High Courts19 Nov 2004
Union of India (UOI) Vs IISCO and Another
Delhi High Court · (2005) 1 ACC 862 : (2005) 117 DLT 458
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1989 — Section 76, 94(2)
COURT ARCHIVE
Delhi High Court judgments, 2004
1,405 judgments · page 9 of 71
High Courts19 Nov 2004Dismissed
Shri Mokham Singh Vs Shri Mohd. Khurshid and Others
Delhi High Court · (2004) 115 DLT 444 : (2005) 79 DRJ 677
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts19 Nov 2004Dismissed
Airports Authority of India Workers'' Union Vs Airports Authority of India and Others
Delhi High Court · (2005) 116 DLT 280 : (2005) 80 DRJ 371
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4
High Courts19 Nov 2004
Jheel Kurenja Milk Producers'' Co-operative Society Ltd. and Another Vs D.D.A. and Others
Delhi High Court · (2004) 115 DLT 300 : (2005) 1 RCR(Civil) 692
Delhi Development Act, 1957 — Section 53BPublic Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 4(1), 4(2)
High Courts19 Nov 2004
Skyline Engineering (India) Private Limited Vs Girnar Fibres Limited
Delhi High Court · (2004) 115 DLT 660 : (2005) 79 DRJ 474
Arbitration and Conciliation Act, 1996 — Section 11Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Limitation Act, 1963 — Section 5
High Courts19 Nov 2004
Jagdish and Others Vs DDA and Others
Delhi High Court · (2004) 115 DLT 391 : (2005) 79 DRJ 37 : (2005) 1 RCR(Civil) 785
High Courts19 Nov 2004Allowed
Nb. Subedar (SKT) Jasbir Singh Vs Union of India (UOI) and Others
Delhi High Court · (2004) 115 DLT 351
Constitution of India, 1950 — Article 14, 16
High Courts19 Nov 2004Dismissed
Smt. Pushpa Dwivedi Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2004) 115 DLT 389 : (2005) 79 DRJ 292
High Courts18 Nov 2004Dismissed
MWO(HFO) Vinod Bihari (Retd.) Vs Union of India (UOI) and Others
Delhi High Court · (2004) 115 DLT 327
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2(A), 3, 4(1), 5(1), 7
High Courts18 Nov 2004Dismissed
Mahindra Kumar Narendra and Others Vs State and Others
Delhi High Court · (2005) 1 ALT(Cri) 17 : (2004) 115 DLT 355 : (2005) 1 DMC 61 : (2005) 79 DRJ 47 : (2005) 1 RCR(Criminal) 963
Constitution of India, 1950 — Article 226, 226(2), 227Criminal Procedure Code, 1973 (CrPC) — Section 170, 173, 178, 482Penal Code, 1860 (IPC) — Section 323, 34, 406, 498A, 506
High Courts18 Nov 2004
Rabu Vs State of NCT of Delhi
Delhi High Court · (2004) CriminalCC 844
Penal Code, 1860 (IPC) — Section 376
High Courts18 Nov 2004
K.K. Birla Academy and Another Vs D.D.A.
Delhi High Court · (2004) 115 DLT 361
Delhi Development Act, 1957 — Section 22(3), 56(2)Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1931 — Rule 20, 3, 4, 42, 43
High Courts18 Nov 2004Dismissed
Jagat Talkies Distributors and Others Vs Union of India (UOI) and Others
Delhi High Court · (2005) 118 DLT 128 : (2005) 79 DRJ 227
Constitution of India, 1950 — Article 14Delhi Rent Control Act, 1958 — Section 14, 2, 3Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 4(1), 5, 7(3)
High Courts18 Nov 2004
Shadi Khan Vs Surjeet Singh and Others
Delhi High Court · (2005) 1 ACC 747 : (2005) 117 DLT 504 : (2005) 80 DRJ 420
High Courts17 Nov 2004
Sanghi Industrial Printing Corporation Vs Virmani Industries (P) Ltd. and Others
Delhi High Court · (2004) 11 DEL CK 0092
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14, 14(1)
High Courts17 Nov 2004Dismissed
Asha Bhatia Vs V.L. Bhatia
Delhi High Court · (2005) 116 DLT 191 : (2005) 1 DMC 191 : (2005) 79 DRJ 192
Constitution of India, 1950 — Article 336(25)Hindu Adoptions and Maintenance Act, 1956 — Section 1, 2
High Courts16 Nov 2004
Radhika Narang and Others Vs Karun Raj Narang and Others
Delhi High Court · (2004) 115 DLT 440 : (2005) 1 DMC 40 : (2005) 79 DRJ 274
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 9Hindu Adoptions and Maintenance Act, 1956 — Section 18, 19, 4
High Courts16 Nov 2004Dismissed
Commissioner of Gift Tax Vs Dr. Inder Chand Jain
Delhi High Court · (2005) 195 CTR 504 : (2005) 145 TAXMAN 61
High Courts16 Nov 2004
Commissioner of Income Tax Vs Mayur Recreational and Development Ltd.
Delhi High Court · (2005) 196 CTR 97
Income Tax Act, 1961 — Section 254, 254(2)