High Courts17 Feb 1999
Murli Singh Vs Delhi Development Authority and Others
Delhi High Court · (1999) 2 AD 133 : (1999) 78 DLT 223
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 58 of 63
High Courts16 Feb 1999
Ram Millan Vs State
Delhi High Court · (1999) 3 AD 85 : (1999) 79 DLT 226 : (1999) 49 DRJ 199 : (1999) 2 RCR(Criminal) 858
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 439
High Courts16 Feb 1999
Pramod Kumar Khare Vs Union of India and Others
Delhi High Court · (1999) 2 AD 666 : (1999) 49 DRJ 456
Constitution of India, 1950 — Article 226
High Courts16 Feb 1999
Narinder Kumar Soni Vs Sun Shine Roadways and Others
Delhi High Court · (1999) 2 AD 329 : AIR 1999 Delhi 189 : (1999) 1 ILR Delhi 178 : (1999) ILR Delhi 178 : (1999) 2 RCR(Criminal) 426 : (1999) 1 RCR(Rent) 432 : (1999) RLR 201
High Courts16 Feb 1999
Shrijee Synthetics (Bombay) Pvt. Ltd. Vs M/s.Manju Falls and Another
Delhi High Court · (1999) 78 DLT 123
COMPANIES ACT, 1956 — Section 291Criminal Procedure Code, 1973 (CrPC) — Section 340Evidence Act, 1872 — Section 85
High Courts15 Feb 1999Dismissed
Satish Mehra Vs Bank of India and Others
Delhi High Court · (1999) 78 DLT 275 : (1999) 1 LLJ 1161
Constitution of India, 1950 — Article 226
High Courts15 Feb 1999
Union of India Vs Santosh Jain and Others
Delhi High Court · (1999) 2 AD 409 : (1999) 78 DLT 634 : (1999) 49 DRJ 123
High Courts15 Feb 1999Dismissed
Dr. Manoj Gupta Vs State
Delhi High Court · (1999) 78 DLT 121 : (1999) 49 DRJ 129
Penal Code, 1860 (IPC) — Section 120B, 448
High Courts12 Feb 1999
Ravinder Kumar Mathur (Dr.) Vs Union of India and Others
Delhi High Court · (1999) 3 AD 833 : (1999) RLR 364
Civil Procedure Code, 1908 (CPC) — Section 114, 151
High Courts12 Feb 1999
Akesh Kumar Jain and Others Vs Shri Harmeet Singh Bakshi and Another
Delhi High Court · (1999) 2 AD 192 : (1999) 78 DLT 364 : (1999) 1 ILR Delhi 182 : (1999) ILR Delhi 182
High Courts11 Feb 1999
Dinesh Kumar Jain Vs Union of India and Another
Delhi High Court · (1999) 2 AD 365 : (1999) CriLJ 1481 : (1999) 78 DLT 800 : (1999) 49 DRJ 126 : (1999) 1 ILR Delhi 227 : (1999) 2 RCR(Criminal) 397
High Courts10 Feb 1999
N.N. Seth Vs Union of India and Others
Delhi High Court · (1999) 2 AD 307 : (1999) 78 DLT 203 : (1999) 49 DRJ 152
High Courts10 Feb 1999
Gurpal Singh Vs State
Delhi High Court · (1999) 2 AD 576 : (1999) 78 DLT 820 : (1999) 49 DRJ 193
High Courts08 Feb 1999
Jyoti Limited Vs International Pumps and Projects Ltd.
Delhi High Court · (2001) 103 CompCas 103 : (1999) 49 DRJ 145 : (1999) ILR Delhi 362
High Courts05 Feb 1999
Union of India Vs Central Administrative Tribunal and others
Delhi High Court · (1999) 3 AD 8 : (1999) 78 DLT 356
Constitution of India, 1950 — Article 226
High Courts05 Feb 1999
Satellite Cables (P) Ltd. Vs Union of India and Others
Delhi High Court · (1999) 1 AD 850 : (1999) 77 DLT 735
Arbitration Act, 1940 — Section 30, 33
High Courts05 Feb 1999
Commissioner of Income Tax Vs Aristocraft International (P.) Ltd.
Delhi High Court · (1999) 78 DLT 656 : (1999) 238 ITR 83 : (2000) 112 TAXMAN 36
Income Tax Act, 1961 — Section 35B(1)
High Courts05 Feb 1999
Mohd. Zareeq Khan and Others Vs Jamia Millia Isalamia
Delhi High Court · (1999) 78 DLT 676
High Courts03 Feb 1999
National Co-operative Development Corporation Vs Manbar Singh Rawat and Another
Delhi High Court · (1999) 1 AD 865 : (1999) 78 DLT 252 : (1999) 82 FLR 111 : (1999) RLR 246
Constitution of India, 1950 — Article 226
High Courts03 Feb 1999Allowed
Corporation Bank Vs United India Periodicals (P) Ltd.
Delhi High Court · (2001) 103 CompCas 97 : (1999) 80 DLT 431
Constitution of India, 1950 — Article 226