High Courts20 Feb 2015Partly Allowed
State of Maharashtra Vs Santosh Gorakh Patil and Others
Bombay High Court · (2015) 5 ALLMR 529 : (2015) 145 FLR 826 : (2015) 2 LLN 81 : (2015) 3 MhLj 922
Industrial Disputes Act, 1947 - Section 17B, 25B, 25F, 25G
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 968 of 3,665
High Courts20 Feb 2015Allowed
Ravindra Yadav and Others Vs Rashtriya Raksha Karmachari Sangh and Others
Bombay High Court · (2015) 4 ABR 536 : (2016) 1 BomCR 101 : (2015) 145 FLR 1048 : (2015) 3 MhLj 706
Trade Unions Act, 1926 - Section 28(1-A)
High Courts20 Feb 2015Allowed
Uttam Vs Omprakash and Others
Bombay High Court · (2015) ALLMR(Cri) 2390 : (2015) 4 BomCR(Cri) 226 : (2015) 3 Crimes 458
Criminal Procedure Code, 1973 (CrPC) - Section 244, 244(1), 245(1), 246, 482Penal Code, 1860 (IPC) - Section 177, 181, 419, 420, 465
High Courts18 Feb 2015
Zulfikar Jeewanjee Moriswala Vs Deputy Commissioner of Income Tax, (TDS)-2(3)
Bombay High Court · (2015) 281 CTR 385 : (2015) 234 TAXMAN 264
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 200
High Courts18 Feb 2015Disposed Off
Anant Gopinath Kessarkar Vs Teodoro Jacob Fernandes and Others
Bombay High Court · (2016) 2 ALLMR 278 : (2015) 5 BomCR 94
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 37, Order 21 Rule 41(3), 104(1)(h)Constitution of India, 1950 - Article 227
High Courts18 Feb 2015
Gajanan Bala Gawas and Others Vs Sagun Narayan Morjkar
Bombay High Court · (2016) 2 ALLMR 277 : (2015) 5 BomCR 66
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2-A, 104
High Courts18 Feb 2015Dismissed
Olavo Aleixo Barbune Fernandes Vs Maria De Conceicao Afonso and Others
Bombay High Court · (2016) 2 ALLMR 191 : (2015) 5 BomCR 325
High Courts18 Feb 2015Dismissed
Prakash Krishna Pawar and Others Vs Maharashtra State Co-op. Election Authority and Others
Bombay High Court · (2015) 5 ALLMR 877
High Courts18 Feb 2015
Commissioner of Central Excise Vs Essel Propack Ltd.
Bombay High Court · (2015) 39 STR 363
High Courts18 Feb 2015Dismissed
Sau. Mandabai and Others Vs Vasant and Others
Bombay High Court · (2015) ALLMR(Cri) 2564
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts18 Feb 2015Disposed off
Bhaskar Ganesh Datar Vs The Collector and Others
Bombay High Court · (2015) 02 BOM CK 0291
Constitution of India, 1950 - Article 21, 47, 48A, 48-A, 51-A
High Courts18 Feb 2015Dismissed
Raju Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4424
Evidence Act, 1872 - Section 106, 113-A, 114Penal Code, 1860 (IPC) - Section 306, 498-A
High Courts18 Feb 2015Dismissed
Sudeb Manmohan Pal Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2572
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 363, 364-A, 385
High Courts18 Feb 2015
Provenance Food Pvt. Ltd. Vs Union of India
Bombay High Court · (2015) 320 ELT 199
Central Excises and Salt Act, 1944 - Section 11A(2)Customs Act, 1962 - Section 117, 23, 28(2), 72
High Courts18 Feb 2015Allowed
Shivanand Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2181
Penal Code, 1860 (IPC) - Section 323, 34, 498A
High Courts18 Feb 2015
Uttam Baban Abhang Vs Durwani Karmachari Sahakari Patsanstha Maryadit and Others
Bombay High Court · (2015) 5 ABR 485 : (2015) LabIC 4132 : (2015) 2 LLN 617
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 5Industrial Disputes Act, 1947 - Section 2(11), 2(b), 2(d), 2(e), 2(f)Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 28, 28(1), 3(18), 30, 30(1)
High Courts18 Feb 2015Disposed off
Swapnil and Others Vs Neha and Others
Bombay High Court · (2015) ALLMR(Cri) 2533
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 323, 34, 498(A), 498-A, 504
High Courts18 Feb 2015Disposed off
Naresh Ramani and Others Vs Village Panchayat of Curca and Others
Bombay High Court · (2015) 6 ALLMR 214 : (2015) 3 BomCR 159
Goa Panchayat Raj Act, 1994 - Section 178, 66, 66(2)
High Courts18 Feb 2015Dismissed
Ashish Rajendra Malara Vs Narayan Sonu Wani and Others
Bombay High Court · (2015) 5 ALLMR 596 : (2015) 6 MhLj 627
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 23, Order 30 Rule 4, Order 30 Rule 4(1), Order 30 Rule 4(2)(a)Contract Act, 1872 - Section 45
High Courts18 Feb 2015Allowed
Madhav Vs The Chairman and Others
Bombay High Court · (2015) 6 ABR 550 : (2015) 6 BomCR 646 : (2015) 4 MhLj 312
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 21, Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 105