High Courts12 Jan 1999
Col. Rama Kant (Retd.) (Deceased) through L.Rs. Vs Union of India (UOI) and Others
Delhi High Court · (1999) 77 DLT 767
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 1999
1,256 judgments · page 62 of 63
High Courts12 Jan 1999
B.N. Jha Deputy Commandant Vs Union of India and Others
Delhi High Court · (1999) 48 DRJ 700
High Courts09 Jan 1999
Jose Paul (Dr.) Vs Union of India and Others
Delhi High Court · (1999) 77 DLT 653 : (1999) 48 DRJ 839
High Courts08 Jan 1999
Raja Ram (Dead) Thru LRs. and Others Vs Union of India and Others
Delhi High Court · (1999) 77 DLT 831
Land Acquisition Act, 1894 — Section 18, 4, 54, 6
High Courts08 Jan 1999
Mohd. Arif Vs Union of India and Others
Delhi High Court · (1999) 3 AD 543 : (1999) 79 DLT 244 : (1999) 49 DRJ 736
High Courts08 Jan 1999
Prem Grover and Others Vs New Delhi Municipal Committee
Delhi High Court · (1999) 1 AD 761 : (1999) 77 DLT 348 : (1999) 48 DRJ 419
Constitution of India, 1950 — Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 7(3)
High Courts08 Jan 1999Dismissed
Narotam Prasad, Vice-President, All India Deaf and Dumb Society and Others Vs Premalabai Chavan, President, All India Deaf and Dumb Society and Another
Delhi High Court · (1999) 77 DLT 431(1)
High Courts08 Jan 1999
Kunj Behari Vs Smt. Suman Donde
Delhi High Court · (1999) 1 AD 849 : (1999) 77 DLT 391 : (1999) 48 DRJ 412
Constitution of India, 1950 — Article 226
High Courts08 Jan 1999
V.D. Futnani Vs Ram Lal Vig
Delhi High Court · (1999) 1 AD 699 : (1999) 77 DLT 584
Delhi Rent Control Act, 1958 — Section 15(1), 3
High Courts08 Jan 1999
Bhisham Kumar Vs State
Delhi High Court · (1999) 3 AD 177 : (1999) 79 DLT 14 : (1999) 49 DRJ 732
High Courts08 Jan 1999
D.C. Majumdar Vs Union of India and Others
Delhi High Court · (1999) 1 AD 649 : (1999) 77 DLT 442 : (1999) 1 LLJ 871
Central Civil Services (Pension) Rules, 1972 — Rule 9Constitution of India, 1950 — Article 226
High Courts07 Jan 1999Dismissed
Om Prakash Sharma Vs Central Bureau of Investigation
Delhi High Court · (1999) 48 DRJ 686
Criminal Procedure Code, 1973 (CrPC) — Section 226, 227, 228, 91, 94
High Courts07 Jan 1999Dismissed
Mathur V.P. Vs Union of India (UOI) and Others
Delhi High Court · (1999) 1 LLJ 879
Central Reserve Police Force Rules, 1955 — Rule 15, 8
High Courts07 Jan 1999Dismissed
Jaswant Kaur Vs Harnam Kaur
Delhi High Court · (1999) 77 DLT 343 : (1999) 48 DRJ 543
Criminal Procedure Code, 1973 (CrPC) — Section 195
High Courts07 Jan 1999Dismissed
Ramu and Others Vs Jai Singh
Delhi High Court · (1999) 78 DLT 1
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26, Order 21 Rule 58, 47
High Courts06 Jan 1999Dismissed
Swaran Lata Vs Amit Modi and Others
Delhi High Court · (1999) 48 DRJ 450
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts06 Jan 1999
Automatic Electric Limited Vs R.K. Dgawan and Another
Delhi High Court · (1999) 1 AD 603 : (1999) 77 DLT 292
High Courts06 Jan 1999Dismissed
Smt. Swaran Lata Vs Amit Modi and Others
Delhi High Court · (1999) 48 DRJ 450
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts06 Jan 1999
R.L. Chawla Vs University of Delhi
Delhi High Court · (1999) 1 AD 613 : (1999) 77 DLT 465 : (1999) 49 DRJ 371 : (1999) 1 LLJ 865
High Courts04 Jan 1999
Durga Banerjee Vs President/Manager, Nabarun Vidyapeeth, "Durga Bari" and Others
Delhi High Court · (1999) 1 AD 846 : (1999) 77 DLT 415 : (1999) 48 DRJ 428 : (1999) 82 FLR 599
Constitution of India, 1950 — Article 226