COURT ARCHIVE

Delhi High Court judgments, 2009

4,759 judgments · page 102 of 238

High Courts07 Aug 2009Dismissed

Punjab National Bank Vs Harish Chandra Dhupar and Another

Delhi High Court · (2009) ILR Delhi 687 Supp

Constitution of India, 1950 — Article 12, 14Contract Act, 1872 — Section 23Punjab National Bank (Employees) Pension Regulations, 1995 — Regulation 14, 28, 29, 29(5), 30

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High Courts07 Aug 2009

Aviral Mittal Vs The State and Another

Delhi High Court · (2009) 163 DLT 627 : (2009) 2 DMC 874 : (2010) 6 RCR(Criminal) 2359

Constitution of India, 1950 — Article 226Hindu Minority and Guardianship Act, 1956 — Section 6

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High Courts07 Aug 2009Dismissed

Ved Prakash and Another Vs Om Prakash Jain

Delhi High Court · (2009) 10 AD 284

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 6 Rule 17Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 25B

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High Courts07 Aug 2009

Mr. M. Sivasamy Vs Vestergaard Frandsen A/S and Others

Delhi High Court · (2009) ILR Delhi 668 Supp : (2010) 42 PTC 273 : (2010) 6 RCR(Civil) 856

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 13, Order 11 Rule 14, Order 11 Rule 21, 13

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High Courts07 Aug 2009Dismissed

Vipin Malik (Huf) Vs Commissioner of Income Tax

Delhi High Court · (2009) 227 CTR 66 : (2011) 330 ITR 309 : (2009) 183 TAXMAN 296

Income Tax Act, 1961 — Section 139, 139(1), 54F, 54F(4)

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High Courts07 Aug 2009

State Vs Vikas Yadav and Another

Delhi High Court · (2009) 08 DEL CK 0043

Criminal Procedure Code, 1973 (CrPC) — Section 225, 24, 24(1), 24(3), 24(4)Penal Code, 1860 (IPC) — Section 201, 302, 34, 364

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High Courts07 Aug 2009

A.S. Sachdeva and Sons (P) Ltd. Vs Delhi Development Authority and Another

Delhi High Court · (2010) 1 BC 81 : (2009) 164 DLT 162 : (2009) ILR Delhi 689 Supp : (2010) 7 RCR(Civil) 2553

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High Courts07 Aug 2009Dismissed

Suresh Kumar Vs Delhi Vidhyut Board and Another

Delhi High Court · (2009) 8 ILR Delhi 86 Supp

Hindu Adoptions and Maintenance Act, 1956 — Section 11, 11(1)

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High Courts07 Aug 2009

National Thermal Power Corporation Ltd. Vs V.U. Seemon and Another V.U. Seemon Vs National Thermal Power Corporation Ltd.

Delhi High Court · (2010) 1 ILR Delhi 493 : (2010) 6 RCR(Civil) 290

Arbitration Act, 1940 — Section 14, 20, 30, 33

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High Courts06 Aug 2009

Capital Land Builders (Pvt.) Ltd. and Others Vs Shaheed Memorial Society and Others

Delhi High Court · (2009) 4 CompLJ 85

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151Companies Act, 1956 — Section 111(4)

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High Courts06 Aug 2009

Delhi Transport Corporation Vs Shri Jugminder Singh Ex-Condutor

Delhi High Court · (2009) 08 DEL CK 0359

Industrial Disputes Act, 1947 — Section 33(2)

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High Courts06 Aug 2009Dismissed

Baljeet Kumar Vs State (Govt. of NCT of Delhi)

Delhi High Court · (2009) 7 ILR Delhi 413

Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 307

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High Courts06 Aug 2009Dismissed

Shri Ram Kumar Vs Municipal Corporation of Delhi

Delhi High Court · (2009) ILR Delhi 195 Supp

Constitution of India, 1950 — Article 226

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High Courts06 Aug 2009Allowed

Sh. Kishan Chand Khanna Vs Sh. Vimal Khanna and Another

Delhi High Court · (2009) 08 DEL CK 0270

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Transfer of Property Act, 1882 — Section 111

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High Courts06 Aug 2009Dismissed

Mohd. Isha Vs State

Delhi High Court · (2009) 7 ILR Delhi 405

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313

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High Courts06 Aug 2009Dismissed

Om Parkash Vs Haryana Roadways Depot Delhi and Another

Delhi High Court · (2009) 08 DEL CK 0247

Constitution of India, 1950 — Article 226Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 7, 8

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High Courts06 Aug 2009

Superior Industries Ltd. Vs Mount Shivalik Breweries Ltd. and Another

Delhi High Court · (2009) 08 DEL CK 0240

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4

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High Courts06 Aug 2009Allowed

Mohd. Ayyub and Another Vs Satish Kumar Gupta and Others

Delhi High Court · (2009) ACJ 420

Motor Vehicles Act, 1988 — Section 163A

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High Courts06 Aug 2009Dismissed

Devesh Dutta and Others Vs National Board of Examinations and Another

Delhi High Court · (2009) 08 DEL CK 0124

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High Courts06 Aug 2009Allowed

Ankush Gupta Vs State

Delhi High Court · (2009) 6 ILR Delhi 827

Criminal Procedure Code, 1973 (CrPC) — Section 172, 172(3), 313Penal Code, 1860 (IPC) — Section 34, 342

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