High Courts15 Apr 2010Allowed
Sabir @ Sabir Pahalwan Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2010) 04 DEL CK 0277
Penal Code, 1860 (IPC) — Section 201, 34
COURT ARCHIVE
Delhi High Court judgments, 2010
3,927 judgments · page 138 of 197
High Courts15 Apr 2010Allowed
Nand Kishor Khanna Vs The Chairman DDA and Others
Delhi High Court · (2010) 04 DEL CK 0236
High Courts15 Apr 2010Dismissed
National Stock Exchange of India Ltd. Vs Central Information Commission
Delhi High Court · (2010) 100 SCL 464
Constitution of India, 1950 — Article 12, 166, 19(1), 226, 298General Clauses Act, 1897 — Section 3(60), 3(8)Industries (Development and Regulation) Act, 1951 — Section 11
High Courts15 Apr 2010Dismissed
Karam Singh Vs DDA
Delhi High Court · (2010) 04 DEL CK 0214
Constitution of India, 1950 — Article 226, 32Land Acquisition Act, 1894 — Section 30, 31, 4, 6
High Courts15 Apr 2010
Som Brothers and Co. Vs Bread House and Another
Delhi High Court · (2010) 44 PTC 372
Trade Marks Act, 1999 — Section 28, 30, 30(2)(a)
High Courts15 Apr 2010Dismissed
Aas Mohd. Vs State
Delhi High Court · (2010) 04 DEL CK 0153
Evidence Act, 1872 — Section 27
High Courts15 Apr 2010
Ashok and Others Vs State
Delhi High Court · (2010) 04 DEL CK 0152
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 299, 302, 304, 379Probation of Offenders Act, 1958 — Section 3, 4, 4(1), 4(3), 6
High Courts15 Apr 2010
Same Singh and Another Vs Union of India (UOI) and Another
Delhi High Court · (2010) 04 DEL CK 0151
Land Acquisition Act, 1894 — Section 11, 17(1), 18, 23(1A), 23(2)
High Courts15 Apr 2010
Mahanagar Telephone Nigam Ltd. Vs Shri Tribhuvan Yadav
Delhi High Court · (2010) 04 DEL CK 0147
Industrial Disputes Act, 1947 — Section 17B, 18, 19, 29, 33C(2)
High Courts15 Apr 2010
Bharat Store Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 04 DEL CK 0146
High Courts15 Apr 2010
Union of India Vs Mahender Singh and Others
Delhi High Court · (2010) 04 DEL CK 0145
Limitation Act, 1963 — Section 5
High Courts15 Apr 2010Dismissed
Commissioner of Income Tax Vs Sudhir Sekhri
Delhi High Court · (2010) 04 DEL CK 0137
High Courts15 Apr 2010
Sushila Vs Mahinder Sharma and Others
Delhi High Court · (2010) 159 PLR 1
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts15 Apr 2010
Raj Singh and Others Vs Union of India (UOI) and Another
Delhi High Court · (2010) 04 DEL CK 0022
Land Acquisition Act, 1894 — Section 11, 17(1), 18, 23(1A), 23(2)
High Courts15 Apr 2010
Vijay Sharma Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2010) 04 DEL CK 0010
High Courts13 Apr 2010Dismissed
Govt. of NCT of Delhi Vs Vinod Kumar
Delhi High Court · (2010) 04 DEL CK 0386
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 150
High Courts13 Apr 2010
Jeet Ram Deceased through L.Rs. Vs Union of India (UOI) and Another
Delhi High Court · (2010) 04 DEL CK 0385
Land Acquisition Act, 1894 — Section 4
High Courts13 Apr 2010Dismissed
Union of India (UOI) Vs Kamla Devi
Delhi High Court · (2011) 161 PLR 2
Workmens Compensation Act, 1923 — Section 31, 4, 4(1), 4(2), 4A
High Courts13 Apr 2010Dismissed
Sh. Mahender Singh and Others Vs Union of India (UOI)
Delhi High Court · (2009) 1 ILR Delhi 68
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 12, 4, 5A, 6
High Courts13 Apr 2010
Chronicle Publications (P) Ltd. Vs Chronicle Academy Pvt. Ltd.
Delhi High Court · (2010) 44 PTC 78
Trade Marks Act, 1999 — Section 2(1), 29(5)