High Courts19 May 2009Allowed

DTC Vs Hukum Singh

Delhi High Court · (2009) 05 DEL CK 0310

Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 17B
High Courts19 May 2009Dismissed

Balbir Singh Vs The State and Another

Delhi High Court · (2009) CriLJ 3674 : (2009) 160 DLT 575

Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 397, 397(1), 397(3)Penal Code, 1860 (IPC) — Section 322, 323, 34, 341, 342Prevention of Corruption Act, 1947 — Section 5(2)