COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 967 of 3,665

High Courts23 Feb 2015

Rashtriya Shikshan Mandal and Others Vs State of Maharashtra and Others

Bombay High Court · (2015) 2 ABR 621 : (2015) 2 ALLMR 515 : (2016) 1 BomCR 186 : (2015) 3 MhLj 343

Bombay Public Trusts Act, 1950 - Section 36(1)(a)Constitution of India, 1950 - Article 14Land Acquisition Act, 1894 - Section 41, 6

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High Courts23 Feb 2015

Shivaji Kadaji Pawar and Others Vs State of Maharashtra and Others

Bombay High Court · (2015) 02 BOM CK 0071

Arms Act, 1959 - Section 25, 26(3), 27(3), 4, 7(1)Bombay Police Act, 1951 - Section 135, 37Criminal Procedure Code, 1973 (CrPC) - Section 161, 372, 377, 378, 386

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High Courts23 Feb 2015Dismissed

Abhishek Talwar Vs L and T Finance Ltd. and Others

Bombay High Court · (2015) 3 ABR 179

Arbitration and Conciliation Act, 1996 - Section 11, 2(1)(e), 34, 36, 42Constitution of India, 1950 - Article 227

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High Courts23 Feb 2015

Jaswinder Paul Batra of U.S.A. and Others Vs Neeru Batra and Others

Bombay High Court · (2015) 2 ABR 717 : (2015) 6 ALLMR 184

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 2 Rule 2(3), Order 41 Rule 27, 11Contempt of Courts Act, 1971 - Section 20Evidence Act, 1872 - Section 74(1)(iii), 76, 77, 86

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High Courts23 Feb 2015Allowed

Rakesh Jain and Others Vs District Deputy Registrar Co-operative Societies and Others

Bombay High Court · (2015) 2 ALLMR 497 : (2015) 3 MhLj 341

Maharashtra Co-operative Societies Act, 1960 - Section 101

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High Courts23 Feb 2015Allowed

Shriman Kisanlalji Sarda Pratishthan Vs State of Maharashtra and Others

Bombay High Court · (2015) ALLMR(Cri) 3870 : (2015) 4 BomCR(Cri) 716

Criminal Procedure Code, 1973 (CrPC) - Section 245, 248, 248(1), 249, 256Penal Code, 1860 (IPC) - Section 34, 419, 420

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High Courts23 Feb 2015

Jindal Drugs Limited Vs The Commissioner of Customs (Export)

Bombay High Court · (2015) 321 ELT 244

Customs Act, 1962 - Section 28Spices Board Act, 1986 - Section 2(n)

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High Courts23 Feb 2015

Rallis India Limited Vs Commissioner of Income Tax (Appeals) - XXI and Others

Bombay High Court · (2015) 276 CTR 351 : (2015) 374 ITR 462 : (2015) 230 TAXMAN 483

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 131, 133, 134, 142(2), 142-AWealth Tax Act, 1957 - Section 23A(7)

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High Courts23 Feb 2015

Lupin Limited Vs Union of India

Bombay High Court · (2015) 320 ELT 233

Constitution of India, 1950 - Article 226

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High Courts22 Feb 2015Partly Allowed

New India Assurance Company Vs Himmatrao and Others

Bombay High Court · (2015) 2 AnWR 416

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33Motor Vehicles Act, 1988 - Section 169, 173

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High Courts20 Feb 2015Dismissed

Nanasaheb Vs Vidya and Others

Bombay High Court · (2015) ALLMR(Cri) 3563

Criminal Procedure Code, 1973 (CrPC) - Section 125Evidence Act, 1872 - Section 112

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High Courts20 Feb 2015Allowed

Shivaji and Others Vs The State of Maharashtra and Others

Bombay High Court · (2015) ALLMR(Cri) 3555

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482Penal Code, 1860 (IPC) - Section 167, 34, 468, 471, 506

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High Courts20 Feb 2015Partly Allowed

State of Maharashtra and Others Vs Chandrakant Vasant Ayare and Others

Bombay High Court · (2015) ALLMR(Cri) 3497 : (2015) 2 BomCR(Cri) 724

Constitution of India, 1950 - Article 161, 72Criminal Procedure Code, 1973 (CrPC) - Section 313, 354(3), 366, 43, 432Evidence Act, 1872 - Section 101, 106

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High Courts20 Feb 2015Dismissed

Etisalat Mauritius Ltd. Vs Etisalat DB Telecom P. Ltd. and Others

Bombay High Court · (2015) 189 CompCas 304 : (2015) 3 CoMPLJ 41

Companies Act, 1956 - Section 397, 398, 433(e), 433(f), 434(1)(a)Evidence Act, 1872 - Section 126, 129Income Tax Act, 1961 - Section 143(1), 156, 201(1), 201(1A), 246A

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High Courts20 Feb 2015Partly Allowed

Pacina D'' Cruz Vs Andre Alexo D'' Cruz and Others

Bombay High Court · (2015) 5 ALLMR 197 : (2015) 6 MhLj 171

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High Courts20 Feb 2015

Goodearth Agro Chem Pvt. Ltd. and Others Vs The Container Corporation India Limited and Others

Bombay High Court · (2015) 3 ABR 213 : (2015) 2 ALLMR 507

Constitution of India, 1950 - Article 14, 19(1)(g)Railways Act, 1989 - Section 64, 66, 70, 71, 83

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High Courts20 Feb 2015Partly Allowed

State of Maharashtra Vs Baban Kerba Jondhale and Others

Bombay High Court · (2015) ALLMR(Cri) 1711 : (2015) 4 BomCR(Cri) 706

Criminal Procedure Code, 1973 (CrPC) - Section 164, 174, 428Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, 34, 498-A

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High Courts20 Feb 2015

Ashok Dattatraya Kulkarni and Others Vs State of Maharashtra and Others

Bombay High Court · (2015) 02 BOM CK 0073

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4, Order 6 Rule 4, 151Constitution of India, 1950 - Article 19(1)(c)Criminal Procedure Code, 1973 (CrPC) - Section 156(3)

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High Courts20 Feb 2015Allowed

Pandurang Baburao Lhase and Others Vs The Returning Officer and Others

Bombay High Court · (2016) 1 ALLMR 702

Maharashtra Co-operative Societies Act, 1960 - Section 27(10), 73C

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High Courts20 Feb 2015Disposed off

National Insurance Company Ltd. Vs Jitendra Kumar Pandye and Others

Bombay High Court · (2015) 6 ALLMR 751 : (2015) 3 BomCR 689

Motor Vehicles Act, 1988 - Section 166

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