COURT ARCHIVE

Delhi High Court judgments, 2009

4,759 judgments · page 101 of 238

High Courts07 Aug 2009

Niader Mal Amar Nath and Others Vs Rukmani Devi Jaipuria Charitable Trust and Others

Delhi High Court · (2009) 08 DEL CK 0451

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 11, 144Constitution of India, 1950 — Article 136Delhi Rent Control Act, 1958 — Section 14(1), 14(2), 2

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High Courts07 Aug 2009Allowed

Deepak Kumar Vs Union of India (UOI) and Another

Delhi High Court · (2010) 166 DLT 506 : (2010) 249 ELT 486

Customs House Agents Licensing Regulations, 2004 — Regulation 4, 5, 6, 8(1), 8(2)

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High Courts07 Aug 2009

Himalaya College of Education Vs National Council for Teacher Education and Others

Delhi High Court · (2009) 08 DEL CK 0446

Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 27

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High Courts07 Aug 2009

S.N.F. Alloys Pvt. Ltd. Vs The National Small Industries Corporation Ltd.

Delhi High Court · (2009) 162 DLT 77 : (2010) 8 RCR(Civil) 3142

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

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High Courts07 Aug 2009Dismissed

Smt. Shakuntala Gupta Vs Union of India (UOI) and Others

Delhi High Court · (2009) 08 DEL CK 0433

Arbitration and Conciliation Act, 1996 — Section 34Income Tax Act, 1961 — Section 269UD(1A)

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High Courts07 Aug 2009Dismissed

Smt. Satrupa Aggarwal Vs Sh. Nath (HUF) through is Karta Shri Sri Nath and Others

Delhi High Court · (2010) 1 ILR Delhi 157

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 43 Rule 1, Order 5 Rule 20, Order 9 Rule 13Limitation Act, 1963 — Article 123, 10, 11, 12, 13

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High Courts07 Aug 2009

National Highways Authority of India Vs ITD Cementation India Ltd. (Formerly Skanska Cementation India Ltd.)

Delhi High Court · (2009) 08 DEL CK 0402

Arbitration and Conciliation Act, 1996 — Section 31(7), 34, 37(7)Mines and Minerals (Development and Regulation) Act, 1957 — Section 15

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High Courts07 Aug 2009

Reckitt Benckiser (India) Ltd. Vs Wyeth Limited

Delhi High Court · (2009) 162 DLT 298 : (2010) 1 ILR Delhi 134 : (2009) 41 PTC 24 : (2010) 8 RCR(Civil) 3167

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Designs Act, 2000 — Section 10, 17, 19, 19(1), 2Designs Rules, 2001 — Rule 22, 27

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High Courts07 Aug 2009Allowed