COURT ARCHIVE

Delhi High Court judgments, 2009

4,231 judgments · page 26 of 212

High Courts19 Nov 2009Allowed

Shobha Gulhar Vs Ram Pal

Delhi High Court · (2009) 7 ILR Delhi 708

High Courts19 Nov 2009Dismissed

Small Industries Development Bank of India Vs ICICI Bank Ltd. and Others

Delhi High Court · (2009) 11 DEL CK 0375

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

High Courts19 Nov 2009Disposed Off

Krishan Kumar Kathuria Vs Inder Kumar Kathuria Inder Kumar Kathuria Vs Krishan Kumar Kathuria

Delhi High Court · (2009) 11 DEL CK 0359

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, Order 23 Rule 3, 151, 2(2), 46Contempt of Courts Act, 1971 — Section 12

High Courts19 Nov 2009Dismissed

Sanjeev Manchanda Vs Union of India (UOI) and Others

Delhi High Court · (2009) 11 DEL CK 0357

Companies Act, 1956 — Section 2

High Courts19 Nov 2009Allowed

Himanshu Vs Karamjit Singh

Delhi High Court · (2009) 11 DEL CK 0354

High Courts19 Nov 2009Allowed

Rajeev Jaggi and Others Vs National Insurance Co. Ltd. and Others

Delhi High Court · (2009) 11 DEL CK 0353

High Courts19 Nov 2009

Sh. Arun Kumar Goel Vs The Sr. General Manager, DSCSC Ltd. and Others

Delhi High Court · (2009) 11 DEL CK 0276

Arbitration and Conciliation Act, 1996 — Section 34

High Courts19 Nov 2009Dismissed

Oriental Insurance Company Ltd. Vs Shri Rajinder, Sh. Baljeet Singh and Sh. Kehar Singh

Delhi High Court · (2011) ACJ 968 : (2011) 2 TAC 939

Motor Vehicles Act, 1988 — Section 15

High Courts19 Nov 2009Partly Allowed

Surender Kumar @ Dimpy and Others Vs State

Delhi High Court · (2009) 11 DEL CK 0231

Criminal Procedure Code, 1973 (CrPC) — Section 154, 174, 428Penal Code, 1860 (IPC) — Section 109, 120B, 299, 302, 304

High Courts19 Nov 2009Disposed Off

Surinder Pal Singh Vs Balbir Kaur and Others

Delhi High Court · (2009) 11 DEL CK 0228

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151

High Courts19 Nov 2009

Ravi Gupta, Partner, S.B. Cables Vs Govt. of N.C.T. of Delhi and Others

Delhi High Court · (2009) 11 DEL CK 0168

High Courts19 Nov 2009Dismissed

R.N. Bhatnagar Vs Union of India (UOI) and Others

Delhi High Court · (2009) 11 DEL CK 0167

Border Security Force (General Duty Officers) Recruitment Rules, 2001 — Rule 13

High Courts19 Nov 2009Allowed

Shri Baldev Singh and Another Vs Shri Jasmair Singh and Others

Delhi High Court · (2009) 11 DEL CK 0152

High Courts19 Nov 2009

Col. Suresh Chand (Retd.) and Another Vs Delhi Co-operative Tribunal and Others

Delhi High Court · (2009) 11 DEL CK 0151

Constitution of India, 1950 — Article 226Payment of Bonus Act, 1965 — Section 34

High Courts19 Nov 2009

State Vs Inder Kumar Sharma

Delhi High Court · (2010) 1 Crimes 1039

Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120A, 120BPrevention of Corruption Act, 1988 — Section 6

High Courts19 Nov 2009

Jagat Ram Trehan Vs Delhi Development Authority

Delhi High Court · (2009) 11 DEL CK 0115

Arbitration Act, 1940 — Section 30, 33Contract Act, 1872 — Section 73

High Courts19 Nov 2009

Tata Sons Limited and Others Vs Tata Sumo Industrial (R)

Delhi High Court · (2009) 11 DEL CK 0106

Trade Marks Act, 1999 — Section 2(1), 29(4), 9

High Courts19 Nov 2009Dismissed

Kulwant Kaur Vs Mrs. Amrinder Kaur and Another

Delhi High Court · (2009) 11 DEL CK 0105

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 15, 151, 16, 17Specific Relief Act, 1963 — Section 37, 38, 39

High Courts19 Nov 2009Dismissed

Union of India (UOI) Vs Sh. Mangal Singh

Delhi High Court · (2009) 11 DEL CK 0097

High Courts19 Nov 2009

SAP Aktiengesellschaft and Another Vs Varehouse Infotech

Delhi High Court · (2009) 11 DEL CK 0026

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10, Order 7 Rule 11, 20Copyright Act, 1957 — Section 62, 62(1), 62(2)Trade Marks Act, 1999 — Section 134(2)