High Courts18 Mar 1998
J.K. Industries and Another Vs Patroit Link Workers Union (Regd.) and Others
Delhi High Court · (1998) 3 AD 565 : (1998) 72 DLT 454 : (1998) 45 DRJ 334
COURT ARCHIVE
Delhi High Court judgments, 1998
1,098 judgments · page 44 of 55
High Courts18 Mar 1998
Chain Sukh and Others Vs State and Others
Delhi High Court · (1998) 3 Crimes 24 : (1998) 76 DLT 950 : (1998) 46 DRJ 172 : (1999) 1 JCC 142
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 452, 506
High Courts18 Mar 1998
Savita Khanna and Others Vs Subash Chander Khanna
Delhi High Court · (1998) 03 DEL CK 0050
High Courts18 Mar 1998
Waris Rashid Kidwai Vs Union of India and Others
Delhi High Court · (1998) 2 ILR Delhi 589 : (1998) ILR Delhi 589
High Courts18 Mar 1998
G.L. Verma Vs DDA
Delhi High Court · (1998) 2 AD 774 : (1998) 72 DLT 484 : (1998) 45 DRJ 213
Constitution of India, 1950 — Article 226
High Courts17 Mar 1998
Om Parkash Vs The State
Delhi High Court · (1998) 3 AD 461 : (1998) CriLJ 2625 : (1998) 75 DLT 75 : (1998) 45 DRJ 264
High Courts17 Mar 1998
Harash Talwar Vs Rani Gadhoke
Delhi High Court · (1998) 73 DLT 167 : (1998) 45 DRJ 621
Delhi Rent Control Act, 1958 — Section 38B
High Courts17 Mar 1998
Asha Dhingra Vs Shanti Devi
Delhi High Court · (1998) 2 AD 893 : (1998) 72 DLT 461 : (1998) 45 DRJ 210 : (1998) 3 RCR(Civil) 504
High Courts17 Mar 1998
I. Kovoor (Retd.)(WG. CDR.) Vs Mahalakshmi Land and Finance
Delhi High Court · (1998) 45 DRJ 113
High Courts16 Mar 1998
All India Lawyers Union (Delhi-Unit) Vs Govt. of N.C.T. Delhi
Delhi High Court · (1998) ILR Delhi 937
High Courts16 Mar 1998
S.T. Makhijan Vs State
Delhi High Court · (1998) 3 AD 376 : (1998) CriLJ 2624 : (1998) 3 Crimes 68 : (1998) 45 DRJ 268 : (1998) RLR 326
High Courts16 Mar 1998
Surjeet Singh Vs State and another
Delhi High Court · (1998) 2 AD 906 : (1998) CriLJ 2473 : (1998) 72 DLT 389 : (1998) 45 DRJ 198 : (1998) 1 ILR Delhi 417 : (1998) 3 RCR(Criminal) 383
Constitution of India, 1950 — Article 226Delhi Police Act, 1978 — Section 47, 48
High Courts12 Mar 1998
Pooja Bhasin Vs C.B.S.E. and Others
Delhi High Court · (1998) 3 AD 725 : (1998) 72 DLT 778 : (1998) 45 DRJ 168
Constitution of India, 1950 — Article 226
High Courts12 Mar 1998
O.P. Chirania Vs Dir. of Lotteries and Deputy Secretary to the Govt. of Haryana
Delhi High Court · (1998) 4 AD 197 : (1998) 46 DRJ 537
High Courts12 Mar 1998
Satluj Public School Vs Central Board of Secondary Education
Delhi High Court · (1998) 3 AD 467 : (1998) 72 DLT 525
High Courts11 Mar 1998Dismissed
Avtar Singh Chadha Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1998) 72 DLT 541
Arbitration Act, 1940 — Section 20, 8Arbitration and Conciliation Act, 1996 — Section 11
High Courts11 Mar 1998
Sahdev Brothers Vs Delhi Development Authority and Another
Delhi High Court · (1998) 2 AD 647 : (1998) 1 ARBLR 402 : (1998) 72 DLT 419 : (1998) 45 DRJ 67 : (1998) RLR 93
Arbitration Act, 1940 — Section 30, 33
High Courts10 Mar 1998
Oil and Natural Gas Corporation Ltd. Vs Union of India (UOI)
Delhi High Court · (2000) 246 ITR 211 : (1999) 103 TAXMAN 331
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 226, 226(3)
High Courts10 Mar 1998
Palmyra Tsiris Lines S.A. of Piraeus Vs Union of India
Delhi High Court · (1998) 72 DLT 490 : (1998) 45 DRJ 223
Arbitration Act, 1940 — Section 30, 33
High Courts10 Mar 1998
Surinder Kumar Gupta Vs Delhi Development Authority and Another
Delhi High Court · (1998) 2 AD 769 : AIR 1998 Delhi 356 : (1998) 72 DLT 398 : (1998) 45 DRJ 206 : (1998) RLR 88
Arbitration Act, 1940 — Section 30, 33