High Courts21 Dec 2009Allowed
Promila Dagar Vs Union of India (UOI) and Others
Delhi High Court · (2009) 12 DEL CK 0217
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 5 of 238
High Courts21 Dec 2009
Rajesh Tyagi and Others Vs Jaibir Singh and Others
Delhi High Court · (2009) 12 DEL CK 0187
High Courts21 Dec 2009
Chander Kanta Lamba and Others Vs State and Others
Delhi High Court · (2010) 169 DLT 143 : (2010) 5 RCR(Criminal) 28
Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 304B, 34, 406, 498A
High Courts21 Dec 2009Dismissed
DDA Vs Harish Kumar
Delhi High Court · (2009) 12 DEL CK 0136
Public Premises (Eviction of Unauthorised Occupants) Act, 1958 — Section 7(2)
High Courts21 Dec 2009Dismissed
Mukesh Jain Vs CBI
Delhi High Court · (2010) 1 AD (Delhi) 443 : (2010) 88 AIC 319 : (2010) 1JCC 417 : (2010) 1 LRC 18
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 420, 467, 468, 471, 511Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts21 Dec 2009
Sanjay Vs The State of NCT Delhi Vicky Vs State
Delhi High Court · (2009) 12 DEL CK 0134
Penal Code, 1860 (IPC) — Section 34, 393, 394, 398
High Courts21 Dec 2009
Mrs. Susie Rehmer Vs State
Delhi High Court · (2009) 12 DEL CK 0074
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 167(5), 173, 173(2)Passports Act, 1967 — Section 12, 12(1), 12(3), 15, 17
High Courts21 Dec 2009
Goel Associates Vs KK Coop. Group Housing Socy. Ltd.
Delhi High Court · (2009) 12 DEL CK 0073
Arbitration Act, 1940 — Section 20, 30, 33, 8, 9Limitation Act, 1963 — Article 119
High Courts21 Dec 2009Dismissed
K.L. Ahuja Vs The Director General CSIR and Another
Delhi High Court · (2009) 12 DEL CK 0041
Central Civil Services (Pension) Rules, 1972 — Rule 69CSIR (Residence and Allotment) Rules, 1997 — Rule 11, 11.2, 12, 13, 19Oil and Natural Gas Commission (Death, Retirement and Terminal Gratuity) Regulations, 1969 — Regulation 5
High Courts21 Dec 2009
Secretary (Services) and Another Vs Alpana Singh
Delhi High Court · (2009) 12 DEL CK 0013
High Courts18 Dec 2009Dismissed
Sukumar Chand Jain Vs Rail Vihar Sehkari Avas Samiti Ltd.
Delhi High Court · (2009) 12 DEL CK 0400
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)Evidence Act, 1872 — Section 114
High Courts18 Dec 2009Disposed Off
Amrit Agencies Pvt. Limited Vs Nu Tech Security Printers
Delhi High Court · (2009) 12 DEL CK 0399
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts18 Dec 2009Dismissed
Sunny and Laxman @ Sonu Vs State
Delhi High Court · (2009) 12 DEL CK 0384
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 392, 397
High Courts18 Dec 2009Disposed Off
Mehi Lal Gupta Vs State and Others
Delhi High Court · (2009) 12 DEL CK 0383
Constitution of India, 1950 — Article 14Delhi Co-operative Societies Act, 2003 — Section 40, 40(3), 40(4)
High Courts18 Dec 2009Disposed Off
Shyam Lal Vs State and Others
Delhi High Court · (2009) 12 DEL CK 0382
Constitution of India, 1950 — Article 14Delhi Co-operative Societies Act, 2003 — Section 40, 40(3), 40(4)
High Courts18 Dec 2009Disposed Off
Narender Kumar Jain Vs State of N.C.T. of Delhi and Another
Delhi High Court · (2010) CriLJ 3411 : (2009) ILR Delhi 639 Supp : (2009) ILR Delhi 411 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 506
High Courts18 Dec 2009Dismissed
Naval Kishore Vs Indian Cement Hi-Glow Vs India Cement Capital and Finance Ltd. and Others
Delhi High Court · (2009) 12 DEL CK 0349
Arbitration Act, 1940 — Section 37, 8(1), 8(2)Arbitration and Conciliation Act, 1996 — Section 12, 13, 20(4), 21, 34Limitation Act, 1963 — Section 14
High Courts18 Dec 2009Allowed
Standard Chartered Bank Vs Directorate of Enforcement
Delhi High Court · (2010) 100 SCL 201
Foreign Exchange (Amendment) Act, 1999 — Section 19Foreign Exchange Regulation Act, 1973 — Section 6(4), 6(5)
High Courts18 Dec 2009Disposed Off
SSIPL Retail Limited and Others Vs Union of India (UOI) and Others
Delhi High Court · (2010) 18 STR 262 : (2010) 24 STT 571
Finance Act, 2007 — Section 65(105), 65(90), 66
High Courts18 Dec 2009Disposed Off
Ram Kishan Yadav Vs Union of India (UOI) and Others
Delhi High Court · (2009) 12 DEL CK 0273