High Courts10 Sept 2008Dismissed
Shri Mangi Lal Meena Vs Lt. Governor through Commissioner of Police and Others
Delhi High Court · (2008) 153 DLT 186
Administrative Tribunals Act, 1985 — Section 19
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 39 of 138
High Courts10 Sept 2008Dismissed
Nalini Singh Associates Vs Prime Time - IP Media Services Ltd.
Delhi High Court · (2008) 4 ARBLR 29 : (2008) 153 DLT 174 : (2008) 106 DRJ 734
Arbitration and Conciliation Act, 1996 — Section 34Contract Act, 1872 — Section 41, 43, 62, 63
High Courts10 Sept 2008Dismissed
Commissioner of Income Tax Vs Goyal M.G. Gases Pvt. Ltd.
Delhi High Court · (2008) 220 CTR 66 : (2009) 316 ITR 303 : (2009) 176 TAXMAN 189
Income Tax Act, 1961 — Section 143(3), 153(2A), 153(3), 263, 263(1)
High Courts10 Sept 2008
Kalyan Sanstha Social Welfare Oganization Vs Union of India (UOI) and Others
Delhi High Court · (2008) 09 DEL CK 0030
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts10 Sept 2008Dismissed
Royal Sundaram Alliance Insurance Co. Ltd. Vs Pinki Devi Sharma and Others
Delhi High Court · (2008) 09 DEL CK 0001
Motor Vehicles Act, 1988 — Section 173
High Courts09 Sept 2008Dismissed
Sh. Narinder Jit Singh Dhillon Vs Sardar Mamu alias Veeray alias Sukhvinder Singh, Smt. Salma Begum and The Oriental Insurance Company Ltd.
Delhi High Court · (2008) 09 DEL CK 0312
Motor Vehicles Act, 1988 — Section 173
High Courts09 Sept 2008Allowed
Delhi Tamil Education Association Vs Directorate of Education
Delhi High Court · (2008) 153 DLT 261
Delhi School Education Act, 1973 — Section 96, 98Delhi School Education Rules, 1973 — Rule 96, 96(3A), 98(2), 98(3), 98(4)
High Courts09 Sept 2008Dismissed
Sunil Kapoor and Another Vs Rampat Estate Pvt. Ltd.
Delhi High Court · (2008) 09 DEL CK 0228
Limitation Act, 1963 — Article 54
High Courts09 Sept 2008Dismissed
Sh. Narinder Jit Singh Dhillon, (N.J.S. Dhillon) Vs Sardar Mamu alias Veeray alias Sukhvinder Singh, Smt. Salma Begum and The Oriental Insurance Company Ltd.
Delhi High Court · (2008) 09 DEL CK 0225
Motor Vehicles Act, 1988 — Section 173
High Courts09 Sept 2008Disposed Off
Sahara Airlines Ltd. Vs Capt. R. Khosla
Delhi High Court · (2009) 121 FLR 156
High Courts09 Sept 2008Dismissed
Commissioner of Income Tax Vs Mrs. Urmila Lohia
Delhi High Court · (2008) 09 DEL CK 0188
Income Tax Act, 1961 — Section 143(3), 147, 148
High Courts09 Sept 2008Disposed Off
Ghanshyam Dass Aggarwal Vs Suman Jain
Delhi High Court · (2008) 09 DEL CK 0166
High Courts09 Sept 2008Disposed Off
Sushil Kumar Vs University of Delhi
Delhi High Court · (2009) 122 FLR 67
High Courts09 Sept 2008
Interstate Equipment India P. Ltd. Vs Bharat Aluminium Co. Ltd.
Delhi High Court · (2008) 09 DEL CK 0127
Arbitration Act, 1940 — Section 20
High Courts09 Sept 2008Dismissed
Col. R.C. Virmani Vs Rampat Estate Pvt. Ltd.
Delhi High Court · (2008) ILR Delhi 187 Supp
Limitation Act, 1963 — Article 54
High Courts09 Sept 2008Allowed
Sunil Dang Vs Indian Newspaper Society
Delhi High Court · (2009) 149 CompCas 563 : (2008) 88 SCL 121
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Companies Act, 1956 — Section 25
High Courts09 Sept 2008
Lieutenant Colonel Badri Datt Vs Union of India (UOI) and Others
Delhi High Court · (2008) 09 DEL CK 0052
Army Act, 1950 — Section 125
High Courts09 Sept 2008
Dhruv Chand and Others Vs State and Another
Delhi High Court · (2008) 2 DMC 695
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts09 Sept 2008Dismissed
Mr. Satya Vir Sharma Vs Gul Marg Ice Factory and Cold Storage
Delhi High Court · (2008) 09 DEL CK 0009
Civil Procedure Code, 1908 (CPC) — Section 100Industrial Disputes Act, 1947 — Section 10, 12(5), 25F, 33C(2)
High Courts08 Sept 2008
Sun Air Hotels Ltd. Vs New Delhi Municipal Council
Delhi High Court · (2008) 3 ARBLR 659