High Courts24 Feb 2015
Commissioner of Income Tax-III Vs Amravati District Central Cooperative Bank Ltd.
Bombay High Court · (2015) 02 BOM CK 0060
Income Tax Act, 1961 - Section 80P, 80P(2)(a)
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 966 of 3,665
High Courts24 Feb 2015Allowed
Ashok and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 4901 : (2015) 4 BomCR(Cri) 590
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 34, 381, 468, 469, 471
High Courts24 Feb 2015Dismissed
Ravindra Vs State of Maharashtra
Bombay High Court · (2016) ALLMR(Cri) 293 : (2015) 4 BomCR(Cri) 433
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 3, 35Penal Code, 1860 (IPC) - Section 363, 366, 366-A, 376
High Courts24 Feb 2015Allowed
Sebastiana Cardozo and Others Vs State of Goa and Others
Bombay High Court · (2015) 02 BOM CK 0039
High Courts24 Feb 2015Disposed off
Vaman Anant Prabhu Gaonkar and Others Vs The Dy. Collector and Land Acquisition Officer and Others
Bombay High Court · (2016) 2 ABR 43 : (2015) 5 ALLMR 858 : (2015) 6 MhLj 651
Land Acquisition Act, 1894 - Section 18, 23(1-A), 23(2), 28, 4
High Courts23 Feb 2015
Mariangel Donafrancis Rochelin Faria and Others Vs Jupiter Apartment No. II Co-operative Housing Society Limited and Others
Bombay High Court · (2015) 5 ALLMR 806
Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963 - Section 7(2)
High Courts23 Feb 2015
Rallis India Limited Vs Commissioner of Income Tax and Others
Bombay High Court · (2015) 02 BOM CK 0296
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 131, 133, 134, 142(2), 142-AWealth Tax Act, 1957 - Section 23A(7)
High Courts23 Feb 2015Dismissed
Malan Narayan Sakhare Vs Bibhishan Jagannath More and Others
Bombay High Court · (2015) 02 BOM CK 0295
Bombay Tenancy and Agricultural Lands Act, 1948 - Section 29, 31, 31(3), 32, 32 (F)
High Courts23 Feb 2015Allowed
Aakansha Roy Rasmussen Vs Adwait Anil Dixit
Bombay High Court · (2015) 02 BOM CK 0293
High Courts23 Feb 2015Dismissed
Rajesh Chinanna Jumbrati and Others Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2330
Penal Code, 1860 (IPC) - Section 302, 380, 395, 396, 452
High Courts23 Feb 2015Dismissed
Hari Trading Corporation and Others Vs Bank of Baroda and Others
Bombay High Court · (2015) 3 BC 284
Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(1), 13(2), 13(3), 13(3A)Transfer of Property Act, 1882 - Section 107, 58, 58(e), 65A, 69
High Courts23 Feb 2015
Komal Wazir Vs The Deputy Commissioner of Income Tax
Bombay High Court · (2015) 281 CTR 506
Income Tax Act, 1961 - Section 158-B, 158-BA, 158BB, 158-BB, 158BB(1)
High Courts23 Feb 2015Allowed
Bhairavnath Sahakari Vikas, Seva Sanatha Limited and Others Vs Shamrao Anandrao Patil and Others
Bombay High Court · (2015) 02 BOM CK 0187
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d)Maharashtra Co-operative Societies Act, 1960 - Section 101, 154, 163, 164, 91
High Courts23 Feb 2015
Commissioner of Central Excise and Service Tax Vs Credit Suisse Services (I) Pvt. Ltd.
Bombay High Court · (2015) 38 STR 473
Central Excises and Salt Act, 1944 - Section 11B, 35-E, 35E(5), 35-E(5), 35-GCustoms Act, 1962 - Section 129DFinance Act, 1994 - Section 65, 66, 83
High Courts23 Feb 2015Allowed
Nilkanth Vitthalrao Kodhe Vs The Civil Judge and Others
Bombay High Court · (2016) 1 ALLMR 699
Bombay Public Trusts Act, 1950 - Section 50A, 50A(3), 72(1)
High Courts23 Feb 2015Dismissed
Vijay Prabhakar Desale Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1953 : (2015) 3 BomCR(Cri) 783
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 201, 302, 498A
High Courts23 Feb 2015
State of Maharashtra Vs Pralhad Maruti Rankhamb and Others
Bombay High Court · (2015) 4 BomCR(Cri) 462
Criminal Procedure Code, 1973 (CrPC) - Section 209, 313, 428Penal Code, 1860 (IPC) - Section 302, 326, 34
High Courts23 Feb 2015
State of Maharashtra Vs Nina Trambak Tadas
Bombay High Court · (2015) 4 BomCR(Cri) 131
Criminal Procedure Code, 1973 (CrPC) - Section 428Evidence Act, 1872 - Section 157, 27Penal Code, 1860 (IPC) - Section 302, 307, 324
High Courts23 Feb 2015
Gajanan Shivram Lele and Others Vs Dena Bank and Others
Bombay High Court · (2015) 2 ABR 724 : (2015) 5 ALLMR 54 : (2015) 3 MhLj 735
State Financial Corporations Act, 1951 - Section 3, 32G, 4(1)