High Courts29 Sept 2008Dismissed

Ranbir Singh Vs The State (N.C.T. of Delhi)

Delhi High Court · (2008) 155 DLT 614

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 279, 304A, 379, 380, 381
High Courts29 Sept 2008Dismissed

Suraj Jit Chaudhri Vs CBI

Delhi High Court · (2008) 155 DLT 509 : (2008) 106 DRJ 464

Criminal Procedure Code, 1973 (CrPC) — Section 161, 389Explosive Substances Act, 1908 — Section 3, 4Hindu Marriage Act, 1955 — Section 13(1)