and Another
Delhi High Court · (2010) 01 DEL CK 0112