High Courts16 Nov 2004
Vidya and Another Vs Madan Singh and Another
Delhi High Court · (2005) 1 ACC 154 : (2005) 116 DLT 197 : (2005) 79 DRJ 527
COURT ARCHIVE
Delhi High Court judgments, 2004
1,405 judgments · page 10 of 71
High Courts16 Nov 2004
Ajit Singh Vs Madan Singh
Delhi High Court · (2005) 2 CivCC 569 : (2005) 117 DLT 421 : (2005) 79 DRJ 674 : (2005) 140 PLR 18
High Courts16 Nov 2004
Orient Longman Limited Vs Inderjeet Anand and Another
Delhi High Court · (2005) 30 PTC 11
Copyright Act, 1957 — Section 14, 14(1)
High Courts16 Nov 2004Dismissed
Maharaja Agrasen Institute of Technology Vs Guru Goving Singh Indraprastha University
Delhi High Court · (2005) 116 DLT 290
Constitution of India, 1950 — Article 14, 19, 226
High Courts16 Nov 2004Allowed
Union of India (UOI) and Another Vs Jamil Ahmed
Delhi High Court · (2005) 1 ARBLR 69 : (2004) 115 DLT 372
Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 16, 21, 85(2)
High Courts10 Nov 2004
Fruit and Vegetable Commission Agents and Others Vs Delhi Agricultural Marketing Board and Others
Delhi High Court · (2004) 115 DLT 333
Delhi Agricultural Produce Marketing (Regulation) Act, 1998 — Section 17, 4(3), 55, 55(2), 80
High Courts10 Nov 2004Dismissed
Shri Dharampal and Another Vs Shri Ramesh Minocha and Another
Delhi High Court · (2005) 116 DLT 199 : (2005) 80 DRJ 391
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts10 Nov 2004Allowed
Hotel Scopevista Ltd. Vs Shri Shobhnath Singh
Delhi High Court · (2005) 116 DLT 40 : (2005) 79 DRJ 169
Civil Procedure Code, 1908 (CPC) — Section 151, 24, 24(1)
High Courts10 Nov 2004
Brig Iqbal Singh, VSM (Retd) Vs Union of India (UOI) and Others
Delhi High Court · (2005) 119 DLT 715 : (2005) 79 DRJ 492
Army (Amendment) Act, 1992 — Section 22, 37Army Act, 1950 — Section 100, 109, 120(2), 122, 122(1)Army Rules, 1954 — Rule 122(3), 177, 178, 179, 180
High Courts10 Nov 2004
Sanyukt Nirmata Vs Delhi Development Authority and Another
Delhi High Court · (2005) 2 ARBLR 546
High Courts09 Nov 2004
Raja Ram Vs State
Delhi High Court · (2005) 116 DLT 436 : (2005) 79 DRJ 54
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 313Penal Code, 1860 (IPC) — Section 366, 376
High Courts09 Nov 2004Dismissed
Jitendra Singh Chhabra Vs Rajeev Taneja
Delhi High Court · (2005) 1 CTLJ 46
Civil Procedure Code, 1908 (CPC) — Section 151Contract Act, 1872 — Section 27
High Courts09 Nov 2004Allowed
Hindustan Tin Works Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2005) 199 CTR 207 : (2005) 275 ITR 43 : (2005) 145 TAXMAN 122
Income Tax Act, 1961 — Section 145(2), 260A(1)
High Courts09 Nov 2004
Akash Gupta Vs Frankfinn Institute of Air Hostess Training and Another
Delhi High Court · (2004) 115 DLT 316 : (2005) 79 DRJ 12
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 12, Order 11 Rule 14, Order 11 Rule 15, 151Delhi High Court (Original Side) Rules, 1967 — Rule 3, 4Delhi High Court Act, 1966 — Section 10
High Courts09 Nov 2004Dismissed
Housing and Urban Development Corporation Ltd. Vs Leela Hotels Ltd.
Delhi High Court · (2004) 11 DEL CK 0042
Arbitration Act, 1940 — Section 30, 33Arbitration and Conciliation Act, 1996 — Section 11(6), 24, 28(1), 31(3), 31(7)Constitution of India, 1950 — Article 12, 14, 141, 34, 34(2)
High Courts08 Nov 2004Allowed
Air Vice Marshal Harish Masand Vs Union of India (UOI) and Others
Delhi High Court · (2005) 119 DLT 152
Constitution of India, 1950 — Article 14
High Courts08 Nov 2004Allowed
Lt. Col. P.K. Kapur (Retd.) Vs Union of India (UOI) and Others
Delhi High Court · (2004) 11 DEL CK 0164
High Courts08 Nov 2004
Sanjay Relan Vs State
Delhi High Court · (2005) CriLJ 1287 : (2004) 115 DLT 318
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173(8), 438Penal Code, 1860 (IPC) — Section 120B, 323, 34, 342, 348
High Courts08 Nov 2004
Sh. Sanjeev Kumar Jain Vs Sh. Raghubir Saran Charitable Trust and Others
Delhi High Court · (2005) 117 DLT 600 : (2005) 141 PLR 38 : (2005) 1 RCR(Civil) 700
Easements Act, 1882 — Section 13, 15, 4Evidence Act, 1872 — Section 91