High Courts29 Nov 1999
Amrit Lal and Co. Vs M/s. Ambalal Sarabhai Enterprises Ltd. and Others.
Delhi High Court · (2000) 1 AD 83 : (1999) 82 DLT 868 : (2000) 52 DRJ 174
Delhi Rent Control Act, 1958 — Section 14(1), 3
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 8 of 63
High Courts29 Nov 1999
COMMISSIONER OF INCOME TAX Vs SMT. NIRMAL ANAND
Delhi High Court · (2000) 110 TAXMAN 308
High Courts29 Nov 1999
Commissioner of Income Tax Vs Smt. Nirmal Anand
Delhi High Court · (2000) 245 ITR 836
Income Tax Act, 1961 — Section 256, 263
High Courts29 Nov 1999
Ambalal Sarabhai Enterprises Ltd. Vs M/s. Amrit Lal and Co.
Delhi High Court · (2000) 1 AD 86 : (1999) 82 DLT 901 : (2000) 52 DRJ 204
Delhi Rent Control Act, 1958 — Section 14(1), 3
High Courts29 Nov 1999
State Vs Sh. Madan Lal Khurana and Others J.K. Jain and Others Vs State
Delhi High Court · (2000) 1 AD 1 : (1999) 82 DLT 951 : (2000) 52 DRJ 247
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397
High Courts29 Nov 1999
Narain Singh (Deceased) Vs D.K. Dass and Another
Delhi High Court · (2000) 54 DRJ 647
Constitution of India, 1950 — Article 226
High Courts29 Nov 1999
Man Mohan Vs Shri Sham Lal and Others
Delhi High Court · (2000) 52 DRJ 542 : (2000) 3 RCR(Civil) 633
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts29 Nov 1999
B. Munjal Vs Indian Airlines
Delhi High Court · (2000) 3 AD 657 : (2000) 85 DLT 305 : (2000) 56 DRJ 657
Constitution of India, 1950 — Article 226
High Courts29 Nov 1999Dismissed
Indian Railway Construction Co. Ltd. Vs Ajay Kumar
Delhi High Court · (2000) 1 AD 482 : (2000) 83 DLT 242 : (2000) 52 DRJ 598 : (2000) 1 LLJ 1160
Discipline and Appeal Rules, 1981 — Rule 23, 30
High Courts29 Nov 1999
Chander Mohan Saini and Others Vs Ujjagar Singh and Others
Delhi High Court · (2000) 1 AD 357 : (1999) 82 DLT 831 : (2000) 52 DRJ 206
High Courts29 Nov 1999
Escorts Finance Ltd. Vs Coirform (India) Pvt. Ltd. and Another
Delhi High Court · (2000) 2 AD 26 : (2000) 84 DLT 285
High Courts29 Nov 1999
Ninan and Co. Vs National Projects Constructions Corporation Ltd.
Delhi High Court · (2000) 2 AD 147 : (2000) 83 DLT 506 : (2000) 52 DRJ 385 : (2000) 2 RAJ 203
High Courts29 Nov 1999
Gupta Estates (P) Ltd. Vs Shri Ramesh Kumar and Others
Delhi High Court · (2000) 2 AD 358 : (2000) 83 DLT 239 : (2000) 52 DRJ 698
High Courts29 Nov 1999
Dharam Paul Sharma Vs All India Institute of Medical Sciences and Others
Delhi High Court · (2000) 3 AD 459 : (2000) 85 DLT 345
High Courts29 Nov 1999
S.V. Electricals Ltd. Vs M/s. Sylvania and Lakshman Ltd.
Delhi High Court · (2000) 1 AD 75 : AIR 2000 Delhi 158 : (2000) 2 CivCC 651 : (2000) 83 DLT 9 : (2000) 52 DRJ 177 : (2000) 2 RCR(Civil) 95
High Courts26 Nov 1999Dismissed
Smithkline Beecham Plc. and Others Vs Hindustan Lever Limited and Others
Delhi High Court · (2000) 52 DRJ 55
Designs Act, 2000 — Section 2(5)Trade and Merchandise Marks Act, 1958 — Section 27, 27(2)
High Courts26 Nov 1999
Smt. Savitri Khanna and Others Vs Sushil Jain and Others
Delhi High Court · (2000) 1 ACC 295
High Courts26 Nov 1999
Hambir Singh Vs The Presiding Officer Industrial Tribunal No.II and Another
Delhi High Court · (2000) 1 AD 696 : (1999) 82 DLT 903
Constitution of India, 1950 — Article 226
High Courts26 Nov 1999Allowed
M/s S.V. Electricals Ltd. Vs M/s Sylvania and Lakshman Ltd.
Delhi High Court · (1999) 11 DEL CK 0072