High Courts17 Aug 2009Dismissed
Mohd. Amir and Others Vs Jamia Millia Islamia and Others
Delhi High Court · (2009) 08 DEL CK 0371
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 95 of 238
High Courts17 Aug 2009Dismissed
Madho Singh Chauhan Vs State (GNCT of Delhi) and Others
Delhi High Court · (2010) 6 RCR(Criminal) 2300
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 200, 210, 311Delhi Police Act, 1978 — Section 112Penal Code, 1860 (IPC) — Section 120B, 34, 341, 379, 406
High Courts17 Aug 2009Disposed Off
Aadik Exports Vs Directorate of Enforcement
Delhi High Court · (2010) 98 SCL 28
Foreign Exchange Regulation Act, 1973 — Section 18(2), 18(3)
High Courts17 Aug 2009Disposed Off
New Delhi Municipal Council Vs Union of India (UOI) and Others Workmen of The Horticulture Wing of The New Delhi Municipal Council Vs New Delhi Municipal Council
Delhi High Court · (2009) 08 DEL CK 0279
New Delhi Municipal Council Act, 1994 — Section 34
High Courts17 Aug 2009Dismissed
Commissioner of Income Tax Vs Franus Waezicarg
Delhi High Court · (2009) 08 DEL CK 0269
Income Tax Act, 1961 — Section 271(1)(c), 80O
High Courts17 Aug 2009Dismissed
Municipal Corporation of Delhi Vs Shri Jai Prakash
Delhi High Court · (2009) 08 DEL CK 0233
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 5
High Courts17 Aug 2009
Reliance General Insurance Co. Ltd. Vs Usha Devi and Others
Delhi High Court · (2009) 08 DEL CK 0188
High Courts17 Aug 2009Dismissed
Mahesh Makhija Vs State (NCT of Delhi)
Delhi High Court · (2009) 08 DEL CK 0159
Penal Code, 1860 (IPC) — Section 325, 376
High Courts17 Aug 2009
Director General Works, CPWD Vs Eknath
Delhi High Court · (2009) 7 ILR Delhi 479
Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 33(2), 33A
High Courts17 Aug 2009Allowed
Shivani and Another Vs State
Delhi High Court · (2010) CriLJ 676
Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts17 Aug 2009
Shakuntla Gupta and Others Vs D.T.C. and Others
Delhi High Court · (2009) ILR Delhi 857 Supp
Motor Vehicles Act, 1988 — Section 171
High Courts17 Aug 2009
Mohd. Rizwan Vs State (NCT Govt. of Delhi) and Others
Delhi High Court · (2009) 08 DEL CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 356, 379, 397(3)
High Courts17 Aug 2009Dismissed
Sayed Abu Nasir Vs State
Delhi High Court · (2010) 6 RCR(Criminal) 2274
Arms Act, 1959 — Section 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 313, 315, 391Explosive Substances Act, 1908 — Section 3, 4, 4B
High Courts17 Aug 2009
Commissioner of Income Tax Vs Deeksha Holidays Ltd.
Delhi High Court · (2010) 186 TAXMAN 183
Income Tax Act, 1961 — Section 271(1)
High Courts17 Aug 2009
Poorvanchal Caterers Vs Union of India (UOI) and Others
Delhi High Court · (2009) 08 DEL CK 0020
High Courts17 Aug 2009
Rajive Stock Brokers Limited Vs Smt. Saroj Bala
Delhi High Court · (2009) 08 DEL CK 0005
Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 34(3)Companies Act, 1956 — Section 51
High Courts13 Aug 2009Dismissed
Swaran Dutt Sharma Vs Oriental Bank of Commerce and Others
Delhi High Court · (2009) 08 DEL CK 0441
High Courts13 Aug 2009
Celebrity Fitness (India) Pvt. Ltd. Vs JMD Ltd. and Another
Delhi High Court · (2009) 08 DEL CK 0439
Arbitration and Conciliation Act, 1996 — Section 9
High Courts13 Aug 2009
Naresh Gaur and Others Vs Uma Gupta
Delhi High Court · (2009) 4 CivCC 550 : (2009) 163 DLT 25 : (2010) 7 RCR(Civil) 1614
Contract Act, 1872 — Section 23Limitation Act, 1963 — Article 54Specific Relief Act, 1963 — Section 28
High Courts13 Aug 2009Dismissed
Abhishek Saini Vs University of Delhi and Another
Delhi High Court · (2009) 08 DEL CK 0413