High Courts03 Mar 2015
Shridhar and Others Vs The Govt. of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4384
Seeds Act, 1966 - Section 15, 16, 16(2), 19, 19(a)(i)
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 961 of 3,665
High Courts03 Mar 2015Allowed
Balaji Nagnath Wattamwar Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4193
Prevention of Food Adulteration Act, 1954 - Section 14-A, 16(1)(a)(i), 16(1)(a)(ii), 2(i-a)(a), 7(i)
High Courts03 Mar 2015
Commissioner of Income Tax-12 Vs S.M. Construction
Bombay High Court · (2015) 233 TAXMAN 263
Income Tax Act, 1961 - Section 260A, 271(1)(c), 45
High Courts03 Mar 2015
Kumar Ranuji Gaikwad and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 4334
Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 395, 397, 414, 420
High Courts03 Mar 2015Partly Allowed
Ram Udharam Sumaya and Others Vs Chandan Ram Sumaya
Bombay High Court · (2015) 03 BOM CK 0319
High Courts03 Mar 2015Allowed
Premdas Gulab Chavan Vs Additional Commissioner, Amravati and Others
Bombay High Court · (2015) 5 ALLMR 807 : (2015) 4 BomCR 479 : (2015) 4 MhLj 448
High Courts03 Mar 2015Partly Allowed
Padmakar Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2628
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 304
High Courts03 Mar 2015Disposed off
Shubha Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 2366
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 420, 465, 467, 468
High Courts03 Mar 2015Allowed
Maharashtra Hybrid Seeds Company Limited and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2213
Essential Commodities Act, 1955 - Section 11Maharashtra Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Act, 2009 - Section 13, 15, 2, 3, 4Penal Code, 1860 (IPC) - Section 406, 420
High Courts03 Mar 2015Allowed
Dattaraj V. Salgaocar and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 127 CLA 34 : (2015) 190 CompCas 177 : (2015) 4 CoMPLJ 147 : (2015) 131 SCL 629
Companies Act, 1956 - Section 77A, 77A(1), 77A(11), 77A(2), 77A(2)(f)
High Courts03 Mar 2015
Sesa Goa Ltd. Vs Commissioner of Customs
Bombay High Court · (2015) 322 ELT 65
Customs Act, 1962 - Section 17(5)
High Courts03 Mar 2015
Chandrakant Thakkar Vs Commissioner of Customs (Exports)
Bombay High Court · (2015) 318 ELT 57
Customs Act, 1962 - Section 141(2), 158, 158(1), 158(2)(ii), 45
High Courts03 Mar 2015Dismissed
Brijratan Govinddas Mohta Vs Vidarbha Nagrik Pat Sanstha
Bombay High Court · (2015) ALLMR(Cri) 2372 : (2015) 3 BC 586 : (2015) 2 BomCR(Cri) 507 : (2016) 1 MhLj 475
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 313
High Courts03 Mar 2015Dismissed
Deepak Vs Rupchand and Others
Bombay High Court · (2015) ALLMR(Cri) 2176
Penal Code, 1860 (IPC) - Section 279, 304A
High Courts03 Mar 2015Allowed
Lilabai Vasant Talekar Vs The Chief Executive Officer Zilla Parishad
Bombay High Court · (2015) 5 ALLMR 400 : (2015) 2 BomCR 714 : (2015) 3 MhLj 196
High Courts03 Mar 2015Dismissed
Mirabai and Others Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2546 : (2015) 2 BomCR(Cri) 351
Criminal Procedure Code, 1973 (CrPC) - Section 360Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302, 304, 307, 34
High Courts03 Mar 2015
Vishwas and Others Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3884
Seeds Act, 1966 - Section 13(2), 15, 16, 16(2), 19
High Courts03 Mar 2015Allowed
Suryabhan Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2347
Evidence Act, 1872 - Section 32(1)Penal Code, 1860 (IPC) - Section 107, 302, 306, 498-A
High Courts02 Mar 2015Dismissed
Sitaram Dada Sarode Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3492
Penal Code, 1860 (IPC) - Section 302, 498-A
High Courts02 Mar 2015
Commissioner of Income Tax-1 Vs K.F. Bioplants (P.) Ltd.
Bombay High Court · (2015) 233 TAXMAN 74