High Courts19 Apr 2010Dismissed
Asian Electronics Ltd. Vs Havells India Limited
Delhi High Court · (2010) 44 PTC 66
Patents Act, 1970 — Section 14(5), 2, 3, 64(1)
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 136 of 197
High Courts19 Apr 2010
Maheshwar Singh Vs Indomag Steel Technology Ltd.
Delhi High Court · (2010) 170 DLT 682 : (2010) 126 FLR 426 : (2010) 4 LLJ 51 : (2010) 5 SLR 256
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2
High Courts19 Apr 2010
Rajwinder Kaur Vs Yoginder Singh Sagar and Another
Delhi High Court · (2010) 04 DEL CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 203Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts19 Apr 2010Dismissed
Sumit and Others Vs Union of India (UOI) and Another
Delhi High Court · (2010) 04 DEL CK 0096
Constitution of India, 1950 — Article 226
High Courts19 Apr 2010
Shri Rambir Singh Vs Smt. Balwant Kaur Choudhary and Another
Delhi High Court · (2010) 04 DEL CK 0091
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 1, Order 5 Rule 5, 148, 151Delhi Rent Control Act, 1958 — Section 14(1), 14A, 14B, 14C, 14D
High Courts19 Apr 2010
Shakeel Vs State
Delhi High Court · (2010) 04 DEL CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313
High Courts19 Apr 2010
Shri Narender Kumar and Others Vs State Govt. of N.C.T. of Delhi
Delhi High Court · (2010) 04 DEL CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts19 Apr 2010Dismissed
PG Foils Ltd. Vs Bank of Rajasthan Ltd.
Delhi High Court · (2010) 3 BC 170
Constitution of India, 1950 — Article 226, 227
High Courts19 Apr 2010
State Bank of India Vs Ranbir Singh
Delhi High Court · (2010) 04 DEL CK 0033
Constitution of India, 1950 — Article 136, 226, 227Industrial Disputes Act, 1947 — Section 17B
High Courts19 Apr 2010Dismissed
Arun Vs Safdarjung Hospital and Another
Delhi High Court · (2010) 04 DEL CK 0030
Constitution of India, 1950 — Article 16
High Courts19 Apr 2010Dismissed
Delhi Transport Corporation Vs M.P. Gupta
Delhi High Court · (2010) 04 DEL CK 0020
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226
High Courts19 Apr 2010Dismissed
J.K. Sawhney Vs Punjab National Bank
Delhi High Court · (2010) 04 DEL CK 0007
Constitution of India, 1950 — Article 14, 21, 226, 309, 41
High Courts19 Apr 2010
Jai Veer Singh Vs State
Delhi High Court · (2010) 04 DEL CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 313, 41
High Courts19 Apr 2010
Delhi Transport Corporation Vs Sunil Kumar
Delhi High Court · (2010) 126 FLR 625 : (2010) 5 ILR Delhi 196
Constitution of India, 1950 — Article 136, 141, 226, 227Industrial Disputes Act, 1947 — Section 10, 11(1), 11(3), 11A, 23
High Courts16 Apr 2010Dismissed
Sh. Mahendra Verma Vs Sh. Suresh T. Kailachand
Delhi High Court · (2010) 04 DEL CK 0373
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts16 Apr 2010
Mr. B.S. Oberoi Vs Mr. P.S. Oberoi and Others
Delhi High Court · (2011) 7 RCR(Civil) 2528
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 6, Order 23 Rule 3, Order 23 Rule 3A, Order 39 Rule 1Transfer of Property Act, 1882 — Section 55
High Courts16 Apr 2010Dismissed
Sh. Harish Bhandari Vs Union of India (UOI) and Others
Delhi High Court · (2010) 04 DEL CK 0290
Constitution of India, 1950 — Article 226
High Courts16 Apr 2010Dismissed
Bycell Telecommuncations India P. Ltd. and Another Vs Union of India (UOI) and Others
Delhi High Court · (2010) 04 DEL CK 0286
Constitution of India, 1950 — Article 14, 19(1), 226
High Courts16 Apr 2010Allowed
Mahesh Kumar Vs Kamal Kanta Sharma
Delhi High Court · (2010) 04 DEL CK 0283
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts16 Apr 2010
Surje Vs Union of India (UOI) and Another
Delhi High Court · (2010) 04 DEL CK 0282
Land Acquisition Act, 1894 — Section 4