High Courts26 Feb 2015
Chhabutai and Others Vs Ganesh
Bombay High Court · (2015) 02 BOM CK 0201
Civil Procedure Code, 1908 (CPC) - Section 96
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 964 of 3,665
High Courts26 Feb 2015Dismissed
Shripad Seva Mandal and Others Vs Ulmas M. Alave and Others
Bombay High Court · (2015) 02 BOM CK 0197
Bombay Public Trusts Act, 1950 - Section 2, 3, 5, 50, 51
High Courts26 Feb 2015Allowed
Sandhya Arun Kulkarni Vs State of Maharashtra and Others
Bombay High Court · (2015) 4 BomCR(Cri) 575
Negotiable Instruments Act, 1881 (NI) - Section 138, 142Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 - Section 17, 17(1)(2), 19(4), 2(a), 28
High Courts26 Feb 2015Allowed
Geeta Patkar of Mumbai Vs Chandrakant Kantilal Shah of Mumbai and Others
Bombay High Court · (2015) 5 ALLMR 794 : (2015) 6 MhLj 692
Land Acquisition Act, 1894 - Section 11
High Courts26 Feb 2015
Avinash Vs The Divisional Commissioner and Others
Bombay High Court · (2015) 2 ABR 759
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 15Constitution of India, 1950 - Article 226, 227Maharashtra Local Authority Members Disqualification Act, 1986 - Section 3(1)(a), 3(1)(b)
High Courts26 Feb 2015Dismissed
Ajay Vs State of Maharashtra and Others
Bombay High Court · (2015) 02 BOM CK 0191
High Courts26 Feb 2015
Navodaya Shikshan Sanstha and Others Vs Hemant Prakashrao Darvekar and Others
Bombay High Court · (2015) 02 BOM CK 0189
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 11, 11(2) (c), 9
High Courts26 Feb 2015Dismissed
Vinayak Vs State of Maharashtra and Others
Bombay High Court · (2015) 2 ABR 753 : (2015) 4 MhLj 936
Constitution of India, 1950 - Article 141Maharashtra Zilla Parishad and Panchayat Samitis Act, 1961 - Section 248
High Courts26 Feb 2015
Commissioner of Sales Tax Vs New Standard Engineering Co. Ltd.
Bombay High Court · (2015) 82 VST 446
Bombay Sales Tax Act, 1959 - Section 14, 22, 33, 33(3), 35Central Sales Tax Act, 1956 - Section 9(2), 9(2A)
High Courts26 Feb 2015
Jitendra R. Gandhi Vs The Commissioner of Sales Tax
Bombay High Court · (2015) 81 VST 157
Bombay Sales Tax Act, 1959 - Section 33, 36(3)(b), 41
High Courts26 Feb 2015Allowed
Malu Dhondapa Bule and Others Vs Baburao and Others
Bombay High Court · (2015) 02 BOM CK 0171
Bombay Tenancy and Agricultural Lands Act, 1948 - Section 10A, 14, 15, 29, 31Maharashtra Revenue Patels (Abolition of Offices) Act, 1962 - Section 8
High Courts26 Feb 2015Dismissed
Managing Director (M.D.) Maharashtra State Co-operative Tribal Development Corporation Ltd. and Others Vs Purushottam and Others
Bombay High Court · (2015) 3 ABR 185 : (2015) 145 FLR 1043 : (2015) LabIC 2404 : (2015) 2 LLJ 130 : (2015) 2 LLN 611 : (2015) LLR 610 : (2015) 4 MhLj 342
Payment of Gratuity Act, 1972 - Section 14, 4(6), 5, 7(1), 7(2)
High Courts26 Feb 2015Allowed
Vishwas Chandar Nejdar-Mane Vs Shri Chhatrapati Rajaram Sahakari Sakhar Karkhana Ltd. and Others
Bombay High Court · (2015) 3 ALLMR 67 : (2015) 5 BomCR 214 : (2015) 3 MhLj 750
High Courts26 Feb 2015Dismissed
Anand Kale Vs State of Goa
Bombay High Court · (2015) ALLMR(Cri) 4251
Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 307, 324, 326, 34, 504
High Courts26 Feb 2015
Dinesh B. Sawai and Others Vs Jyoti Krushna Panbude
Bombay High Court · (2015) 5 ALLMR 166 : (2016) 1 BomCR 709 : (2015) 4 MhLj 323
Maharashtra Universities Act, 1994 - Section 57, 59, 61, 61(2), 61(2) (a)
High Courts26 Feb 2015
Maharashtra State Electricity Distribution Company Ltd. Vs Arun and Others
Bombay High Court · (2015) 6 ABR 425
Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 - Section 10, 28(1), 33, 33(2)(b)
High Courts25 Feb 2015Allowed
Venubai Valuji Talekar (Awari) and Others Vs Ranjana Ramesh Nisal and Others
Bombay High Court · (2015) 02 BOM CK 0310
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, 75Constitution of India, 1950 - Article 227
High Courts25 Feb 2015Allowed
Vimalabai Vs Ganesh and Others
Bombay High Court · (2015) 02 BOM CK 0308
Bombay Village Panchayats Act, 1958 - Section 35
High Courts25 Feb 2015Dismissed
Shamimbi Vs Nandkishore and Others
Bombay High Court · (2015) 02 BOM CK 0307
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 16, 16(c), 20, 22, 31
High Courts25 Feb 2015Dismissed
Anita and Others Vs The State of Maharashtra
Bombay High Court · (2015) 02 BOM CK 0297
Evidence Act, 1872 - Section 106, 27Penal Code, 1860 (IPC) - Section 120B, 302, 328, 34, 394