High Courts16 Sept 2002
Ashok Kumar Vs State
Delhi High Court · (2002) 64 DRJ 610
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 302, 34
COURT ARCHIVE
Delhi High Court judgments, 2002
2,113 judgments · page 28 of 106
High Courts16 Sept 2002Dismissed
Commissioner of Income Tax Vs Jolly and Co.
Delhi High Court · (2002) 178 CTR 465 : (2003) 259 ITR 657
Income Tax Act, 1961 — Section 260A
High Courts16 Sept 2002
Delhi Science Forum Vs Delhi Development Authority and Another
Delhi High Court · (2004) 112 DLT 944 : (2004) 4 RCR(Civil) 705
Constitution of India, 1950 — Article 226Delhi Development (Master Plan and Zonal Development Plan) Rules, 1959 — Rule 12, 5Delhi Development Act, 1957 — Section 11A, 29, 30, 31
High Courts16 Sept 2002
Shri Ashok Kumar Jaggi Vs Delhi Development Authority and Another
Delhi High Court · (2002) 101 DLT 43
High Courts16 Sept 2002Dismissed
Shri M.K. Jain and Another Vs Union of India (UOI) and Another
Delhi High Court · (2002) 09 DEL CK 0013
Constitution of India, 1950 — Article 19(1), 226Foreign Trade (Development and Regulation) Act, 1992 — Section 3, 5
High Courts13 Sept 2002Dismissed
Md. Tanwir Alam Vs Union of India (UOI) and Others
Delhi High Court · (2002) 09 DEL CK 0289
Entitlement Rules for Casualty Pensionary Awards, 1982 — Rule 17, 27, 7Pension Regulations, 1961 — Regulation 173
High Courts13 Sept 2002
Premier Auto Electric Ltd. Vs Sh. Shyam Ahuja
Delhi High Court · AIR 2003 Delhi 156
High Courts13 Sept 2002
V.K. Jain Vs Jay Engg. Works Ltd.
Delhi High Court · (2003) 2 ARBLR 525 : (2002) 100 DLT 592 : (2003) 42 SCL 135
Arbitration and Conciliation Act, 1996 — Section 11
High Courts13 Sept 2002
Master Dipesh Anand Mehtani through his Legal Guardian Vs Mr. Ajay Anand and Others
Delhi High Court · (2002) 09 DEL CK 0282
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts13 Sept 2002Dismissed
Durga Prasad (05/RB) (Constable) Vs Govt. of N.C.T. of Delhi
Delhi High Court · (2003) 68 DRJ 663
Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 10, 16, 16(11)
High Courts13 Sept 2002Allowed
Wg. Cdr. H.S. Verma Vs Union of India (UOI) and Others
Delhi High Court · (2002) 09 DEL CK 0275
Central Civil Services (Pension) Rules, 1972 — Rule 13, 26, 26(2)
High Courts13 Sept 2002
Hawkins Cookers Ltd. Vs Magi cook Appliances Co.
Delhi High Court · AIR 2003 Delhi 191 : (2002) 100 DLT 698
Copyright Act, 1957 — Section 2, 41, 48, 51, 55
High Courts13 Sept 2002
International Airports Authority of India Vs Commissioner of Income Tax
Delhi High Court · (2006) 286 ITR 323 : (2006) 156 TAXMAN 1
High Courts13 Sept 2002Dismissed
National Thermal Power Corporation Ltd. Vs Spectrum Power Generation Co. Ltd. and Others
Delhi High Court · (2002) 100 DLT 656
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(3), Order 23 Rule 3, 151
High Courts13 Sept 2002Disposed Off
Vijay Kumar Jain Vs Sanjay Kumar Jain
Delhi High Court · AIR 2003 Delhi 168 : (2002) 100 DLT 482
Registration Act, 1908 — Section 17
High Courts13 Sept 2002Dismissed
Shri R.K. Sachar Vs Delhi Development Authority
Delhi High Court · (2003) 134 PLR 18
Constitution of India, 1950 — Article 14, 226Delhi Development Authority (Management and Disposal of Housing Estates) Regulations, 1968 — Regulation 2(13)
High Courts13 Sept 2002
The Business Bank Vs Union Bank of India
Delhi High Court · (2002) 09 DEL CK 0161
High Courts13 Sept 2002
Industrial Development Bank of India Vs Spectrum Power Generation Ltd.
Delhi High Court · (2002) 09 DEL CK 0087
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 39 Rule 1, Order 39 Rule 2, 151
High Courts13 Sept 2002
Bhartiya Pashupalak Association Vs New Delhi Municipal Corporation and Another
Delhi High Court · (2002) 09 DEL CK 0070
Constitution of India, 1950 — Article 226New Delhi Municipal Council Act, 1994 — Section 308, 309, 327, 328
High Courts13 Sept 2002Dismissed
Ex/Mer Kamal Singh Vs Union of India (UOI) and Others
Delhi High Court · (2002) 09 DEL CK 0045