High Courts30 Sept 2008Dismissed
Syndicate Bank Vs Raj Kumar Tanwar
Delhi High Court · (2008) 154 DLT 230
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 3, Order 2 Rule 4, Order 2 Rule 6, Order 41 Rule 31
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 29 of 138
High Courts30 Sept 2008Dismissed
Right Marketing Vs J.B. Thakur and Others
Delhi High Court · (2008) 09 DEL CK 0111
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(4A), 25
High Courts30 Sept 2008Dismissed
Ram Chandra Sabharwal and Others Vs Satish Chandra Sabharwal and Others
Delhi High Court · (2008) 154 DLT 3
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 41 Rule 1, Order 41 Rule 2, 20
High Courts30 Sept 2008
Commissioner of Income Tax Vs Shri Pashupati Tours and Travels
Delhi High Court · (2009) 222 CTR 48 : (2008) 307 ITR 224 : (2009) 179 TAXMAN 255
Income Tax Act, 1961 — Section 158BE(1)
High Courts30 Sept 2008Dismissed
Police Commissioner and Others Vs Yash Pal Sharma
Delhi High Court · (2008) 155 DLT 209
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 19(1), 21Criminal Procedure Code, 1973 (CrPC) — Section 127, 129, 129, 144
High Courts29 Sept 2008Dismissed
MOJJ Engineering Systems Ltd. and Others Vs A.B. Sugars Ltd.
Delhi High Court · (2009) 3 CivCC 529 : (2008) 154 DLT 579
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 141, 20, 6
High Courts29 Sept 2008Dismissed
The Workman S.K. Adhikari Vs The Management of St. Stephen''s Hospital Society
Delhi High Court · (2008) 155 DLT 360
Industrial Disputes Act, 1947 — Section 11A
High Courts29 Sept 2008
Jugveer Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2008) 155 DLT 666
Delhi Municipal Corporation Services (Control and Appeal) Regulations, 1959 — Regulation 16
High Courts29 Sept 2008
Commissioner of Income Tax Vs Dapur Pharma
Delhi High Court · (2009) 177 TAXMAN 454
Income Tax Act, 1961 — Section 115JB(2)
High Courts29 Sept 2008
Ajnuman Cooperative Group Housing Society Ltd. (Regd.) Vs Registrar of Cooperative Societies and Others
Delhi High Court · (2008) 105 DRJ 650
Delhi Co-operative Societies Rules, 1973 — Rule 77Delhi Co-operative Societies Rules, 2007 — Rule 24(2), 30, 30(4), 36, 40
High Courts29 Sept 2008Dismissed
Ashok Kumar Dogra Vs The State (N.C.T. of Delhi)
Delhi High Court · (2008) 09 DEL CK 0262
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 279, 304A, 379, 380, 381
High Courts29 Sept 2008
Commissioner of Income Tax Vs J.M.D. International
Delhi High Court · (2009) 179 TAXMAN 253
Income Tax Act, 1961 — Section 139(1), 158B, 158BB
High Courts29 Sept 2008
Koutons Retail India Ltd. Vs Raghunath and Another
Delhi High Court · (2008) 09 DEL CK 0224
High Courts29 Sept 2008
Koutons Retail India Ltd. Vs Kumod Kumar and Another
Delhi High Court · (2008) 09 DEL CK 0216
High Courts29 Sept 2008Allowed
Smt. Ramwati Vs Sh. Rajinder Singh, Sh. Suresh Pradhan and That New India Assurance Co. Ltd.
Delhi High Court · (2008) 09 DEL CK 0213
Motor Vehicles Act, 1988 — Section 173
High Courts29 Sept 2008Dismissed
Deepak and Co. Vs Indian Railways Catering and Tourism Corporation Ltd.
Delhi High Court · (2008) 09 DEL CK 0185
High Courts29 Sept 2008Allowed
New Rama Seed Corporation Vs Darshan Lal Jain
Delhi High Court · (2008) 09 DEL CK 0184
Contract Act, 1872 — Section 73
High Courts29 Sept 2008Dismissed
Shri Arun Kumar Mittal and Another Vs Shri N.K. Mital
Delhi High Court · (2008) 09 DEL CK 0177
Delhi Municipal Corporation Act, 1957 — Section 126
High Courts29 Sept 2008Dismissed
Santosh Singh Jain Vs D.G. Dir. of Central Excise Intelligence
Delhi High Court · (2010) 259 ELT 28