High Courts27 Feb 2015
Commissioner of Central Excise Vs Paper Products Ltd.
Bombay High Court · (2015) 51 GST 385
Central Excises and Salt Act, 1944 - Section 2(f)
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 963 of 3,665
High Courts27 Feb 2015Allowed
Vivek Vishnupant Kulkarni Vs State of Maharashtra and Others
Bombay High Court · (2015) 2 ABR 629 : (2015) 5 ALLMR 787 : (2015) 3 BomCR 527 : (2015) 323 ELT 498 : (2015) 4 MhLj 63
Constitution of India, 1950 - Article 226Maharashtra Public Records Act, 2005 - Section 2(g), 4, 8, 9Right to Information Act, 2005 - Section 19(1), 19(3)
High Courts27 Feb 2015
Mahendra Builders Pvt. Ltd. and Others Vs Padmabai and Others
Bombay High Court · (2015) 3 ABR 339 : (2015) 3 BomCR 551
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32, Order 21 Rule 32(1)
High Courts27 Feb 2015Allowed
Kendale Ujjwala Ashok and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 02 BOM CK 0040
High Courts27 Feb 2015
Vijay Dattatray Naik Vs Makarand V. Naik and Others
Bombay High Court · (2015) 5 BomCR 72
Registration Act, 1908 - Section 17, 49
High Courts26 Feb 2015Dismissed
The State of Maharashtra Vs Madhav and Others
Bombay High Court · (2015) 02 BOM CK 0355
Penal Code, 1860 (IPC) - Section 306, 323, 34, 498-A
High Courts26 Feb 2015Allowed
Jayashree A. Hegde Vs Ashok Padwalkar and Others
Bombay High Court · (2015) 5 ALLMR 648 : (2015) 6 MhLj 809
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts26 Feb 2015Disposed off
Managing Director (MSCTDC Ltd.) and Others Vs Purushottam Asaram Raut and Others
Bombay High Court · (2015) 4 BomCR 365
Payment of Gratuity Act, 1972 - Section 14, 4(6), 5, 7(1), 7(2)
High Courts26 Feb 2015Dismissed
Raju Maruti Dhumal and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2636
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts26 Feb 2015Disposed off
Kailas Shrikisan Kulwal and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 02 BOM CK 0312
High Courts26 Feb 2015Allowed
Bhausaheb Laxman Barde and Others Vs Gorakhnath Sahebrao Hamne and Others
Bombay High Court · (2015) 02 BOM CK 0309
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts26 Feb 2015Partly Allowed
Municipal Council Tuljapur and Others Vs Baban Hussain Dhale and Others
Bombay High Court · (2015) 02 BOM CK 0306
Industrial Disputes Act, 1947 - Section 9A
High Courts26 Feb 2015Allowed
Dattarao and Others Vs District Dy. Registrar Cooperative Societies and Others
Bombay High Court · (2015) 02 BOM CK 0303
Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963 - Section 44, 44(1)
High Courts26 Feb 2015Dismissed
Balaso Tukaram Patil Vs Chhatrapati Rajaram Sahakari Sakhar Karkhana Ltd. and Others
Bombay High Court · (2015) 4 MhLj 230
Maharashtra Co-operative Societies Act, 1960 - Section 11, 27(3)(a), 30
High Courts26 Feb 2015Partly Allowed
Farida Altaf Shaikh and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 02 BOM CK 0286
Penal Code, 1860 (IPC) - Section 323, 34, 344, 363, 366(A)
High Courts26 Feb 2015Disposed off
Devkabai Janardan Chandurkar Vs Ganesh Pundlik Katole and Others
Bombay High Court · (2015) ALLMR(Cri) 4313
Penal Code, 1860 (IPC) - Section 323, 324, 34, 451, 452
High Courts26 Feb 2015Disposed off
Kirloskar Oil Engines Ltd. Vs Popat Sitaram Banker
Bombay High Court · (2015) 02 BOM CK 0274
High Courts26 Feb 2015
Commissioner of Central Excise Vs Oboi Laboratories
Bombay High Court · (2015) 318 ELT 44
High Courts26 Feb 2015
Parsi Dairy Farm Vs Asst. Commissioner of Central Excise
Bombay High Court · (2015) 320 ELT 376
Central Excises and Salt Act, 1944 - Section 35, 35(1)Constitution of India, 1950 - Article 226, 265Customs Act, 1962 - Section 128, 128(1)
High Courts26 Feb 2015
Commissioner of Central Excise Vs Bharat Chemicals
Bombay High Court · (2015) 320 ELT 337