High Courts18 Nov 2009Dismissed
Subhash Chander Vs Union of India (UOI) and Others
Delhi High Court · (2009) 11 DEL CK 0398
Central Industrial Security Force Rules, 2001 — Rule 54, 54(1)
COURT ARCHIVE
Delhi High Court judgments, 2009
4,231 judgments · page 27 of 212
High Courts18 Nov 2009Disposed Off
B.L. Bhartiya Vs State and Another
Delhi High Court · (2010) 166 DLT 174
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 416, 417, 418, 419, 420
High Courts18 Nov 2009
Lal Singh and Another Vs State NCT of Delhi Rajesh Vs State
Delhi High Court · (2009) 11 DEL CK 0388
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114
High Courts18 Nov 2009Disposed Off
Paryavaran Avam Januthan Mission (Regd. Society) and Another Vs Lt. Governor and Others
Delhi High Court · (2009) 11 DEL CK 0387
Constitution of India, 1950 — Article 14, 19, 21, 48A, 51Delhi Development Act, 1957 — Section 14, 7, 8
High Courts18 Nov 2009Disposed Off
Municipal Corporation of Delhi Vs Subhash
Delhi High Court · (2009) 11 DEL CK 0383
Delhi Municipal Corporation Act, 1957 — Section 331, 332, 461
High Courts18 Nov 2009Disposed Off
Rear Pvt. Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · (2009) 11 DEL CK 0374
High Courts18 Nov 2009Disposed Off
Colgate Palmolive and Others Vs Capital Overseas Ltd.
Delhi High Court · (2009) 11 DEL CK 0348
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10
High Courts18 Nov 2009Dismissed
Aarti Sabharwal Vs Jitender Singh Chopra and Others
Delhi High Court · (2009) 11 DEL CK 0342
Constitution of India, 1950 — Article 136Contempt of Courts Act, 1971 — Section 19, 19(1), 19(2)Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts18 Nov 2009
Bajaj Alliznz Insurance Company Ltd. Vs Smt. Prabha Devi and Others
Delhi High Court · (2009) 7 ILR Delhi 706
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8
High Courts18 Nov 2009Dismissed
Shailendra Swarup Vs The Director, Enforcement Directorate
Delhi High Court · (2011) 162 CompCas 346 : (2010) 1 Crimes 889
Adjudication Proceedings and Appeal Rules, 1974 — Rule 3(1), 3(2)Companies Act, 1956 — Section 68(1)Foreign Exchange Regulation Act, 1947 — Section 3, 50, 51, 68, 8(3)
High Courts18 Nov 2009Dismissed
Surinder Singh Vs The State (N.C.T. of Delhi)
Delhi High Court · (2010) 1 Crimes 734
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 394, 411, 506
High Courts18 Nov 2009Dismissed
Lamba Kod Vs Financial Commissioner and Others
Delhi High Court · (2009) 11 DEL CK 0208
High Courts18 Nov 2009Dismissed
Vijay Singh Vs The Union of India (UOI) and Others
Delhi High Court · (2009) 11 DEL CK 0196
Penal Code, 1860 (IPC) — Section 498A
High Courts18 Nov 2009
Gulshan Kumar @ Budha Vs State
Delhi High Court · (2009) 11 DEL CK 0162
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts18 Nov 2009
Priyanka Gupta and Others Vs Union of India (UOI) and Others
Delhi High Court · (2009) 11 DEL CK 0145
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Press and Registration of Books Act, 1867 — Section 6, 8B, 8C, 8C(2)Press Council Act, 1978 — Section 4
High Courts18 Nov 2009Dismissed
Rajat Bhatia Vs Roli Bhatia
Delhi High Court · (2009) 11 DEL CK 0139
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Guardians and Wards Act, 1890 — Section 17, 25, 6, 9
High Courts18 Nov 2009Dismissed
Kailash Chand Vs The State and Others
Delhi High Court · (2010) 166 DLT 129
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 304A
High Courts18 Nov 2009
Sh. S. Kumar Vs Delhi Development Authority
Delhi High Court · (2009) 11 DEL CK 0058
Arbitration Act, 1940 — Section 29, 30, 33
High Courts18 Nov 2009
Nangia Construction Pvt. Ltd. Vs Rail India Technical and Economic Services
Delhi High Court · (2009) 11 DEL CK 0020
Arbitration Act, 1940 — Section 29, 30, 33
High Courts18 Nov 2009
Uttranchal Transport Corporation Vs Manju Gupta and Others
Delhi High Court · (2009) 11 DEL CK 0004