High Courts24 Feb 1998

K.R. Dongre Vs Vidyavati

Delhi High Court · (1998) 72 DLT 333 : (1998) 44 DRJ 807 : (1998) 3 RCR(Civil) 134

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2