High Courts21 May 2009
Union of India (UOI) and Others Vs M.K. Ghuman and Others
Delhi High Court · (2009) ACJ 391
COURT ARCHIVE
Delhi High Court judgments, 2009
4,759 judgments · page 141 of 238
High Courts21 May 2009Dismissed
Harri Ban Communication (P) Ltd. and R.V.R. Electtronica S.P.A. Broadcast Equipment Vs Prasar Bharti (Broadcasting Corporation of India) All India Radio, Able Technologies Sahaj Anand Business Centre and Falcon Technologies
Delhi High Court · (2009) 05 DEL CK 0223
Constitution of India, 1950 — Article 226
High Courts21 May 2009
Ajay Kumar Jain Vs Baljit Kaur Jain
Delhi High Court · (2009) 160 DLT 401 : (2010) 8 RCR(Civil) 1708
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 23, 28
High Courts21 May 2009Dismissed
National Insurance Co. Ltd. Vs National Co-operative Consumer Federation of India Ltd.
Delhi High Court · (2010) ACJ 2087 : AIR 2009 Delhi 173
Insurance Act, 1938 — Section 64VB
High Courts21 May 2009Dismissed
Mr. Sushil Suri Vs C.B.I. and Another
Delhi High Court · (2009) 05 DEL CK 0046
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 239, 482Evidence Act, 1872 — Section 43
High Courts21 May 2009Dismissed
Professor Ramesh Chandra Vs The University of Delhi and Others
Delhi High Court · (2009) 05 DEL CK 0026
Delhi University Act, 1922 — Ordinance 11(6)(4), Ordinance 20(6)(4)English Sale of Goods Act, 1979 — Section 62Factors (Scotland) Act, 1890 — Section 1
High Courts21 May 2009
East End Apartments Cooperative Vs Delhi Development Authority and Another Delhi Development Authority Vs Ashok Nagar Welfare Association Regd. and Others
Delhi High Court · (2009) 05 DEL CK 0006
Land Acquisition Act, 1894 — Section 4Specific Relief Act, 1963 — Section 6, 6(2)
High Courts20 May 2009Dismissed
Mr. B.K. Mathur and Others Vs Union of India (UOI) and Others
Delhi High Court · (2009) 05 DEL CK 0500
High Courts20 May 2009Allowed
Sehdev Vs State
Delhi High Court · (2009) 05 DEL CK 0480
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 57
High Courts20 May 2009Dismissed
Smt. Rajwanti and Another Vs Sh. Kishan Chand Shehrawat and Others
Delhi High Court · (2010) 7 RCR(Civil) 554
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, 144, 47
High Courts20 May 2009Disposed Off
Neera Vira Vs State Bank of India and Another
Delhi High Court · (2009) 05 DEL CK 0370
Limitation Act, 1963 — Section 14
High Courts20 May 2009Dismissed
Ashok Kumar Vs Dr. Buta Singh and Others
Delhi High Court · (2009) 05 DEL CK 0359
Constitution of India, 1950 — Article 324
High Courts20 May 2009Dismissed
United India Insurance Co. Ltd. Vs Karan Singh and Others
Delhi High Court · (2009) 05 DEL CK 0330
Motor Vehicles Act, 1988 — Section 170
High Courts20 May 2009Disposed Off
Balvinder Singh Vs Union of India (UOI) and Another
Delhi High Court · (2009) 05 DEL CK 0329
Institutes of Technology Act, 1961 — Section 13, 13(2), 33, 6
High Courts20 May 2009Dismissed
Kumar Service Station Vs Hindustan Petroleum Corporation Ltd.
Delhi High Court · (2009) 05 DEL CK 0308
Arbitration and Conciliation Act, 1996 — Section 9Specific Relief Act, 1963 — Section 14(1)
High Courts20 May 2009Allowed
Narender Singh Vs Sompal and Others
Delhi High Court · (2009) 05 DEL CK 0282
High Courts20 May 2009
Balendu Lohiya and Others Vs Delhi Metro Rail Corpn. and Others
Delhi High Court · (2009) 05 DEL CK 0277
High Courts20 May 2009
Ritesh Mittal @ Shahi and Narender Chauhan @ Guddu Vs State
Delhi High Court · (2009) 6 ILR Delhi 288
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 363, 364A
High Courts20 May 2009
Nawal Kishore Gupta Vs Employees State Insurance Corporation
Delhi High Court · (2009) 05 DEL CK 0222
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(1), Order 7 Rule 1, Order 7 Rule 2, Order 7 Rule 7Court Fees Act, 1870 — Section 7(1)
High Courts20 May 2009
K.L. Sehgal Vs Land and Development Office
Delhi High Court · (2009) 05 DEL CK 0218