High Courts02 Mar 2015Allowed
Sanjay Jalinder Dawari and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 03 BOM CK 0332
Penal Code, 1860 (IPC) - Section 307, 498A
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 962 of 3,665
High Courts02 Mar 2015
Ashwini Anant Purav Vs Bhayandar Kelvani Mandal and Others
Bombay High Court · (2015) 03 BOM CK 0310
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 11, 5(2)
High Courts02 Mar 2015Allowed
Nandkishore and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 2184
Prevention of Food Adulteration Act, 1954 - Section 14(a), 16(1)(a)(1), 7(i)
High Courts02 Mar 2015
Geetabai and Others Vs Motilal and Others
Bombay High Court · (2015) ALLMR(Cri) 2174 : (2015) 3 DMC 54
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts02 Mar 2015
Dy. Chief Manager Printing and Stationary Vs Commissioner of Central Excise and Customs
Bombay High Court · (2015) 320 ELT 122
High Courts02 Mar 2015
Pirsaheb Ladleso Shaikh and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 2 BomCR(Cri) 431
Penal Code, 1860 (IPC) - Section 323, 34, 498(A), 498-A, 504
High Courts02 Mar 2015
Commissioner of Income Tax Vs Saffire Hotels (P) Ltd.
Bombay High Court · (2015) 276 CTR 219 : (2015) 377 ITR 523 : (2015) 234 TAXMAN 482
Income Tax Act, 1961 - Section 133A, 260A, 269UL(3), 45(2)
High Courts02 Mar 2015Allowed
Shobha Ramesh Bawane Vs State of Maharashtra and Others
Bombay High Court · (2015) 2 BomCR(Cri) 288
Criminal Procedure Code, 1973 (CrPC) - Section 161, 227
High Courts02 Mar 2015
Balaji Marbles Vs Union of India
Bombay High Court · (2015) 318 ELT 42 : (2015) 51 GST 551
Customs Act, 1962 - Section 153
High Courts02 Mar 2015Allowed
Sharad Vs State of Maharashtra and Others
Bombay High Court · (2015) 4 BomCR(Cri) 545
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 332, 353, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(10), 3(1)(x)
High Courts02 Mar 2015
Pirsaheh Ladleso Shaikh and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 2371
Penal Code, 1860 (IPC) - Section 323, 34, 498(A), 504, 506(11)
High Courts02 Mar 2015
Commissioner of Income Tax Vs SMSL-UANRCL (JV)
Bombay High Court · (2015) 277 CTR 47 : (2015) 372 ITR 429 : (2015) 233 TAXMAN 216
Income Tax Act, 1961 - Section 143 (3), 153A, 3
High Courts02 Mar 2015Dismissed
Ramchandra Tatyaba Ingale Vs Mugutrao Balasaheb Ingale and Others
Bombay High Court · (2015) 4 ABR 25 : (2015) 3 ALLMR 350 : (2015) 2 BomCR 508 : (2015) 3 MhLj 266
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27(1)(b)Constitution of India, 1950 - Article 227
High Courts27 Feb 2015
Commissioner of Central Excise, Thane-I Vs Golden Process
Bombay High Court · (2015) 325 ELT 534
Central Excises and Salt Act, 1944 - Section 3A, 4
High Courts27 Feb 2015Dismissed
Bhagwan Bhila Patil Vs The Divisional Controller, Maharashtra State Road Transport Corporation
Bombay High Court · (2015) 02 BOM CK 0305
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 2A
High Courts27 Feb 2015
The Commissioner of Central Excise Vs Hindustan Petroleum Corpn. Ltd.
Bombay High Court · (2015) 02 BOM CK 0290
High Courts27 Feb 2015Allowed
Kalpana Vs Joint Registrar, Co-operative Societies, Amravati and Others
Bombay High Court · (2015) 6 ALLMR 707 : (2016) 1 BomCR 713 : (2015) 4 MhLj 553
Maharashtra Co-operative Societies Act, 1960 - Section 105, 105(1), 105(1)(h), 152
High Courts27 Feb 2015
Sanjay Devidasrao Paithane Vs State of Maharashtra and Others
Bombay High Court · (2015) 2 ABR 673 : (2015) 5 ALLMR 643 : (2015) LabIC 1860 : (2015) 6 MhLj 895
Constitution of India, 1950 - Article 226, 233, 235, 309
High Courts27 Feb 2015Dismissed
Ajaykumar Shankarrao Waghmare Vs State of Maharashtra and Others
Bombay High Court · (2015) 2 ABR 677 : (2015) 6 ALLMR 217 : (2015) LabIC 1864
Criminal Procedure Code, 1973 (CrPC) - Section 258Penal Code, 1860 (IPC) - Section 229A, 279, 304A, 338
High Courts27 Feb 2015
Commissioner of Service Tax Vs Citicorp Finance (India) Ltd.
Bombay High Court · (2015) 38 STR 455
Finance Act, 1994 - Section 69