High Courts16 Feb 2015
Commissioner of Income Tax-II Vs Vijay G. Patil
Bombay High Court · (2015) 235 TAXMAN 36
Income Tax Act, 1961 - Section 10(10C), 10(70C), 143(3), 260A
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 970 of 3,665
High Courts16 Feb 2015Disposed off
Prabhakar Dayanand Athwale Vs Suman Prabhakar Athwale
Bombay High Court · (2015) ALLMR(Cri) 2527
Criminal Procedure Code, 1973 (CrPC) - Section 125Penal Code, 1860 (IPC) - Section 323, 498-A, 504, 506
High Courts16 Feb 2015
Riya Travel and Tours (I) Pvt. Ltd. Vs Commissioner of Service Tax-I
Bombay High Court · (2015) 39 STR 200
Finance Act, 1994 - Section 65, 76, 77, 78
High Courts16 Feb 2015Allowed
Divis Infratech Builders and Electrical Contractors Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2141
Criminal Procedure Code, 1973 (CrPC) - Section 174Penal Code, 1860 (IPC) - Section 304-A
High Courts16 Feb 2015
Navbharat Enterprises Ltd. Vs Commissioner of Customs (Import)
Bombay High Court · (2015) 320 ELT 231
High Courts16 Feb 2015Disposed off
Durgadas V. Parab Vs Director of Sport and Youth Affairs, Campal
Bombay High Court · (2015) 3 ABR 149
Land Acquisition Act, 1894 - Section 18
High Courts16 Feb 2015Dismissed
Vinod Gopal Dalvi and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2111
Penal Code, 1860 (IPC) - Section 324, 34, 342, 367, 376
High Courts16 Feb 2015
Commissioner of Central Excise Raigad Commissionerate Vs Modernova Plastyles Pvt. Ltd. and Others
Bombay High Court · (2015) 323 ELT 312
Customs Tariff Act, 1975 - Section 3Income Tax Act, 1961 - Section 32
High Courts16 Feb 2015Allowed
Bharat Vs State of Maharashtra
Bombay High Court · (2015) 4 BomCR(Cri) 554
Penal Code, 1860 (IPC) - Section 361, 363, 366, 376
High Courts16 Feb 2015Dismissed
Abhijit and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 3 ABR 328 : (2015) 2 ALLMR 499 : (2015) 3 BomCR 614 : (2015) 3 MhLj 368
Land Acquisition Act, 1894 - Section 9[3], 9[4]Maharashtra Municipal Councils Nagar Panchayats and Industrial Township Act, 1965 - Section 3Maharashtra Regional and Town Planning Act, 1966 - Section 126[4], 2(19), 21, 21, 22, 22
High Courts16 Feb 2015Disposed off
Kumar''s Liquors and Beers Pvt. Ltd. Vs BDA Limited
Bombay High Court · (2015) 02 BOM CK 0144
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 10, 96Commercial Documents Evidence Act, 1939 - Section 3Companies Act, 1956 - Section 215, 220, 224, 227, 79
High Courts16 Feb 2015Dismissed
Vijay Ganpat Mogre and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 5 BomCR 448 : (2015) 4 MhLj 543
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 11, 6Maharashtra Regional and Town Planning Act, 1966 - Section 117, 126, 126(2), 127, 127(1)
High Courts16 Feb 2015Dismissed
State of Maharashtra and Others Vs Viran Gyanlal Rajput and Others
Bombay High Court · (2015) 2 BomCR(Cri) 102 : (2015) 2 Crimes 472
Criminal Procedure Code, 1973 (CrPC) - Section 103, 157, 162, 235(2), 313Evidence Act, 1872 - Section 106, 27, 8, 9Penal Code, 1860 (IPC) - Section 201, 302, 307, 364, 366
High Courts16 Feb 2015Partly Allowed
Shamrao Balwantrao Kedar Vs Suman Balu Thorat and Others
Bombay High Court · (2015) 6 ALLMR 330 : (2015) 4 BomCR 731
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 2, Order 6 Rule 17
High Courts16 Feb 2015
Jaywant Govindrao Sanap Vs Janki Shikshan Prasarak Sanstha and Others
Bombay High Court · (2015) 5 MhLj 88
High Courts16 Feb 2015
Commissioner of Income Tax-8 Vs Kayfab Enterprises Pvt. Ltd.
Bombay High Court · (2015) 02 BOM CK 0052
Income Tax Act, 1961 - Section 145, 260-A
High Courts16 Feb 2015
Elixir Training Services Pvt. Ltd. Vs Commissioner of C. Ex.
Bombay High Court · (2015) 320 ELT 284
High Courts13 Feb 2015Dismissed
Vinod Vs Ujjwal
Bombay High Court · (2016) ALLMRCri 2991 : (2016) 4 BomCR(Cri) 731 : (2017) 2 RCRCivil 496 : (2015) 46 RCRCriminal 155 : (2017) 2 RCRCriminal 72
Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 420, Section 504, Section 506
High Courts13 Feb 2015Allowed
Commissioner of Central Excise, Nagpur Vs Larsen And Toubro Ltd.
Bombay High Court · (2017) 345 ELT 495
High Courts13 Feb 2015Allowed
Municipal Council, Pathri and Others Vs Mohammad Noor and Others
Bombay High Court · (2015) 02 BOM CK 0358
Waqf Act, 1995 - Section 25, 51