High Courts18 Dec 2009Disposed Off
Dalip Singh Yadav Vs Union of India (UOI) and Others
Delhi High Court · (2009) 12 DEL CK 0272
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 6 of 238
High Courts18 Dec 2009Dismissed
Prime Telesystem Limited Vs Sasken Communication Technologies Ltd. and Others Ajit Sarin Vs Intel Capital Corporation and Others
Delhi High Court · (2009) 12 DEL CK 0271
Arbitration and Conciliation Act, 1996 — Section 11, 18, 20B, 23(1), 25Companies Act, 1956 — Section 77(B)Contract Act, 1872 — Section 64, 65
High Courts18 Dec 2009Dismissed
V. Bhaskaran Vs Union of India (UOI) and Another
Delhi High Court · (2009) 12 DEL CK 0268
High Courts18 Dec 2009Dismissed
Sun F and B Business Vs 21st Hospitality Private Limited
Delhi High Court · (2009) 12 DEL CK 0249
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Copyright Act, 1957 — Section 2
High Courts18 Dec 2009Dismissed
Ranbaxy Laboratories Limited Vs Union of India and Others
Delhi High Court · (2009) 12 DEL CK 0213
Central Excises and Salt Act, 1944 — Section 11B(2), 11BB, 11BB(1)
High Courts18 Dec 2009
Kamal Construction Company Vs Delhi Development Authority and Another
Delhi High Court · (2009) 12 DEL CK 0209
Arbitration Act, 1940 — Section 14, 17, 29, 30, 33
High Courts18 Dec 2009
Rishi Pal Vs Chander Bhan and Another
Delhi High Court · (2009) 12 DEL CK 0201
Motor Vehicles Act, 1988 — Section 19
High Courts18 Dec 2009
Suresh Kumar Gupta Vs State and Others
Delhi High Court · (2009) 12 DEL CK 0174
Constitution of India, 1950 — Article 14Delhi Co-operative Societies Act, 2003 — Section 40, 40(3), 40(4)
High Courts18 Dec 2009Allowed
Standard Chartered Bank Vs Directorate of Enforcement and Others
Delhi High Court · (2010) 100 SCL 201
Foreign Exchange Management Act, 1999 — Section 19Foreign Exchange Regulation Act, 1973 — Section 6(4), 6(5)
High Courts18 Dec 2009
Bal Kishan Vs State
Delhi High Court · (2009) 12 DEL CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A
High Courts18 Dec 2009
Suraj Bhan Vs Union of India (UOI) and Others
Delhi High Court · (2009) 8 ILR Delhi 255 Supp
Land Acquisition Act, 1894 — Section 10, 17(1), 23(2), 23I(A), 28
High Courts18 Dec 2009
Delhi Development Authority Vs Shri Gurcharan Singh
Delhi High Court · (2009) 12 DEL CK 0056
High Courts18 Dec 2009Dismissed
Shri Jageshwar Nath Vs State, Union of India (UOI) and Ram Manohar Lohia Hospital (Wellington Hospital)
Delhi High Court · (2009) 12 DEL CK 0020
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151Guardians and Wards Act, 1890 — Section 30Lunacy Act, 1912 — Section 78
High Courts18 Dec 2009
Indira Gandhi Airport TDI Karamchari Union Vs Union of India (UOI) and Others Union of India (UOI) and Another Vs Indira Gandhi Airport TDI Karamchari Union and Others
Delhi High Court · (2009) 12 DEL CK 0019
Aircraft Rules, 1937 — Rule 134, 3, 78Airports Authority of India Act, 1994 — Section 1(3), 12, 12(3), 12A, 12A(1)Constitution of India, 1950 — Article 12, 226
High Courts18 Dec 2009Dismissed
Ram Kishan Vs Management of American Express Banking Corporation and Another
Delhi High Court · (2009) 12 DEL CK 0018
Industrial Disputes Act, 1947 — Section 10, 2, 25F, 25G, 25H
High Courts17 Dec 2009Dismissed
Raj Kumar Vs Financial Commissioner and Others
Delhi High Court · (2009) 12 DEL CK 0352
Delhi Land Reforms Act, 1954 — Section 81Delhi Land Reforms Rules, 1954 — Rule 14
High Courts17 Dec 2009Partly Allowed
Sohan Lal @ Sonu Vs State
Delhi High Court · (2009) 12 DEL CK 0322
Criminal Procedure Code, 1973 (CrPC) — Section 161, 428Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts17 Dec 2009Disposed Off
Anand Flori Farms India P. Ltd. Vs Income Tax Officer
Delhi High Court · (2010) 322 ITR 406
High Courts17 Dec 2009Allowed
Yashpal Luthra and Another Vs United India Insurance Co. Ltd. and Another
Delhi High Court · (2009) 7 ILR Delhi 836
Evidence Act, 1872 — Section 165
High Courts17 Dec 2009Dismissed
Hardev Singh Dhillon Vs Department of Revenue Intelligence
Delhi High Court · (2010) 251 ELT 359 : (2010) 1 JCC 342
Constitution of India, 1950 — Article 14, 21Customs Act, 1962 — Section 110(1), 110(1B), 132, 133, 134Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50