High Courts22 Sept 2008
Manoj Godha Vs Subhash Barjatiya and Others
Delhi High Court · (2008) 9 ILR Delhi 163
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Negotiable Instruments Act, 1881 (NI) — Section 138Specific Relief Act, 1963 — Section 41
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 34 of 138
High Courts22 Sept 2008Allowed
Gujarat Insecticides Limited Vs Jainsons Minerals and Another
Delhi High Court · (2009) 1 CivCC 776 : (2009) 153 PLR 1
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts22 Sept 2008
Dr. Deepashree Vs Sultan Chand and Sons
Delhi High Court · AIR 2009 Delhi 85 : (2008) 4 ARBLR 94 : (2008) 106 DRJ 457
Arbitration and Conciliation Act, 1996 — Section 10, 10(1), 10(2), 11, 11(2)
High Courts22 Sept 2008Dismissed
Sanjay @ Sonesh Dass Vs State
Delhi High Court · (2008) 153 DLT 379
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 109, 302, 307, 34, 392
High Courts22 Sept 2008Allowed
Kashmilon Processing Industries Vs Union of India (UOI)
Delhi High Court · (2008) 133 ECC 288 : (2008) 159 ECR 288 : (2009) 234 ELT 442
Central Excises and Salt Act, 1944 — Section 11A, 35, 35A, 36, 36(2)
High Courts22 Sept 2008
Sunil Kapoor Vs Himmat Singh and Others
Delhi High Court · (2008) 09 DEL CK 0148
High Courts22 Sept 2008
Sneh Lata Gulliya Vs R.K. Gupta and Others
Delhi High Court · (2009) 158 DLT 247
High Courts22 Sept 2008
Joy Co. India (P) Ltd. Vs J.K. Traders
Delhi High Court · (2008) 09 DEL CK 0140
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10
High Courts22 Sept 2008Dismissed
Municipal Corporation of Delhi Vs Thandapani
Delhi High Court · (2008) 09 DEL CK 0110
Payment of Gratuity Act, 1972 — Section 5(2), 7(3A)
High Courts22 Sept 2008Dismissed
Kamal Kumar and Others Vs Union of India (UOI) and Others
Delhi High Court · (2008) 09 DEL CK 0105
High Courts22 Sept 2008
Harji Engg. Works Pvt. Ltd. Vs Bharat Heavy Electricals Ltd. and Another
Delhi High Court · (2008) 4 ARBLR 199 : (2008) 153 DLT 489 : (2009) 2 ILR Delhi 286
Arbitration Act, 1940 — Section 11, 28, 30, 33, 8Arbitration and Conciliation Act, 1996 — Section 12, 13, 14(2), 16, 23
High Courts22 Sept 2008Dismissed
NDMC Vs Secy. (Labour) NCT of Delhi and Others
Delhi High Court · (2008) 09 DEL CK 0064
Constitution of India, 1950 — Article 14, 226, 227Equal Remuneration Act, 1976 — Section 2Industrial Disputes Act, 1947 — Section 2J, 2S
High Courts22 Sept 2008
P.C. Sharma and Co. Vs Delhi Development Authority and Another
Delhi High Court · (2008) 4 ARBLR 228
Arbitration Act, 1940 — Section 11, 12, 12, 28, 28(1)Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1963 — Article 137
High Courts22 Sept 2008
Nelson Health Spa Pvt. Ltd. Vs I.T.D.C. Ltd.
Delhi High Court · (2008) 09 DEL CK 0056
Arbitration and Conciliation Act, 1996 — Section 17, 37
High Courts22 Sept 2008Dismissed
Lt. Col. Ravendra Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2008) 09 DEL CK 0054
Army Act, 1950 — Section 164(1), 52, 63, 71, 73Army Rules, 1954 — Rule 103, 180, 22, 22(4)Constitution of India, 1950 — Article 226, 227
High Courts22 Sept 2008Dismissed
Warner Bros. Entertainment Inc. and Another Vs Harinder Kohli and Others
Delhi High Court · (2008) 155 DLT 56 : (2009) 1 ILR Delhi 722 : (2008) 38 PTC 185
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts22 Sept 2008Dismissed
Central Warehousing Corp. and Another Vs Bhartiya Plastic Udgyog and Others
Delhi High Court · (2008) 09 DEL CK 0003
Contract Act, 1872 — Section 171Customs Act, 1962 — Section 45, 48, 63
High Courts20 Sept 2008Dismissed
Union of India (UOI) Vs Mittal Steels
Delhi High Court · (2009) 1 CompLJ 196
High Courts19 Sept 2008
Central Government Employees Consumer Cooperative Society Ltd. Vs The Commissioner of Income Tax
Delhi High Court · (2009) 178 TAXMAN 5
Income Tax Act, 1961 — Section 145(2)
High Courts19 Sept 2008Dismissed
Jay Rapid Rollers Ltd. thru. its Liquidator Vs Modern Pipe Company
Delhi High Court · (2008) 09 DEL CK 0191
Negotiable Instruments Act, 1881 (NI) — Section 118