High Courts26 Nov 1999Allowed
M/s. S.V. Electricals LId. Vs M/S. Svlvania and Lakshman Ltd.
Delhi High Court · (1999) 11 DEL CK 0061
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 9 of 63
High Courts26 Nov 1999
Kshetra Pal Verma and Others Vs State of N.C.T. of Delhi and Others
Delhi High Court · (2000) 1 AD 154 : (1999) 82 DLT 766 : (2000) 1 DMC 49
High Courts26 Nov 1999
R.C. Patial (Sub. Maj.) Vs Union of India and Others
Delhi High Court · (2000) 1 AD 513 : (2000) 83 DLT 124 : (2000) 52 DRJ 208
Constitution of India, 1950 — Article 226
High Courts26 Nov 1999
Nizamuddin East Colony Association (Regd.) Vs Union of India and Others Shri Sanjiv Kakar Vs The Secretary Ministry of Railways and Others Shri Gopal Krishan and Others Vs Delhi Development Authority and Others Shree Raghunath Mandir and Others Vs MCD and Others
Delhi High Court · (2000) 1 AD 555 : (2000) 83 DLT 63
Constitution of India, 1950 — Article 226
High Courts26 Nov 1999
Green Park Association (Regd.) Society Vs Corporation of Delhi and Another
Delhi High Court · (2000) 5 AD 561
Delhi Municipal Corporation Act, 1957 — Section 313
High Courts26 Nov 1999
Brahm Dev Narang Vs Mr. Satyajeet Narang and Another
Delhi High Court · (2000) 1 AD 609 : (1999) 82 DLT 979 : (2000) 52 DRJ 236 : (2000) 2 RCR(Criminal) 123
Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 44
High Courts25 Nov 1999
Alfa Laval (India) Ltd. Vs J.K. Corp. Ltd. and Another
Delhi High Court · (2000) 1 AD 974 : (2000) 83 DLT 340 : (2000) 52 DRJ 531 : (2000) 3 RCR(Civil) 56
Arbitration and Conciliation Act, 1996 — Section 9
High Courts25 Nov 1999
Mentha and Allied Products Co. Pvt. Ltd. Vs Income Tax Appellate Tribunal and Others
Delhi High Court · (2000) 163 CTR 25 : (2000) 244 ITR 470
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 254, 254(1), 256, 256(1)
High Courts25 Nov 1999
Mentha and Allied Products Co. (P.) Ltd. Vs Income Tax Appellate Tribunal
Delhi High Court · (2001) 116 TAXMAN 180
Constitution of India, 1950 — Article 226(2)Income Tax Act, 1961 — Section 254, 254(1), 254(2), 256, 256(1)
High Courts25 Nov 1999
Vikas Investment Company Vs The State
Delhi High Court · (2000) 1 AD 150 : (1999) 82 DLT 818 : (2000) 52 DRJ 376 : (2000) 1 RCR(Criminal) 540
High Courts25 Nov 1999
Sultan Ahmed @ Sultan Ali Vs Illauddin (since deceased) Through LRs.
Delhi High Court · (2000) 1 AD 327 : (1999) 82 DLT 884 : (2000) 52 DRJ 142
High Courts24 Nov 1999
Mohd. Yunus Khan Vs Nawab-uddin
Delhi High Court · (2000) 1 AD 93 : (1999) 82 DLT 841 : (2000) 52 DRJ 151
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts24 Nov 1999
Vijay Jain Vs Life Insurance Corporation of India
Delhi High Court · (2000) 1 AD 336 : (1999) 82 DLT 948
High Courts24 Nov 1999
Machine Tools (I) Pvt. Ltd. Vs Smt. Lata Mehta
Delhi High Court · (2000) 1 AD 332 : (1999) 82 DLT 825 : (2000) 52 DRJ 764
High Courts24 Nov 1999
Deenar Builders Pvt. Ltd Vs M/s. Khoday Distileries Limited
Delhi High Court · (2000) 1 AD 181 : AIR 2000 Delhi 147 : (1999) 82 DLT 809 : (2000) 52 DRJ 372
High Courts24 Nov 1999
Lata Mehta Vs M/s. Machine Tools (India) Ltd.
Delhi High Court · (2000) 1 AD 397 : (1999) 82 DLT 855 : (2000) 52 DRJ 273
High Courts24 Nov 1999
Integrated Education Devp. Organisation (Regd.) Vs Union of India and Others
Delhi High Court · (2000) 1 AD 373 : (1999) 82 DLT 888 : (2000) 52 DRJ 164
High Courts22 Nov 1999
Krishan Pal Singh Vs Delhi Transport Corpn. and Others
Delhi High Court · (2000) 1 AD 987 : (2000) 83 DLT 537
Constitution of India, 1950 — Article 226
High Courts22 Nov 1999
P.K. Ghosh and Another Vs Sukhbir Sharma
Delhi High Court · (2000) 1 AD 801 : (2000) 83 DLT 164 : (2000) 56 DRJ 87
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 500
High Courts22 Nov 1999Dismissed
Asian Hotels Employees Union and Others Vs Asian Hotels Ltd.
Delhi High Court · (2000) 84 FLR 590 : (2000) 1 LLJ 648