High Courts22 Feb 1999
Sunder Builders Vs State of Rajasthan and Another
Delhi High Court · (1999) 2 AD 355 : AIR 1999 Delhi 209 : (1999) 78 DLT 439 : (1999) 49 DRJ 363 : (1999) 1 ILR Delhi 174 : (1999) 122 PLR 11 : (1999) 2 RCR(Civil) 236
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 57 of 63
High Courts22 Feb 1999
R.K. Bhatia Vs Delhi Vidyut Board and Others
Delhi High Court · (1999) 2 AD 413
High Courts19 Feb 1999
Sanjeev Kumar Bhardwaj and Others Vs Ghanshyam Dass and Others
Delhi High Court · (2001) 103 CompCas 447 : (1999) 78 DLT 470 : (1999) 50 DRJ 218 : (1999) 1 ILR Delhi 254
Companies Act, 1956 — Section 397, 398, 541, 543
High Courts19 Feb 1999
Gadore Tools Pvt. Ltd., New Delhi Vs Commissioner of Income Tax
Delhi High Court · (2000) 161 CTR 472 : (1999) 105 TAXMAN 3
Income Tax Act, 1961 — Section 28, 35
High Courts19 Feb 1999Allowed
Rehabilitation Ministry Employees Co-operative House Building Society Ltd. Vs Sushila Devi and Others
Delhi High Court · (1999) 2 AD 463 : (1999) 80 DLT 597 : (1999) 1 ILR Delhi 113 : (1999) 2 RCR(Civil) 158
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114Resettlement of Displaced Persons (Land Acquisition) Act, 1948 — Section 10, 3, 4, 5
High Courts19 Feb 1999
Krishna Mohan (P) Ltd. Delite Cinema Building Vs M. C. D. and Others
Delhi High Court · (1999) 2 AD 615 : (1999) 49 DRJ 106
Constitution of India, 1950 — Article 226, 227Delhi Municipal Corporation Act, 1957 — Section 116(3)
High Courts19 Feb 1999
Coronation Construction Pvt. Ltd. Vs Indian Oil Corporation Ltd. and Others
Delhi High Court · (1999) 2 AD 342 : AIR 1999 Delhi 268 : (1999) 96 CompCas 298 : (1999) 78 DLT 328 : (1999) 49 DRJ 264
High Courts19 Feb 1999
Fuerst Day Lawson Ltd. Vs M/s. Jindal Exports Ltd.
Delhi High Court · (1999) 2 AD 265
High Courts19 Feb 1999
Gas Authority of India Limited Vs Municipal Corporation of Delhi
Delhi High Court · (1999) 2 AD 371 : AIR 1999 Delhi 210 : (1999) 78 DLT 584 : (1999) ILR Delhi 93 : (1999) 2 RCR(Civil) 120
High Courts19 Feb 1999
Ashok Kaushik Vs State
Delhi High Court · (1999) 2 AD 639 : (1999) 78 DLT 423 : (1999) 49 DRJ 202 : (1999) 3 RCR(Criminal) 595
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 294, 311, 482, 91
High Courts19 Feb 1999
Municipal Corporation of Delhi Vs M/s. Krishna Mohan (P) Ltd. and Another
Delhi High Court · (1999) 2 AD 523 : (1999) 78 DLT 567 : (1999) 49 DRJ 101
High Courts19 Feb 1999
Yahoo!, Inc. Vs Akash Arora and Another
Delhi High Court · (1999) 2 AD 229 : (1999) 78 DLT 285 : (1999) 3 RCR(Civil) 334
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts18 Feb 1999
Basant Dayal Vs Delhi Development Authority and Others
Delhi High Court · (1999) 4 AD 856 : (1999) 81 DLT 343
Constitution of India, 1950 — Article 226
High Courts18 Feb 1999
Navyug School Parents Assn. and Another Vs Chairperson, Navyug School Edu. Society and Others
Delhi High Court · (1999) 2 AD 88 : (1999) 78 DLT 207
Constitution of India, 1950 — Article 226
High Courts18 Feb 1999
Gursharan Kaur Vs H.B. Singh
Delhi High Court · (2000) 4 AD 791 : (1999) 78 DLT 333 : (1999) 49 DRJ 668 : (1999) RLR 318
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 2, 151
High Courts17 Feb 1999Dismissed
Ex. Lance Naik Raj Singh Vs Union of India (UOI) and Others
Delhi High Court · (1999) 78 DLT 250
Constitution of India, 1950 — Article 226
High Courts17 Feb 1999
Avtar Singh Chadha Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1999) 2 AD 351 : (1999) 78 DLT 409 : (1999) 49 DRJ 428 : (1999) 4 RCR(Civil) 63
High Courts17 Feb 1999
Nishchint Bagga Vs Goliath Detectives Pvt. Ltd. and Another
Delhi High Court · (1999) 2 AD 513 : (1999) 78 DLT 432 : (1999) 122 PLR 9
High Courts17 Feb 1999
Yaro Khan @ Ahmad Shah Vs Foreigners Regional Registration Officer and Others
Delhi High Court · (1999) 2 AD 124 : (1999) CriLJ 3861 : (1999) 78 DLT 442 : (1999) 3 RCR(Criminal) 113
High Courts17 Feb 1999
Harnarayan Singh Vs Union of India and Others
Delhi High Court · (1999) 2 AD 122 : (1999) 78 DLT 226 : (1999) 82 FLR 243 : (1999) 2 LLJ 679