High Courts13 Aug 2009Dismissed
Kharak Bahadur Vs State
Delhi High Court · (2009) 08 DEL CK 0134
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 394
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 97 of 238
High Courts13 Aug 2009Dismissed
K.V. Kulkarni Vs Bank of India and Others
Delhi High Court · (2009) 08 DEL CK 0132
High Courts13 Aug 2009Allowed
Bhanwar Pal Singh Vs The State, Govt. of NCT of Delhi
Delhi High Court · (2009) 163 DLT 170 : (2009) ILR Delhi 815 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 354
High Courts13 Aug 2009Allowed
Texem Engineering Vs Texcomash Exports
Delhi High Court · (2009) 162 DLT 444 : (2009) 7 ILR Delhi 465
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Contract Act, 1872 — Section 23, 24, 28Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts13 Aug 2009
Jaininder Jain and Others Vs Arihant Jain and Others
Delhi High Court · (2009) 41 PTC 492
Arbitration Act, 1940 — Section 34, 38Arbitration and Conciliation Act, 1996 — Section 30(2), 30(3), 8Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts13 Aug 2009Dismissed
Union of India (UOI) Vs Dr. Rita Pant and Others
Delhi High Court · (2009) 4 ACC 696 : (2011) ACJ 321
Evidence Act, 1872 — Section 114
High Courts13 Aug 2009
All India Association of Teacher Educators Vs University of Delhi and Others
Delhi High Court · (2009) 08 DEL CK 0084
National Council for Teacher Education Act, 1993 — Section 12, 14, 14(1), 15, 15(3)
High Courts13 Aug 2009Dismissed
Ruchi Agarwal Vs Ministry of Human Resources and Development and Others
Delhi High Court · (2009) 08 DEL CK 0060
High Courts13 Aug 2009Allowed
Krishan Kumar Vs Chander Pal and Others
Delhi High Court · (2011) ACJ 1125
High Courts13 Aug 2009Dismissed
Harbhajan Singh Vs State (Delhi Admn.)
Delhi High Court · (2009) 08 DEL CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 300, 302, 326
High Courts12 Aug 2009Dismissed
Shri Mange Ram Garg Vs Hari Shankar Gupta and Others
Delhi High Court · (2009) 162 DLT 716 : (2010) 8 RCR(Civil) 375
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Representation of the People Act, 1951 — Section 123(3), 123(4), 77, 86(5)
High Courts12 Aug 2009Dismissed
Dhruv Kumar Gupta Vs Union of India (UOI) and Others
Delhi High Court · (2009) 08 DEL CK 0440
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 100, 9Constitution of India, 1950 — Article 136, 226Delhi Development Act, 1957 — Section 30(1)
High Courts12 Aug 2009Allowed
Vikas Mohan Singhal Vs Directorate of Revenue Intelligence
Delhi High Court · (2009) 243 ELT 507 : (2010) 6 RCR(Criminal) 2154
Criminal Procedure Code, 1973 (CrPC) — Section 161, 245(2), 482, 91Customs Act, 1962 — Section 108, 114, 56Evidence Act, 1872 — Section 24, 25, 27
High Courts12 Aug 2009Dismissed
Dr. Vinod Gupta Vs The State (Govt. NCT of Delhi)
Delhi High Court · (2010) 1 Crimes 251
Delhi Medical Council Act, 1997 — Section 27Penal Code, 1860 (IPC) — Section 304A
High Courts12 Aug 2009
Delhi Transport Corporation Vs Sh. Ram Kishan (Ex-Driver)
Delhi High Court · (2009) 08 DEL CK 0334
High Courts12 Aug 2009
Romesh Chander Sethi Vs Inder Mohan Sethi and Another
Delhi High Court · (2009) 163 DLT 4 : (2010) 1 ILR Delhi 172 : (2010) 7 RCR(Civil) 1602
Civil Procedure Code, 1908 (CPC) — Section 151Delhi Rent Control Act, 1958 — Section 25BEvidence Act, 1872 — Section 58
High Courts12 Aug 2009Dismissed
Bharat Litho Vs Arjun Mehto and Another
Delhi High Court · (2009) 08 DEL CK 0232
Constitution of India, 1950 — Article 226
High Courts12 Aug 2009
Providence Buildtech Pvt. Ltd. Vs Mr. Pratap Dube
Delhi High Court · (2009) 08 DEL CK 0224
Arbitration and Conciliation Act, 1996 — Section 11, 9Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Aug 2009Dismissed
National Insurance Co. Ltd. Vs Prem Pal Singh and Others
Delhi High Court · (2009) 08 DEL CK 0152
High Courts12 Aug 2009Allowed
Jyoti Kukreja and Others Vs The New India Insurance Co. Ltd. and Others
Delhi High Court · (2011) ACJ 460