High Courts21 Apr 2010
Bhoolay Ram Sharma and Others Vs Government of National Capital Territory of Delhi and Others
Delhi High Court · (2010) 04 DEL CK 0052
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 133 of 197
High Courts21 Apr 2010Dismissed
Commissioner of Income Tax Vs Siclair Exports Ltd.
Delhi High Court · (2010) 04 DEL CK 0051
Income Tax Act, 1961 — Section 271(1)(C), 80HHC
High Courts21 Apr 2010Allowed
Sasta Sahitya Mandal Vs Deepak Sehgal and Others
Delhi High Court · (2010) 04 DEL CK 0045
Payment of Gratuity Act, 1972 — Section 4(6)
High Courts21 Apr 2010
Baljeet Kaur and Others Vs R. Muthu Batcha and Another State of Tamilnadu Vs Baljit Kaur and Others
Delhi High Court · (2010) 04 DEL CK 0040
High Courts21 Apr 2010
Oriental Insurance Co. Ltd. Vs Ram Kishan and Others
Delhi High Court · (2010) 04 DEL CK 0026
High Courts20 Apr 2010
Nand Kishore @ Nanda Vs State of Delhi
Delhi High Court · (2010) 04 DEL CK 0371
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300
High Courts20 Apr 2010Allowed
Indian Coffee Board Vs The Presiding Officer, Labour Court No. X and Another
Delhi High Court · (2010) 126 FLR 430 : (2010) 4 LLJ 245
Coffee Board Employees (Conduct) Rules, 1968 — Rule 3Industrial Disputes Act, 1947 — Section 17B
High Courts20 Apr 2010Dismissed
Parimal Kumar Dutta Vs Apeejay School and Others
Delhi High Court · (2010) 04 DEL CK 0366
Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 8(2), 8(4)Delhi School Education Rules, 1973 — Rule 115, 115(2), 115(5), 118, 120(1)
High Courts20 Apr 2010Dismissed
Deepak Khosla Vs Vibhu Bakhru and Others
Delhi High Court · (2010) 04 DEL CK 0307
Arbitration and Conciliation Act, 1996 — Section 11, 8Companies Act, 1956 — Section 397, 398Criminal Procedure Code, 1973 (CrPC) — Section 195(1), 340, 340(1)
High Courts20 Apr 2010Dismissed
North Eastern Carrying Corporation Vs Municipal Corporation of Delhi
Delhi High Court · (2010) 04 DEL CK 0296
Constitution of India, 1950 — Article 226, 227Delhi Municipal Corporation Act, 1957 — Section 417, 417(1), 417(3)
High Courts20 Apr 2010Dismissed
Shri Hira Prasad Mishra Vs Logical Estate Pvt. Ltd. and Another
Delhi High Court · (2010) 04 DEL CK 0285
High Courts20 Apr 2010Dismissed
Iqbal Begum Vs M.C.D. and Another
Delhi High Court · (2010) 04 DEL CK 0238
High Courts20 Apr 2010
Gaurav Gulati Vs Gita Pravin
Delhi High Court · (2010) 04 DEL CK 0180
Hindu Marriage Act, 1955 — Section 24, 26
High Courts20 Apr 2010Dismissed
State Vs Ram Prakash @ Lalie
Delhi High Court · (2010) 04 DEL CK 0170
Penal Code, 1860 (IPC) — Section 363, 366, 375, 376
High Courts20 Apr 2010
Vijay @ Kale Vs The State (NCT of Delhi)
Delhi High Court · (2010) 04 DEL CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 304
High Courts20 Apr 2010Allowed
Jitender Kumar and Others Vs State of N.C.T. of Delhi and Another
Delhi High Court · (2010) 04 DEL CK 0167
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts20 Apr 2010Dismissed
Ranjit Singh Vs Parkash Devi
Delhi High Court · (2010) 04 DEL CK 0166
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(2), 15(1)
High Courts20 Apr 2010
Delhi Transport Corporation Vs Smt. Chanchal Sharma
Delhi High Court · (2010) 04 DEL CK 0165
Central Civil Services (Pension) Rules, 1972 — Rule 26Constitution of India, 1950 — Article 226
High Courts20 Apr 2010
Shatrughan Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2010) 04 DEL CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304