High Courts10 Mar 1998
Pahlad Singh Vs Union of India and Others
Delhi High Court · (1998) 4 AD 52 : (1998) 72 DLT 572 : (1998) 45 DRJ 165
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 45 of 55
High Courts10 Mar 1998
Navbharat Ferro Alloys Ltd. Vs M/s. Continental Float Glass Ltd.
Delhi High Court · (1998) 45 DRJ 368
High Courts10 Mar 1998
Balwant Singh and Others Vs The State
Delhi High Court · (1998) 3 AD 459 : (1998) CriLJ 2753 : (1999) 77 DLT 208 : (1998) 45 DRJ 282 : (1998) 3 RCR(Criminal) 347
High Courts10 Mar 1998
Allora Electric and Cable Co. Vs M/s. Shiv Charan and Bros. and Others
Delhi High Court · (1998) 3 AD 487 : (1998) 72 DLT 761 : (1998) 45 DRJ 403
High Courts10 Mar 1998
Bhola Datt Sharma Vs Sh.G.K.Marwah and Another
Delhi High Court · (1998) 03 DEL CK 0016
High Courts10 Mar 1998
Veena and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1998) 03 DEL CK 0008
Constitution of India, 1950 — Article 226
High Courts10 Mar 1998
P.M. Diesels Ltd. Vs M/s. Patel Field Marshal
Delhi High Court · AIR 1998 Delhi 225 : (1998) 45 DRJ 255 : (1998) 1 ILR Delhi 205 : (1998) 3 RCR(Civil) 124
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts09 Mar 1998
Commissioner of Income Tax Vs Jay Engineering Works Ltd.
Delhi High Court · (1998) 233 ITR 433
Income Tax Act, 1961 — Section 254, 35B
High Courts09 Mar 1998
M.G.F.(India) Ltd. Vs Pinkey Bhatia and Another
Delhi High Court · (1998) 2 AD 793 : (1998) 1 ARBLR 513 : (1998) 46 DRJ 26
Arbitration Act, 1940 — Section 20
High Courts09 Mar 1998
Commissioner of Income Tax Vs International Exporters
Delhi High Court · (1998) 233 ITR 23
Income Tax Act, 1961 — Section 35B, 35B(1)
High Courts09 Mar 1998
Mehmood Alias Mudia Vs State
Delhi High Court · (1998) 3 AD 464 : (1998) CriLJ 2408 : (1999) 1 Crimes 460 : (1998) 75 DLT 77 : (1998) 45 DRJ 280 : (1998) 3 RCR(Criminal) 462
High Courts09 Mar 1998
Gedore Tools (India) Pvt. Ltd. Vs Commissioner of Income Tax, Delhi-1
Delhi High Court · (1998) 148 CTR 610 : (1998) 233 ITR 712 : (1998) 99 TAXMAN 245
High Courts09 Mar 1998
OTIS Elevators Co.(I) Limited Vs M/s Skipper Construction Co.(Pvt.) Ltd.
Delhi High Court · (1998) 2 AD 722 : (1998) 45 DRJ 140
High Courts07 Mar 1998
M.L. Chadha Vs Municipal Corporation of Delhi
Delhi High Court · (1998) 4 AD 446 : (1998) 74 DLT 600
High Courts06 Mar 1998
Kishan Chand Chopra Vs State and Others
Delhi High Court · (1998) 72 DLT 378 : (1998) 1 DMC 480
High Courts06 Mar 1998
Suresh Kumar Jain Vs Union of India and Others
Delhi High Court · AIR 1998 Delhi 229
Arbitration Act, 1940 — Section 30
High Courts06 Mar 1998
Bhola Nath and others Vs Municipal Corporation of Delhi and another
Delhi High Court · (1998) 03 DEL CK 0027
High Courts05 Mar 1998Dismissed
Suresh Kumar Vasisth Vs Union of India (UOI)
Delhi High Court · (1998) 46 DRJ 116
Constitution of India, 1950 — Article 226
High Courts05 Mar 1998
Indian Aluminium Cables Vs >Commissioner of Income Tax, Delhi
Delhi High Court · (1998) 2 AD 633 : (1998) 148 CTR 604 : (1998) 72 DLT 474 : (1998) 232 ITR 192 : (1998) RLR 231 : (1998) 100 TAXMAN 414
Income Tax Act, 1961 — Section 35
High Courts05 Mar 1998
Nirmala Devi and Others Vs Sh.Bhuwaneshwar Singh
Delhi High Court · (1998) 2 AD 644 : (1998) 72 DLT 387