High Courts13 Oct 2009Disposed Off
Md. Shamshad Vs State (NCT of Delhi)
Delhi High Court · (2009) 10 DEL CK 0220
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 392, 397, 398
COURT ARCHIVE
Delhi High Court judgments, 2009
4,231 judgments · page 49 of 212
High Courts13 Oct 2009Allowed
Mobile Centre Vs Employees, State Insurance Corporation
Delhi High Court · (2010) 124 FLR 237 : (2010) 2 LLJ 365
Employees State Insurance Act, 1948 — Section 77, 82
High Courts13 Oct 2009Allowed
Ram Kumar Shree Kishan Vs D.D.A.
Delhi High Court · (2009) 10 DEL CK 0183
High Courts13 Oct 2009Disposed Off
Mrs. Renu Singh Vs Rajiv Rastogi and Another
Delhi High Court · (2009) 10 DEL CK 0172
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Transfer of Property Act, 1882 — Section 52
High Courts13 Oct 2009Dismissed
Anil Sharma Vs Central Soil and Material Research Station
Delhi High Court · (2009) 10 DEL CK 0171
High Courts13 Oct 2009
Integ Electronics Vs Shri Sunil Kumar and Another
Delhi High Court · (2009) 10 DEL CK 0163
Constitution of India, 1950 — Article 226
High Courts13 Oct 2009Dismissed
Ravinder Kumar Vs Central Information Commissioner and Others
Delhi High Court · (2009) 10 DEL CK 0143
Right to Information Act, 2005 — Section 2, 8(1)
High Courts13 Oct 2009
Darbari Lal Kataria, Adarsh Cable Industries and Gaurav Fans and Another Vs Delhi Pollution Control Committee
Delhi High Court · (2009) 10 DEL CK 0107
High Courts13 Oct 2009Dismissed
Tara Singh Vs State of Delhi
Delhi High Court · (2010) 1 Crimes 186
Criminal Procedure Code, 1973 (CrPC) — Section 313Foreigners Act, 1946 — Section 14Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts13 Oct 2009
Mohinder Singh Vs Lt. Governor and Another Govt. of NCT of Delhi Vs Mohinder Singh
Delhi High Court · (2009) 10 DEL CK 0063
Central Civil Services (Conduct) Rules, 1964 — Rule 3Constitution of India, 1950 — Article 226
High Courts13 Oct 2009
Thirani Chemicals Ltd. Vs Shree Ram Plast and Another
Delhi High Court · (2009) 10 DEL CK 0060
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 27
High Courts13 Oct 2009
Manmohan Kishan Malik Vs Avtar Kishan Malik (Deceased) though Legal Representatives and Others
Delhi High Court · (2010) 6 RCR(Civil) 515
Delhi Co-operative Societies Act, 1972 — Section 20, 26Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 21, 22, 23, 42Insurance Act, 1938 — Section 44, 44(1)
High Courts13 Oct 2009Allowed
Delhi Transport Corporation Vs Shri Sem Pal, Conductor
Delhi High Court · (2009) 10 DEL CK 0020
High Courts13 Oct 2009
K.C. Tanwar and Others Vs Union of India (UOI) and Others
Delhi High Court · (2009) 10 DEL CK 0018
High Courts13 Oct 2009Dismissed
Ex. SI Satya Brat Singh Vs Union of India (UOI) and Others
Delhi High Court · (2009) 10 DEL CK 0017
High Courts13 Oct 2009Dismissed
Punit Pruti and Others Vs State Govt. of N.C.T. of Delhi and Another
Delhi High Court · (2011) 1 BC 76 : (2010) CriLJ 1111 : (2010) 1 Crimes 439
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 415, 420, 469, 471
High Courts13 Oct 2009
Laxman Das Vs State
Delhi High Court · (2009) 10 DEL CK 0003
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 80Penal Code, 1860 (IPC) — Section 420, 467, 471, 474Succession Act, 1925 — Section 217, 222, 224, 227, 276
High Courts13 Oct 2009
Nadeem Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2009) 10 DEL CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 292, 376, 506
High Courts13 Oct 2009Dismissed
Prashant Goel Vs State and Another
Delhi High Court · (2009) 10 DEL CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Oct 2009Dismissed
Delhi Development Authority Vs Chugh Kathuria Engineers Pvt. Ltd.
Delhi High Court · (2009) 10 DEL CK 0327
Arbitration Act, 1940 — Section 39