High Courts19 Apr 2010
Chander Vs Union of India (UOI) and Another
Delhi High Court · (2010) 04 DEL CK 0316
Land Acquisition Act, 1894 — Section 4
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 135 of 197
High Courts19 Apr 2010
Giani Ram Vs Union of India (UOI) and Another
Delhi High Court · (2010) 04 DEL CK 0312
Land Acquisition Act, 1894 — Section 4
High Courts19 Apr 2010Dismissed
Municipal Corporation of Delhi Vs Sh. Dinesh Nagar
Delhi High Court · (2010) 04 DEL CK 0309
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226Delhi Municipal Corporation Services (Control and Appeal) Regulations, 1959 — Regulation 5(4), 5(5)
High Courts19 Apr 2010
Surender Vs The State of NCT Delhi
Delhi High Court · (2010) 04 DEL CK 0308
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts19 Apr 2010Allowed
Raj Lonsane Vs Ruchi Lonsane
Delhi High Court · (2010) 04 DEL CK 0303
Guardians and Wards Act, 1890 — Section 12
High Courts19 Apr 2010
KAS Movie Makers (P) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2010) 231 CTR 361
Income Tax Act, 1961 — Section 80HHF
High Courts19 Apr 2010
Union of India (UOI) and Others Vs A.K. Gupta
Delhi High Court · (2010) 04 DEL CK 0289
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Constitution of India, 1950 — Article 226
High Courts19 Apr 2010
Rameshwar Vs Union of India (UOI) and Another
Delhi High Court · (2010) 04 DEL CK 0272
Land Acquisition Act, 1894 — Section 4
High Courts19 Apr 2010
Haresh Bhai Ashumal Bhai Keshwani Vs Deputy Commissioner of Income Tax
Delhi High Court · (2010) 323 ITR 461
High Courts19 Apr 2010Dismissed
Municipal Corporation of Delhi Vs Sh. B.L. Sharma
Delhi High Court · (2010) 04 DEL CK 0253
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226Delhi Municipal Corporation Services (Control and Appeal) Regulations, 1959 — Regulation 5, 5(4), 5(5)
High Courts19 Apr 2010Dismissed
Delhi Police and Another Vs Omveer Yadav
Delhi High Court · (2010) 04 DEL CK 0252
Administrative Tribunals Act, 1985 — Section 19Penal Code, 1860 (IPC) — Section 304, 324, 34, 392
High Courts19 Apr 2010Dismissed
Vijay Goel Vs Natasha
Delhi High Court · (2010) 04 DEL CK 0242
Hindu Marriage Act, 1955 — Section 13(1), 24
High Courts19 Apr 2010
Jagatjit Brown Forman (India) Ltd. Vs G.K. Mohanty
Delhi High Court · (2010) 04 DEL CK 0235
Companies Act, 1956 — Section 446, 454
High Courts19 Apr 2010
Medtech Pharma (India) (P) Ltd. Vs Registrar of Companies
Delhi High Court · (2010) 3 CompLJ 444
Companies Act, 1956 — Section 162, 560, 560(1), 560(2), 560(3)
High Courts19 Apr 2010
Shri Parbhati Vs Union of India (UOI) and Another
Delhi High Court · (2010) 04 DEL CK 0179
Land Acquisition Act, 1894 — Section 4
High Courts19 Apr 2010Dismissed
Ashok Kumar Arya Vs Airport Authority of India
Delhi High Court · (2010) 04 DEL CK 0178
High Courts19 Apr 2010
Jagatjit Brown Forman (India) Ltd. Vs Gangotri Traders
Delhi High Court · (2010) 04 DEL CK 0177
Companies Act, 1956 — Section 446, 454
High Courts19 Apr 2010Dismissed
Municipal Corporation of Delhi Vs Sh. S.R. Hassan
Delhi High Court · (2010) 04 DEL CK 0155
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226Delhi Municipal Corporation Services (Control and Appeal) Regulations, 1959 — Regulation 5(4), 5(5)
High Courts19 Apr 2010
Jagatjit Brown Forman (India) Ltd. Vs Bark Bonded Warehouse
Delhi High Court · (2010) 04 DEL CK 0125
Companies Act, 1956 — Section 446, 454
High Courts19 Apr 2010
Hira Lal Vs Union of India (UOI) and Another
Delhi High Court · (2010) 04 DEL CK 0124
Land Acquisition Act, 1894 — Section 4