High Courts28 Jan 1999
Gurdeep Singh Vs Union of India and Others
Delhi High Court · (1999) 1 AD 844 : (1999) 78 DLT 114
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 60 of 63
High Courts28 Jan 1999
G.C. Singh Puri and Others Vs Smt. Surjit Kaur
Delhi High Court · (2000) 1 AD 428
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts28 Jan 1999
Amar Chand Talwar and Others Vs Export Promotion Council for Handicrafts
Delhi High Court · (1999) 2 CivCC 508 : (1999) 77 DLT 809 : (1999) 121 PLR 59
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 106
High Courts28 Jan 1999
Rajesh Talwar Vs The State Trading Corporation of India Ltd. and Others
Delhi High Court · (1999) 3 AD 369 : (2000) 84 FLR 949
High Courts28 Jan 1999
Kusum Anand Vs Smt. Mohinder Kaur
Delhi High Court · (1999) 2 AD 184 : AIR 1999 Delhi 221
High Courts28 Jan 1999
Amar Chand Talwar and Others Vs M/s. Export Promotion Council for Handicrafts
Delhi High Court · (1999) 2 AD 172
High Courts27 Jan 1999
Sudarshan Kochar and Others Vs C.B.I.
Delhi High Court · (1999) 2 AD 424 : (1999) 77 DLT 772 : (1999) 48 DRJ 767
High Courts27 Jan 1999
Vinod K. Patel Vs Industrial Finance Corporation of India Ltd. and Others
Delhi High Court · (1999) 2 AD 650 : (2001) 103 CompCas 557 : (1999) 3 RCR(Civil) 667
Companies Act, 1950 — Section 10
High Courts27 Jan 1999
Vinod Kumar Chawla Vs Union of India and Others
Delhi High Court · (1999) 2 AD 445 : (1999) 77 DLT 783 : (1999) 48 DRJ 780 : (1999) 3 RCR(Criminal) 153
High Courts25 Jan 1999Dismissed
Smt. Raj Monga Vs Dr. O.P. Malik (Retd.)
Delhi High Court · (1999) 50 DRJ 125
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts25 Jan 1999
D.C. Mehtani Vs Union of India and Others
Delhi High Court · (1999) 1 AD 840 : (1999) 78 DLT 35
Constitution of India, 1950 — Article 226
High Courts25 Jan 1999
General Secy., Delhi Mazdoor Sangh and Another Vs The Mang. of M/s. Indian Airlines and Another
Delhi High Court · (1999) 01 DEL CK 0005
Industrial Disputes Act, 1947 — Section 10
High Courts24 Jan 1999
Sarvendra Kumar Singh Eng. and Contractors Vs Chairman and Managing Dir., N.T.P.C.
Delhi High Court · (2000) 3 AD 847 : (2000) 56 DRJ 360
Arbitration Act, 1940 — Section 20, 8
High Courts22 Jan 1999Allowed
Rajiv Gupta and Others Vs Delhi Development Authority and Others
Delhi High Court · (1999) 77 DLT 615(1)
Constitution of India, 1950 — Article 226
High Courts22 Jan 1999
Smt. Krishna Rani Kwatra Vs Delhi Development Authority and Others
Delhi High Court · AIR 1999 Delhi 194 : (1999) 77 DLT 595
Delhi Development Act, 1957 — Section 3, 56Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 29Evidence Act, 1872 — Section 114
High Courts22 Jan 1999Dismissed
Delhi Press Vs R.N. Mehrotra and Others
Delhi High Court · (1999) 78 DLT 273 : (1999) 1 LLJ 1156
High Courts21 Jan 1999
Indo Gulf Explosives Ltd. and Another Vs U.P. State Indu. Devp. Corpn. (Upsidc) and Another
Delhi High Court · (1999) 1 AD 677 : AIR 1992 Delhi 318 : (1999) 78 DLT 320 : (1999) 48 DRJ 548 : (1999) 1 ILR Delhi 152
Constitution of India, 1950 — Article 226
High Courts21 Jan 1999
Globe Construction Company and Others Vs Govt. Of NCT of Delhi and Others
Delhi High Court · (1999) 2 AD 437 : AIR 1999 Delhi 322 : (1999) 77 DLT 609 : (1999) 48 DRJ 434 : (1999) 1 ILR Delhi 265
High Courts21 Jan 1999
Prabhat Kumar Vs Mahanagar Telephone Nigam Limited and Another
Delhi High Court · (1999) 1 AD 525 : (1999) 77 DLT 632 : (1999) 48 DRJ 432
High Courts18 Jan 1999
Thomson Press India Ltd. Vs Secretary Finance, Govt. of N.C.T of Delhi and Others
Delhi High Court · (1999) 1 AD 751 : (1999) 77 DLT 746 : (1999) 48 DRJ 493
Arbitration Act, 1940 — Section 2, 34