COURT ARCHIVE

Delhi High Court judgments, 2009

4,231 judgments · page 51 of 212

High Courts09 Oct 2009Dismissed

Shriram Pistons and Rings Ltd. Vs Usha International Ltd.

Delhi High Court · (2009) 164 DLT 73

Arbitration and Conciliation Act, 1996 — Section 14Companies Act, 1956 — Section 391, 394, 394(2)Delhi Rent Control Act, 1958 — Section 14(1), 14(2)

High Courts09 Oct 2009Dismissed

Office of Director General of Audit, Post and Telecommunications Vs Presiding Officer, Central Government Industrial Tribunal Cum Labour Court and Another

Delhi High Court · (2009) 10 DEL CK 0269

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 2Constitution of India, 1950 — Article 136, 148, 226

High Courts09 Oct 2009Dismissed

Delhi Transport Corporation Vs Adwel Advertising and Another

Delhi High Court · (2010) 7 RCR(Civil) 2172

Contempt of Courts Act, 1971 — Section 12

High Courts09 Oct 2009

Progressive Career Academy Pvt. Ltd. and Another Vs FIIT JEE Ltd. and Others

Delhi High Court · (2009) 10 DEL CK 0252

Arbitration and Conciliation Act, 1996 — Section 11, 12, 13, 13(3), 14

High Courts09 Oct 2009Dismissed

Commissioner of Income Tax Vs Escorts Finance Ltd.

Delhi High Court · (2010) 188 TAXMAN 87

Income Tax Act, 1961 — Section 143(2), 143(3), 271, 271(1), 271(1B)

High Courts09 Oct 2009Dismissed

Lt. Col R.R. Chandra (Retd.) Vs Mr. Sandeep Chandra

Delhi High Court · (2010) 166 DLT 50

High Courts09 Oct 2009Partly Allowed

Kuldeep Kataria Vs State

Delhi High Court · (2009) 10 DEL CK 0212

Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 323

High Courts09 Oct 2009

Climate Systems India Ltd. Vs Commissioner of Income Tax

Delhi High Court · (2009) 227 CTR 609 : (2009) 319 ITR 113 : (2009) 185 TAXMAN 139

High Courts09 Oct 2009Disposed Off

MASYC Projects Private Limited Vs Sterlite Industries India Ltd.

Delhi High Court · (2009) 164 DLT 106 : (2010) 8 RCR(Civil) 838

Arbitration and Conciliation Act, 1996 — Section 11, 11(6)Civil Procedure Code, 1908 (CPC) — Section 20Evidence Act, 1872 — Section 95

High Courts09 Oct 2009

Jagatjit Brown Forman (India) Ltd. Vs Sen Law and Company

Delhi High Court · (2009) 10 DEL CK 0144

Companies Act, 1956 — Section 446, 454

High Courts09 Oct 2009

Anil Rai Electronics Enterprises (P) Ltd. Vs Anand International India and Others Anand International India and Others Vs Anil Rai Electronics Enterprises (P) Ltd.

Delhi High Court · (2009) 164 DLT 317 : (2010) 8 RCR(Civil) 1016

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 12 Rule 6, Order 6 Rule 17, Order 7 Rule 11Transfer of Property Act, 1882 — Section 106, 107, 111, 53A

High Courts09 Oct 2009

Digember Jain Society for Child Welfare Vs Director General of Income Tax (Exemptions)

Delhi High Court · (2010) 228 CTR 517 : (2010) 329 ITR 459 : (2009) 185 TAXMAN 255

Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 10(22), 10(23C), 11, 12A, 143(3)

High Courts09 Oct 2009Allowed

Arun Duggal and Another Vs D.N. Talwar

Delhi High Court · (2009) 10 DEL CK 0062

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)

High Courts09 Oct 2009

Surjit Kaur Vs D.S. Kapoor and Others

Delhi High Court · (2010) CriLJ 1008 : (2010) 1 Crimes 221

Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 244, 245Evidence Act, 1872 — Section 138, 3, 33Penal Code, 1860 (IPC) — Section 323, 325, 34, 506

High Courts08 Oct 2009

Mr. Manjit Singh Vs Mr. Alex C. Joseph

Delhi High Court · (2009) 10 DEL CK 0364

Civil Procedure Code, 1908 (CPC) — Section 151Contempt of Courts Act, 1971 — Section 11, 12, 2

High Courts08 Oct 2009Dismissed

Mahalaxmi Sales Corporation Vs Shri Satish Kumar, Proprietor, Sat Narain Naveeen Kumar

Delhi High Court · (2009) 10 DEL CK 0360

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151

High Courts08 Oct 2009

Sh. Sudhir Kohli Vs Smt. Satish Kohli and Others

Delhi High Court · (2009) 10 DEL CK 0351

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 6

High Courts08 Oct 2009Disposed Off

Deepak Khosla and Another Vs Union of India (UOI) and Others

Delhi High Court · (2009) 4 CivCC 641 : (2009) 163 DLT 757 : (2010) 251 ELT 524 : (2010) 7 RCR(Civil) 2169

Delhi High Court Rules and Orders — Rule 1

High Courts08 Oct 2009

Mittal Estates Private Ltd. Vs Delhi Development Authority and Others

Delhi High Court · (2010) 166 DLT 99 : (2010) 6 RCR(Civil) 173

Arbitration Act, 1940 — Section 30, 33Civil Procedure Code, 1908 (CPC) — Section 35

High Courts08 Oct 2009Dismissed

All India Punjab National Bank Workers Federation Vs Punjab National Bank

Delhi High Court · (2010) 124 FLR 490