COURT ARCHIVE

Delhi High Court judgments, 2008

2,760 judgments · page 36 of 138

High Courts18 Sept 2008

Salahuddin Qureshi Vs NDMC

Delhi High Court · (2008) 153 DLT 771 : (2008) 106 DRJ 627 : (2009) ILR Delhi 265 Supp

Companies Act, 1956 — Section 3Constitution of India, 1950 — Article 226, 243P, 243Q, 243ZBNew Delhi Municipal Council Act, 1994 — Section 1(3), 10, 11, 3, 416

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High Courts17 Sept 2008Dismissed

Babu Ram Dharam Prakash Vs Izuk Chemical Works

Delhi High Court · (2008) 38 PTC 209

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts17 Sept 2008Allowed

Shri Bigneshwor Rout Vs Ramesh Kumar Kashyap

Delhi High Court · (2008) 09 DEL CK 0239

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High Courts17 Sept 2008Allowed

J.K. Synthetics Vs Central Board of Direct Taxes

Delhi High Court · (2009) 180 TAXMAN 207

Income Tax Act, 1961 — Section 119(2)

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High Courts17 Sept 2008

Sonu Vs Delhi Transport Corpn. and Surinder Kumar

Delhi High Court · (2008) 09 DEL CK 0179

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High Courts17 Sept 2008Allowed

Smt. Madhu Gupta and Others Vs Shyam Telecom Ltd.

Delhi High Court · (2008) 09 DEL CK 0161

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 151Transfer of Property Act, 1882 — Section 106

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High Courts17 Sept 2008Allowed

Krishak Bharti Co-operative Ltd. Vs Union of India (UOI) and Another

Delhi High Court · (2008) 154 DLT 452

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High Courts17 Sept 2008

New India Assurance Company Ltd. Vs Smt. Sunita Bhandari and Others

Delhi High Court · (2008) 09 DEL CK 0045

Motor Vehicles Act, 1988 — Section 149(2), 163A, 170, 173, 2(24)

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High Courts17 Sept 2008Allowed

Mattel, Inc. and Others Vs Mr. Jayant Agarwalla and Others

Delhi High Court · (2008) 153 DLT 548 : (2009) 2 ILR Delhi 193 : (2008) 38 PTC 416

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Copyright Act, 1957 — Section 14, 15, 15(2), 2Designs Act, 2000 — Section 15(2), 2, 47(2), 6

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High Courts17 Sept 2008

The Chancellor Masters and Scholars of The University of Oxford Vs Narendera Publishing House and Others

Delhi High Court · (2008) 106 DRJ 482 : (2009) 2 ILR Delhi 221 : (2008) 38 PTC 385

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Copyright Act, 1957 — Section 13, 14, 2, 52, 52(1)Patents Act, 1970 — Section 3

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High Courts16 Sept 2008Dismissed

Dr. C.S. Kakkar Vs Union Bank of India

Delhi High Court · (2008) 09 DEL CK 0248

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High Courts16 Sept 2008

Commissioner of Income Tax Vs Eastman Industries Limited

Delhi High Court · (2008) 219 CTR 593 : (2008) 174 TAXMAN 344

Income Tax Act, 1922 — Section 2(42A), 48, 49Income Tax Act, 1961 — Section 155, 2, 2(11), 2(42A), 260A

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High Courts15 Sept 2008Dismissed

The New India Assurance Co. Ltd. Vs Smt. Ansuiya Devi Negi and Others

Delhi High Court · (2010) ACJ 1847

Motor Vehicles Act, 1988 — Section 149, 149(1), 173

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High Courts15 Sept 2008Allowed

New Delhi Municipal Council Vs Ashok Kumar Ahuja

Delhi High Court · (2008) 154 DLT 50 : (2009) ELR 773

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Delhi Municipal Corporation Act, 1957 — Section 283, 455Electricity Act, 1910 — Section 24, 24(1)

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High Courts15 Sept 2008