High Courts04 Nov 2004
Smt. Usha Rani Vs Pritam Singh and Others
Delhi High Court · (2005) 1 ACC 845 : (2005) 117 DLT 476
Penal Code, 1860 (IPC) — Section 279, 304A
COURT ARCHIVE
Delhi High Court judgments, 2004
1,405 judgments · page 12 of 71
High Courts04 Nov 2004Dismissed
Khanna Hosiery Knitting Works Vs Delhi Development Authority
Delhi High Court · (2004) 11 DEL CK 0017
High Courts04 Nov 2004
Societe des Products Nestle S.A. and Another Vs Gopal Agencies and Others
Delhi High Court · (2004) 115 DLT 230 : (2005) 30 PTC 63
High Courts04 Nov 2004Dismissed
Reliance Infocomm Limited Vs Bharat Sanchar Nigam Limited
Delhi High Court · (2005) 3 CompLJ 368
Arbitration and Conciliation Act, 1996 — Section 11, 5, 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Telecom Regulatory Authority of India Act, 1997 — Section 15
High Courts03 Nov 2004Allowed
Smt. Raj Rani Vs Pushpa Devi and Another
Delhi High Court · (2005) 116 DLT 150
Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts03 Nov 2004
Satpal and Others Vs Bhuvnashwar Dass Gupta and Others
Delhi High Court · (2005) 116 DLT 216
High Courts03 Nov 2004
Centre For Public Interest Litigation Vs Union of India (UOI) and Others
Delhi High Court · (2004) 115 DLT 297 : (2005) 79 DRJ 24
Constitution of India, 1950 — Article 148, 149, 151
High Courts03 Nov 2004
Mujeeb Ahmad and Others Vs Delhi Development Authority and Others
Delhi High Court · (2004) 11 DEL CK 0134
High Courts03 Nov 2004Dismissed
Radha Paintal and Another Vs Smt. Prerna Bakshi and Others
Delhi High Court · (2004) 115 DLT 583
High Courts03 Nov 2004Allowed
Sh. L. Gopinath Vs Union of India (UOI) and Others
Delhi High Court · (2004) 3 ARBLR 408 : (2004) 115 DLT 260 : (2005) 1 RCR(Civil) 788
Delhi Rent Control Act, 1958 — Section 8(2)Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 8
High Courts03 Nov 2004Dismissed
Sultan Singh Jain thr. LRs. Vs Kanti and Others
Delhi High Court · (2005) 1 ACC 173 : (2005) 116 DLT 161
High Courts03 Nov 2004
Vinitec Electronics Pvt. Ltd. Vs HCL Infosystems Ltd.
Delhi High Court · AIR 2005 Delhi 314 : (2004) 3 ARBLR 412 : (2005) 2 BC 72 : (2004) 115 DLT 263
Arbitration and Conciliation Act, 1996 — Section 9
High Courts03 Nov 2004Dismissed
Radha Paintal and Another Vs Narinder Nath Bakshi thr. LR''s
Delhi High Court · (2005) 116 DLT 223
Delhi Rent Control Act, 1958 — Section 13(1), 14(1)
High Courts03 Nov 2004Dismissed
Sh. Rajinder Pasrija Vs Climex Coop. G/H. Society Ltd. and Others
Delhi High Court · (2004) 11 DEL CK 0032
Delhi Co-operative Societies Rules, 1973 — Rule 36
High Courts03 Nov 2004Dismissed
Mrs. Nidhi Vs The Rao Cooperative Group Housing Society Ltd. and Another
Delhi High Court · (2004) 115 DLT 216 : (2005) 81 DRJ 46
High Courts02 Nov 2004
Sh. Mahender Singh Chhabra Vs State of N.C.T. of Delhi and Others
Delhi High Court · (2004) 115 DLT 174 : (2005) 1 DMC 17
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 304, 304A, 304B, 376
High Courts02 Nov 2004Allowed
Shri Ramesh Chand Vs Shri Tek Chand and Others
Delhi High Court · (2004) 115 DLT 193 : (2005) 80 DRJ 166 : (2005) 1 RCR(Civil) 747
Benami Transactions (Prohibition) Act, 1988 — Section 4Limitation Act, 1963 — Article 106, 109, 110, 113, 58
High Courts02 Nov 2004
Sunder Singh Gahlawat and Another Vs D.D.A. and Another
Delhi High Court · (2004) 115 DLT 378 : (2005) 79 DRJ 127
Urban Land (Ceiling and Regulation) Act, 1976 — Section 15
High Courts02 Nov 2004
Smt. Harsh Syal and Another Vs Asha Rani Syal and Others
Delhi High Court · (2005) 1 ACC 11