High Courts22 Dec 2009
Frankfinn Aviation Services Pvt. Ltd. Vs Akash Gupta
Delhi High Court · (2010) 42 PTC 294
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 4 of 238
High Courts22 Dec 2009Allowed
Mohd. Ismail Vs Slum and J.J. Department (MCD)
Delhi High Court · (2009) 12 DEL CK 0188
Constitution of India, 1950 — Article 19(1), 21
High Courts22 Dec 2009Dismissed
Jyotsana Sharda Vs Gaurav Sharda Gaurav Sharda Vs Jyotsana Sharda
Delhi High Court · (2010) 2 Crimes 464 : (2010) 159 PLR 15 : (2010) 5 RCR(Civil) 819 : (2010) 5 RCR(Criminal) 23
Criminal Procedure Code, 1973 (CrPC) — Section 397(2)Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 406, 498A
High Courts22 Dec 2009Allowed
Mr. Subhash Kathhuria Vs Softline Creations Pvt. Ltd. and Another
Delhi High Court · (2009) 12 DEL CK 0172
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 2(1), Order 37 Rule 3(5)Contract Act, 1872 — Section 74
High Courts22 Dec 2009
Delhi Vidyut Board Vs Jay Gee Construction Company Pvt. Ltd. and Another
Delhi High Court · (2009) 12 DEL CK 0162
Arbitration and Conciliation Act, 1996 — Section 34
High Courts22 Dec 2009Dismissed
Ashvika Construction Pvt. Ltd. Vs Govt. of India and Others
Delhi High Court · (2009) 12 DEL CK 0158
Arbitration and Conciliation Act, 1996 — Section 11, 12(3), 13, 13(3), 14
High Courts22 Dec 2009Dismissed
European Metal Recycling Limited Vs Blue Engineering Private Limted
Delhi High Court · (2010) 154 CompCas 35 : (2010) 98 SCL 80
Companies Act, 1956 — Section 433, 434, 450Contract Act, 1872 — Section 73Sales of Goods (Amendment) Act, 1940 — Section 54, 54(2)
High Courts22 Dec 2009
Manohar Singh and Sons Vs Raksha Karamchari Coop. Gr. H. Soc. and Another
Delhi High Court · (2009) ILR Delhi 419 Supp
Arbitration Act, 1940 — Section 20, 30, 33, 37(4), 4Contract Act, 1872 — Section 28Limitation Act, 1963 — Article 137, 181
High Courts22 Dec 2009Dismissed
Vinod Kumar Mantoo Vs High Court of Delhi
Delhi High Court · (2009) 12 DEL CK 0040
Delhi Higher Judicial Services Rules, 1970 — Rule 3
High Courts21 Dec 2009Allowed
Arun Kathuria Vs State and Others
Delhi High Court · (2009) 12 DEL CK 0395
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 173, 173(2), 173(8), 227Evidence Act, 1872 — Section 45, 47
High Courts21 Dec 2009Disposed Off
Tajuddin @ Nanhe Vs N.C.T. of Delhi
Delhi High Court · (2009) 12 DEL CK 0394
Penal Code, 1860 (IPC) — Section 324, 34
High Courts21 Dec 2009Disposed Off
Satinder Kapur Vs PNB and Others
Delhi High Court · (2009) 12 DEL CK 0391
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 3Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 22
High Courts21 Dec 2009Dismissed
Ramesh Vs State (Govt. of NCT)
Delhi High Court · (2009) 12 DEL CK 0369
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 82, 83Evidence Act, 1872 — Section 114, 118Penal Code, 1860 (IPC) — Section 34, 363, 376, 376(2), 506
High Courts21 Dec 2009Disposed Off
Rajesh Vs State
Delhi High Court · (2009) 12 DEL CK 0366
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 392, 397, 411
High Courts21 Dec 2009Disposed Off
Kannu @ Tilak Vs State
Delhi High Court · (2009) 12 DEL CK 0365
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 428Penal Code, 1860 (IPC) — Section 363, 366, 375, 376
High Courts21 Dec 2009Dismissed
Gian Singh and Another Vs The State
Delhi High Court · (2009) 12 DEL CK 0364
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 201, 302, 363, 364
High Courts21 Dec 2009Disposed Off
Mount Shivalik Breweries Ltd. and Another Vs Gurmon Enterprises and Another
Delhi High Court · (2010) 44 PTC 610
High Courts21 Dec 2009Allowed
Santra Devi and Others Vs Rajinder Singh Yadav and Others
Delhi High Court · (2009) 12 DEL CK 0306
High Courts21 Dec 2009Disposed Off
Rajkumar @ Linder Vs State of The NCT of Delhi
Delhi High Court · (2009) 12 DEL CK 0292
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 392, 394, 397, 398, 401Punjab Excise Act, 1914 — Section 61
High Courts21 Dec 2009Dismissed
Shri Naeem Ahmed and Smt. Zainab Vs Shri Uggar Sain Jain and Shri Inderjeet Singh
Delhi High Court · (2009) 12 DEL CK 0222
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)